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16 August 1961
Supreme Court 8 pages THE SENIOR ELECTRIC INSPECTORAND OTHERS Vs LAXMI NARAYAN CHOPRA AND OTHERS
Case number: Appeal (civil) 328 of 1958 |
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14 August 1961
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX, KERALAAND COIMBATORE Vs PUTHIYA PONMANICHINTAKAM. WAKFMANAGER P. P. AYESHA BI BI
Case number: Appeal (civil) 397 of 1960 |
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11 August 1961
Supreme Court 17 pages CHANDRAKANT KRISHNARAO PRADHANAND ANOTHER Vs THE COLLECTOR OF CUSTOMS, BOMBAYAND OTHERS
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C.,DAYAL, RAGHUBAR |
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10 August 1961
Supreme Court 5 pages THE COMMISSIONER OF INCOME-TAX,MADRAS Vs S. A. S. MARIMUTHU NADAR
Case number: Appeal (civil) 427 of 1960 |
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09 August 1961
Supreme Court 3 pages MST. SUBHADRA Vs NARSAJI CHENAJI MARWADI
Case number: Appeal (civil) 356 of 1958 |
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09 August 1961
Supreme Court 7 pages PARESH CHANDRA CHATTERJEE Vs THE STATE OF ASSAM AND ANOTHER
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C.,DAYAL, RAGHUBAR |
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09 August 1961
Supreme Court 28 pages R.P. KAPUR Vs PRATAP SINGH KAIRON AND OTHERS
Case number: Appeal (civil) 75 of 1963 |
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08 August 1961
Supreme Court 0 pages STATE OF ORISSA & ANR. Vs MURLIDHAR JENA
Bench: P.B. GAJENDRAGADKAR,K. SUBBARAO,M. HIDAYATULLAH,J.C. SHAH,R. DAYAL |
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08 August 1961
Supreme Court 12 pages M/S. R. M. D. C. (MYSORE) PRIVATE LTD. Vs THE STATE OF MYSORE
Case number: Appeal (civil) 517 of 1960 |
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08 August 1961
Supreme Court 10 pages M/s. RAMCHAND JAGADISH CHAND Vs UNION OF INDIA AND OTHERS
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C.,DAYAL, RAGHUBAR |
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08 August 1961
Supreme Court 6 pages AMAR JYOTI STONE CRUSTING CO. Vs THE UNION OF INDIA AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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08 August 1961
Supreme Court 9 pages THE CORPORATION OF CALCUTTA Vs SM. PADMA DEBI AND OTHERS
Case number: Writ Petition(Criminal) 268 of 1958 |
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07 August 1961
Supreme Court 0 pages V.K. JAVALI (Dr.) Vs STATE OF MYSORE & ANR.
Bench: P.B. GAJENDRAGADKAR (CJ),K. SUBBARAO,M. HIDAYATULLAH,J.C. SHAH,R. |
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04 August 1961
Supreme Court 22 pages THE STATE OF BOMBAY Vs KATHI KALU OGHAD AND OTHERS
Bench: SINHA, B.P.(CJ) & IMAM, S.J.,DAS, S.K. & GAJENDRAGADKAR, P.B.,SARKAR, A.K. & SUBBARAO, K.,WANCHOO, K.N. & GUPTA, K.C.D.,DAYAL, R. & AYYANGAR, N.R. & MUDHOLKAR, J.R. |
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04 August 1961
Supreme Court 6 pages THE MANAGEMENT OF MARINA HOTEL Vs THE WOREMEN
Case number: Appeal (civil) 393 of 1960 |