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31 August 1961
Supreme Court 12 pages THE ANDHRA BANK LTD. Vs R. SRINIVASAN AND OTHERS.
Case number: Appeal (civil) 508 of 1958 |
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31 August 1961
Supreme Court 14 pages KARANPURA DEVELOPMENT CO., LTD. Vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
Case number: Appeal (civil) 376 of 1960 |
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30 August 1961
Supreme Court 18 pages THE STATE OF PUNJAB Vs BARKAT RAM
Case number: Appeal (crl.) 45 of 1959 |
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30 August 1961
Supreme Court 7 pages PAYARE LAL Vs STATE OF PUNJAB
Case number: Appeal (crl.) 240 of 1960 |
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29 August 1961
Supreme Court 9 pages THE UNION OF INDIA Vs RAM KANWAR AND OTHERS
Case number: Appeal (civil) 322 of 1960 |
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29 August 1961
Supreme Court 5 pages DEVATA PRASAD SINGH CHAUDHURI AND OTHERS Vs THE HONBLE THE CHIEF JUSTICE AND JUDGES OF THE PATNA HIG
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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28 August 1961
Supreme Court 22 pages ALL INDIA BANK EMPLOYEES Vs NATIONAL INDUSTRIAL TRIBUNAL & OTHERS(And Connected Petiti
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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24 August 1961
Supreme Court 7 pages DHANESHWAR NARAIN SAXENA Vs THE DELHI ADMINISTRATION
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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23 August 1961
Supreme Court 6 pages KRISHAN CHANDER NAYAR Vs THE CHAIRMAN, CENTRAL TRACTORORGANISATION AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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22 August 1961
Supreme Court 7 pages MAHANT SANKARSHAN RAMANUJA DAS GOSWAMI ETC., ETC. Vs THE STATE OF ORISSA AND ANOTHER.
Bench: KAPUR, J.L.,SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C.,DAYAL, RAGHUBAR |
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22 August 1961
Supreme Court 11 pages STATE OF UTTAR PRADESH Vs KUNWAR SRI TRIVIKRAM NARAIN SINGH
Case number: Appeal (civil) 529 of 1958 |
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22 August 1961
Supreme Court 12 pages RANI PURNIMA DEVI AND ANOTHER Vs KUMAR KHAGENDRA NARAYAN DEV AND ANOTHER
Case number: Appeal (civil) 373 of 1958 |
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22 August 1961
Supreme Court 0 pages R.M.D.C. Mysore Private Limited Vs State of Mysore
Bench: J.L. KAPUR,K. SUBBARAO,M. HIDAYATULLAH,J.C. SHAH,R. DAYAL |
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21 August 1961
Supreme Court 10 pages SHRI AMBALAL M. SHAH AND ANOTHER Vs HATHISINGH MANUFACTURING CO., LTD.
Case number: Appeal (civil) 285 of 1961 |
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18 August 1961
Supreme Court 9 pages THE DOOARS TEA CO., LTD. Vs COMMISSIONER OF AGRICULTURAL,INCOME-TAX, WEST BENGAL
Case number: Appeal (civil) 381 of 1960 |