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15 November 1961
Supreme Court 5 pages MYSORE KIRLOSKAR LIMITED Vs WORKERS OF THE MYSORE KIRLOSKAR LIMITED
Case number: Appeal (civil) 233 of 1960 |
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13 November 1961
Supreme Court 8 pages GIAN CHAND AND OTHERS Vs THE STATE OF PUNJAB.
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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13 November 1961
Supreme Court 5 pages ISSARDAS DAULAT RAM AND OTHERS Vs THE UNION OF INDIA AND OTHERS
Bench: P.B. GAJENDRAGADKAR,A.K. SARKAR,K.N. WANCHOO,K.C. DAS GUPTA,N. RAJAGOPALA AYYANGAR |
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06 November 1961
Supreme Court 10 pages THE RAJAH OF VIZIANAGARAM Vs OFFICIAL RECEIVER, VIZIANAGARAM
Case number: Appeal (civil) 225 of 1959 |
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03 November 1961
Supreme Court 14 pages KESAR SINGH Vs BALWANT SINGH
Case number: Appeal (civil) 34 of 1954 |
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03 November 1961
Supreme Court 8 pages DEVENDRA PRATAP NARAIN RAI SHARMA Vs STATE OF UTTAR PRADESH
Case number: Appeal (civil) 622 of 1960 |
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02 November 1961
Supreme Court 14 pages RANBIR, SINGH SEHGAL Vs STATE OF PUNJAB
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,SHAH, J.C.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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01 November 1961
Supreme Court 0 pages SREE KALIMATA THAKURANI OF KALIGHAT Vs JIBANDHAN MUKHERJEE & ORS.
Bench: B.P. SINHA (CJ),J.L. KAPUR,M. HIDAYATULLAH,J.C. SHAH,J.R. MUDHOLKAR |
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31 October 1961
Supreme Court 5 pages THE JIYAJEERAO COTTON MILLS LTD. Vs STATE OF MADHYA PRADESH
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R. |
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31 October 1961
Supreme Court 5 pages RAMSARAN DAS AND BROS. Vs COMMERCIAL TAX OFFICER, CALACUTTAAND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R. |
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27 October 1961
Supreme Court 18 pages SHANKAR BALAJI WAJE Vs STATE OF MAHARASHTRA.
Case number: Appeal (crl.) 63 of 1960 |
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26 October 1961
Supreme Court 6 pages MESSRS. BURMAH CONSTRUCTION CO. Vs THE STATE OF ORISSA AND ORS.
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R. |
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26 October 1961
Supreme Court 25 pages L. JANAKIRAMA IYER AND OTHERS Vs P. M. NILAKANTA IYER AND OTHERS
Case number: Appeal (civil) 62 of 1959 |
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23 October 1961
Supreme Court 35 pages THE BOARD OF TRUSTEES, AYURVEDIC ANDUNANI TIBIA COLLEGE, D Vs THE STATE OF DELHI AND ANOTHER
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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20 October 1961
Supreme Court 4 pages THE MUNICIPAL COMMITTEE, RAIPUR Vs PHOOLCHAND AND OTHERS
Case number: Appeal (civil) 356-357 of 1961 |