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04 August 1961
Supreme Court 10 pages BALAJI Vs INCOME-TAX OFFICER, SPECIAL INVESTIGATION CIRCLE
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C.,DAYAL, RAGHUBAR |
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02 August 1961
Supreme Court 22 pages ROSHAN LAL MEHRA Vs ISHWAR DAS
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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28 July 1961
Supreme Court 4 pages KANSHI RAM JAGAN NATH AND OTHERS Vs THE STATE
Bench: GAJENDRAGADKAR, P.B. (CJ),SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C.,DAYAL, RAGHUBAR |
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28 July 1961
Supreme Court 5 pages THE AHMEDABAD MISCELLANEOUSINDUSTRIAL WORKERS' UNION Vs THE AHMEDABAD ELECTRICITY CO. LTD.
Case number: Appeal (civil) 479 of 1960 |
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26 July 1961
Supreme Court 7 pages THE INDORE IRON AND STEEL REGISTEREDSTOCK-HOLDERS Vs THE STATE OF MADHYA PRADESHAND OTHERS
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C.,DAYAL, RAGHUBAR |
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24 July 1961
Supreme Court 11 pages THE STATE OF ANDHRA PRADESH Vs THADI NARAYANA
Case number: Appeal (crl.) 222 of 1959 |
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24 July 1961
Supreme Court 15 pages SETH BIKHRAJ JAIPURIA Vs UNION OF INDIA
Bench: KAPUR, J.L.,SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C.,DAYAL, RAGHUBAR |
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18 July 1961
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX, BOMBAYCITY II Vs SHAKUNTALA AND TWO OTHERS ETC.
Case number: Appeal (civil) 125 of 1960 |
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17 July 1961
Supreme Court 8 pages THE NANDLAL BHANDARI MILLS LTD.,INDORE Vs THE STATE OF MADHYA BHARAT
Case number: Appeal (civil) 344 of 1960 |
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17 July 1961
Supreme Court 7 pages RAJAH S. V. JAGANNATH RAO Vs COMMISSIONER OF INCOME-TAX, HYDERABAD
Case number: Appeal (civil) 166 of 1959 |
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17 July 1961
Supreme Court 6 pages SHRI KANHAIYALAL LOHIA Vs THE COMMISSIONER OF INCOME-TAX,WEST BENGAL
Case number: Appeal (civil) 347 of 1960 |
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05 May 1961
Supreme Court 6 pages THE STATE OF MADHYA PRADESH Vs SHRI MOUIA BUX AND OTHERS
Bench: KAPUR, J.L.,SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C.,DAYAL, RAGHUBAR |
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05 May 1961
Supreme Court 4 pages CHARU CHANDRA KUNDU Vs GURUPADA GHOSH
Case number: Appeal (civil) 206 of 1959 |
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05 May 1961
Supreme Court 6 pages THE COMMISSIONER OF INCOME-TAXNEW DELHI Vs M/s. CHUNI LAL MOONGA RAM
Case number: Appeal (civil) 39 of 1960 |
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05 May 1961
Supreme Court 6 pages KRISHNAMURTHI VASUDEORAO DESHPANDE AND ANR. Vs DHRUWARAJ
Case number: Appeal (civil) 499 of 1957 |