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20 September 1961
Supreme Court 6 pages MOOL CHAND SHARMA Vs STATE OF UTTAR PRADESH
Case number: Appeal (civil) 401 of 1961 |
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20 September 1961
Supreme Court 11 pages M/S. BHARAT SUGAR MILLS LTD. Vs SHRI JAI SINGH AND OTHERS
Case number: Appeal (civil) 252 of 1960 |
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20 September 1961
Supreme Court 7 pages MAGITI SASAMAL Vs PANDAB BISSOI
Case number: Appeal (civil) 92 of 1959 |
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18 September 1961
Supreme Court 12 pages SUNKAVILLI SURANNA AND OTHERS Vs GOLI SATHIRAJU AND OTHERS
Case number: Appeal (civil) 424 of 1958 |
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15 September 1961
Supreme Court 8 pages ABHIRAJ KUER Vs DEBENDRA SINGH
Bench: GUPTA,K.C. DAS |
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14 September 1961
Supreme Court 4 pages THE STATE Vs CAPTAIN JAGJIT SINGH
Case number: Appeal (crl.) 118 of 1961 |
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13 September 1961
Supreme Court 8 pages GOSWAMI SHREE VALLABHALALJI Vs GOSWAMINI SHREE MAHALAXMI BAHUJI MAHARAJ
Case number: Appeal (civil) 143 of 1956 |
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13 September 1961
Supreme Court 11 pages DR. H. S. RIKHY AND OTHERS Vs THE NEW DELHI MUNICIPAL COMMITTEE
Case number: Appeal (civil) 30 of 1959 |
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13 September 1961
Supreme Court 9 pages RAMRATAN AND OTHERS Vs THE STATE OF RAJASTHAN
Case number: Appeal (crl.) 248 of 1960 |
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12 September 1961
Supreme Court 6 pages TORI SINGH Vs THE STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 38 of 1961 |
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12 September 1961
Supreme Court 20 pages RAGHUBAR DAYAL JAI PRAKASH Vs THE UNION OF INDIA AND OTHERS
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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05 September 1961
Supreme Court 11 pages UNION OF INDIA Vs MOHINDRA SUPPLY COMPANY
Case number: Appeal (civil) 112 of 1958 |
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05 September 1961
Supreme Court 8 pages MST. GULAB BAI Vs MANPHOOL BAI
Case number: Appeal (civil) 201 of 1956 |
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04 September 1961
Supreme Court 25 pages BHAGWAN DAYAL Vs MST. REOTI DEVI
Case number: Appeal (civil) 448 of 1958 |
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31 August 1961
Supreme Court 17 pages SCINDIA STEAM NAVIGATION CO. LTD. Vs UNION OF INDIA
Case number: Appeal (civil) 10 of 1959 |