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20 October 1961
Supreme Court 6 pages THE ADDITIONAL INCOME-TAX OFFICER,SALEM Vs E. ALFRED
Case number: Appeal (civil) 282 of 1960 |
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19 October 1961
Supreme Court 17 pages 49RAM SHANKAR SINGH AND OTHERS Vs STATE OF WEST BENGAL
Case number: Appeal Criminal 71 of 1961 |
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16 October 1961
Supreme Court 30 pages PROMOD CHANDRA DEB AND OTHERS Vs THE STATE OF ORISSA AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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16 October 1961
Supreme Court 15 pages HAJI Sk. SUBHAN Vs MADHORAO
Case number: Appeal (civil) 285 of 1958 |
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16 October 1961
Supreme Court 14 pages HARBANS SINGH AND ANOTHER Vs STATE OF PUNJAB
Case number: Appeal (crl.) 115 of 1959 |
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13 October 1961
Supreme Court 16 pages RADHAKRISHNA SIVADUTTA RAI AND ORS. Vs TAYEBALLI DAWOODBEAI
Case number: Appeal (civil) 212 of 1959 |
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12 October 1961
Supreme Court 7 pages 73JYOTI BHUSHAN GUPTA Vs THE BANARAS BANK LTD
Bench: SHAH,J.C. |
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10 October 1961
Supreme Court 9 pages WORKMEN OF THE BOMBAY PORT TRUST Vs TRUSTEES OF PORT OF BOMBAY
Case number: Appeal (civil) 529 of 1959 |
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09 October 1961
Supreme Court 4 pages 32DHAGAMWAR NARSINGH Vs S. S. GREWAL
Bench: SARKAR,A.K. |
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06 October 1961
Supreme Court 12 pages THE STATE OF BOMBAY (NOW GUJARAT) Vs NARAINDAS MANGILAL AGARWAL ANDANOTHER
Case number: Appeal (crl.) 65 of 1959 |
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05 October 1961
Supreme Court 5 pages THE FIRST ADDITIONAL INCOME-TAX OFFICER, MYSORE Vs H.N.S. IYENGAR
Case number: Appeal (civil) 60 of 1961 |
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05 October 1961
Supreme Court 6 pages 8SUVVARI SANYASI APPARAO AND ANR. Vs BODDEPALLI LAKSHMINARAYANA ANDANR.
Bench: HIDAYATULLAH,M. |
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03 October 1961
Supreme Court 19 pages STATE OF SAURASHTRA Vs JAMADAR MOHAMAD ABDULLA AND ORS.
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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29 September 1961
Supreme Court 21 pages MANNALAL JAIN Vs THE STATE OF ASSAM AND OTHERS.
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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29 September 1961
Supreme Court 6 pages MRS. DOSSIBAI N. B. JEEJEEBHOY Vs KHEMCHAND GORUMAL AND OTHERS
Case number: Appeal (civil) 503-506 of 1958 |