Showing 40321 - 40335 of 41947 judgements
20 September 1961
Supreme Court
6 pages
MOOL CHAND SHARMA Vs STATE OF UTTAR PRADESH

Case number: Appeal (civil) 401 of 1961

20 September 1961
Supreme Court
11 pages
M/S. BHARAT SUGAR MILLS LTD. Vs SHRI JAI SINGH AND OTHERS

Case number: Appeal (civil) 252 of 1960

20 September 1961
Supreme Court
7 pages
MAGITI SASAMAL Vs PANDAB BISSOI

Case number: Appeal (civil) 92 of 1959

18 September 1961
Supreme Court
12 pages
SUNKAVILLI SURANNA AND OTHERS Vs GOLI SATHIRAJU AND OTHERS

Case number: Appeal (civil) 424 of 1958

15 September 1961
Supreme Court
8 pages
ABHIRAJ KUER Vs DEBENDRA SINGH

Bench: GUPTA,K.C. DAS
Case number: Appeal Civil 379 of 1958

14 September 1961
Supreme Court
4 pages
THE STATE Vs CAPTAIN JAGJIT SINGH

Case number: Appeal (crl.) 118 of 1961

13 September 1961
Supreme Court
8 pages
GOSWAMI SHREE VALLABHALALJI Vs GOSWAMINI SHREE MAHALAXMI BAHUJI MAHARAJ

Case number: Appeal (civil) 143 of 1956

13 September 1961
Supreme Court
11 pages
DR. H. S. RIKHY AND OTHERS Vs THE NEW DELHI MUNICIPAL COMMITTEE

Case number: Appeal (civil) 30 of 1959

13 September 1961
Supreme Court
9 pages
RAMRATAN AND OTHERS Vs THE STATE OF RAJASTHAN

Case number: Appeal (crl.) 248 of 1960

12 September 1961
Supreme Court
6 pages
TORI SINGH Vs THE STATE OF UTTAR PRADESH

Case number: Appeal (crl.) 38 of 1961

12 September 1961
Supreme Court
20 pages
RAGHUBAR DAYAL JAI PRAKASH Vs THE UNION OF INDIA AND OTHERS

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Writ Petition (Civil) 22 of 1959

05 September 1961
Supreme Court
11 pages
UNION OF INDIA Vs MOHINDRA SUPPLY COMPANY

Case number: Appeal (civil) 112 of 1958

05 September 1961
Supreme Court
8 pages
MST. GULAB BAI Vs MANPHOOL BAI

Case number: Appeal (civil) 201 of 1956

04 September 1961
Supreme Court
25 pages
BHAGWAN DAYAL Vs MST. REOTI DEVI

Case number: Appeal (civil) 448 of 1958

31 August 1961
Supreme Court
17 pages
SCINDIA STEAM NAVIGATION CO. LTD. Vs UNION OF INDIA

Case number: Appeal (civil) 10 of 1959