Showing 40231 - 40245 of 41947 judgements
21 December 1961
Supreme Court
46 pages
PRAMATHA NATH TALUQDAR Vs SAROJ RANJAN SARKAR

Case number: Appeal (crl.) 75 of 1961

20 December 1961
Supreme Court
10 pages
THE WAR PROFITS TAX COMMISSIONER Vs M/s. BINODIRAM BALCHAND

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 225 of 1960

20 December 1961
Supreme Court
12 pages
SIKANDER JEHAN BEGUM AND ANOTHER Vs (ANDHRA PRADESH STATE GOVERNMENT)

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.
Case number: Appeal (civil) 279 of 1960

20 December 1961
Supreme Court
6 pages
NEW BANK OF INDIA LTD. Vs PEAREY LAL

Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R.
Case number: Appeal (civil) 398 of 1960

20 December 1961
Supreme Court
5 pages
GORDON WOODROFFEE LEATHER MANUFACTURING CO. Vs THE COMMISSIONER OF INCOME-TAX, MADRAS

Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R.
Case number: Appeal (civil) 62 of 1961

19 December 1961
Supreme Court
6 pages
RAM SINGH Vs STATE OF UTTAR PRADESH

Case number: Appeal (crl.) 89 of 1961

18 December 1961
Supreme Court
10 pages
HIS HOLINESS SRI VISHWOTHAMA THIRTHA SWAMIAR OFSODE MUTT Vs THE STATE OF MYSORE

Case number: Appeal (civil) 84 of 1959

15 December 1961
Supreme Court
4 pages
SUPREME COURT REPORTS [1962] SUPP.DR. RAI SHIVENDRA BAHADU Vs THE GOVERNING BODY OF THE NALANDA COLLEGE

Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R.
Case number: Appeal (civil) 403 of 1961

13 December 1961
Supreme Court
10 pages
SHYAMAPADA CHAKRABERTTY AND OTHERS Vs THE CONTROLLER OF INSURANCE, GOVERNMENT OF INDIASIMLA AND

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 300 of 1958

13 December 1961
Supreme Court
8 pages
RAJA SAILENDRA NARAYAN BHANJ DEO Vs KUMAR JAGAT KISHORE PRASAD NARAYAN SINGH

Case number: Appeal (civil) 246 of 1959

12 December 1961
Supreme Court
13 pages
JUGGILAL KAMLAPAT Vs GENERAL FIBRE DEALERS LTD (AND CONNECTED APPEAL)

Case number: Appeal (civil) 309 of 1959

12 December 1961
Supreme Court
7 pages
THE STATE OF BOMBAY Vs F.A.ABRAHAM

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 59 of 1961

11 December 1961
Supreme Court
12 pages
KALYAN SINGH Vs STATE OF U. P.

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,SHAH, J.C.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R.
Case number: Appeal (civil) 325 of 1961

11 December 1961
Supreme Court
49 pages
CHHOTABHAI JETHABHAI PATEL AND CO. Vs THE UNION OF INDIA AND ANTHER,

Bench: IMAM, SYED JAFFER,KAPUR, J.L.,GUPTA, K.C. DAS,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 140 of 1954

11 December 1961
Supreme Court
19 pages
GIAN SINGH Vs THE STATE OF PUNJAB

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 515 of 1960