|
29 November 1961
Supreme Court 5 pages THE ADDITIONAL SETTLEMENT COMMISSIONER Vs YESHWANT MADHAO MAHAJAN
Case number: Appeal (civil) 281 of 1959 |
|
29 November 1961
Supreme Court 8 pages TRIMBAK DAMODHAR RAIPURKAR Vs ASSARAM HIRAMAN PATIL AND ORS.
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
|
28 November 1961
Supreme Court 7 pages P. SRINIVASA NAICKER Vs SMT. ENGAMMAMMAL AND ANOTHER
Case number: Appeal (civil) 274 of 1959 |
|
28 November 1961
Supreme Court 7 pages BIRAJMOHAN DAS GUPTA Vs THE STATE OF ORISSA AND OTHERS
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
|
24 November 1961
Supreme Court 75 pages K. M. NANAVATI Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 195 of 1960 |
|
24 November 1961
Supreme Court 7 pages THE MANAGEMENT OF TOCKLAI EXPERIMENTAL STATIONREPRESENTED Vs THE WORKMEN AND ANOTHER(And connected appeal)
Case number: Appeal (civil) 459 of 1960 |
|
24 November 1961
Supreme Court 9 pages MOHAMMAD SERAJUDDIN Vs R. C. MISHRA
Case number: Appeal (crl.) 158 of 1960 |
|
23 November 1961
Supreme Court 19 pages THE COMMISSIONER OF INCOME-TAX, MADRAS Vs K. T. M. T. M. ABDUL KAYOOM
Case number: Review Petition (Civil) 16 of 1950 |
|
21 November 1961
Supreme Court 9 pages THE ACCOUNTANT GENERAL, BIHAR AND ANOTHER Vs N. BAKSHI
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R. |
|
20 November 1961
Supreme Court 5 pages M/S. MOTIPUR ZAMINDARY CO. (P) LTD. Vs THE STATE OF BIHAR
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R. |
|
17 November 1961
Supreme Court 6 pages THE KIRLOSKAR OIL ENGINES LTD., KIRKEE, POONA Vs THE WORKMEN AND OTHERS
Case number: Appeal (civil) 587 of 1960 |
|
16 November 1961
Supreme Court 6 pages THE CALCUTTA JUTE MFG. CO. LTD. Vs CALCUTTA JUTE MFG. WORKERS' UNION
Case number: Appeal (civil) 11 of 1961 |
|
16 November 1961
Supreme Court 6 pages RIKHABDAS Vs BALLABHDAS AND OTHERS
Case number: Appeal (civil) 144 of 1960 |
|
16 November 1961
Supreme Court 17 pages MANOHAR LAL CHOPRA Vs RAI BAHADUR RAO RAJA SETH HIRALAL
Case number: Appeal (civil) 346 of 1958 |
|
15 November 1961
Supreme Court 17 pages BIDI, BIDI LEAVES Vs THE STATE OF BOMBAY
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |