Judgements

UPPALAPATI VEERA VENKATASATYANARAYANARAJU AND, ANOTHER Vs JOSYULA HANUMAYAMMA AND ANOTHER. J. C. SHAH

Case number: Appeal (civil) 459 of 1958

THE BOMBAY UNION OF JOURNALISTS AND OTHERS Vs THE, HINDU', BOMBAY, AND ANOTHER

Case number: Appeal (civil) 22 of 1961

SIVAYOGESWARA COTTON PRESS,DEVANGERE AND OTHERS Vs M. PANCHAKSHARAPPA AND ANOTHER

Case number: Appeal (civil) 324 of 1961

MUNLAPPAN Vs STATE OF MADRAS

Case number: Appeal (crl.) 49 of 1961

BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO., OF INDIA Vs THE COMMERCIAL TAX OFFICER AND OTHERS (AND CONECTED APPEAL

L. HAZARI MAL KUTHIALA Vs THE INCOME-TAX OFFICER, SPECIAL CIRCLE, AMBALA CANTT.

Case number: Appeal (civil) 135 of 1958

B. K. WADEYAR Vs M/S. DAULATRAM RAMESHWARLAL

Bench: GUPTA,K.C. DAS
Case number: Appeal Civil 45-46 of 1959

IN THE MATTER OF MR. Vs

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,SHAH, J.C.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R.

SAKAL PAPERS (P) LTD., AND OTHERS Vs THE UNION OF INDIA

Bench: SINHA, BHUVNESHWAR P.(CJ),SARKAR, A.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Writ Petition (Civil) 331 of 1961

THE COLLECTOR OF CUSTOMS, MADRAS Vs NATHELLA SAMPATHU CHETTY AND ANOTHER(And connected cases)

Bench: SINHA, BHUVNESHWAR P.(CJ),SARKAR, A.K.,HIDAYATULLAH, M.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 408 of 1960

JAWAHARLAL, BURMAN Vs UNION OF INDIA

Case number: Appeal (civil) 328 of 1961

IMMANI APPA RAO AND OTHERS Vs GOLLAPALLI RAMALINGAMURTHI AND ORS.

Case number: Appeal (civil) 76 of 1959

STATE OF BIHAR Vs LT. COL. K. S. R. SWAMI

Case number: Appeal (civil) 354 of 1957

BADRI NARAYAN SINGH Vs KAMDEO PRASAD SINGH AND ANOTHER

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C.,DAYAL, RAGHUBAR
Case number: Appeal Civil 563 of 1960

ABDUL KADIR SHAMSUDDIN BUBERE Vs MADHAV PRABHAKAR OAK

Bench: WANCHOO,K.N.
Case number: Appeal Civil 305 of 1958