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21 December 1961
Supreme Court 46 pages PRAMATHA NATH TALUQDAR Vs SAROJ RANJAN SARKAR
Case number: Appeal (crl.) 75 of 1961 |
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20 December 1961
Supreme Court 10 pages THE WAR PROFITS TAX COMMISSIONER Vs M/s. BINODIRAM BALCHAND
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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20 December 1961
Supreme Court 12 pages SIKANDER JEHAN BEGUM AND ANOTHER Vs (ANDHRA PRADESH STATE GOVERNMENT)
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C. |
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20 December 1961
Supreme Court 6 pages NEW BANK OF INDIA LTD. Vs PEAREY LAL
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R. |
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20 December 1961
Supreme Court 5 pages GORDON WOODROFFEE LEATHER MANUFACTURING CO. Vs THE COMMISSIONER OF INCOME-TAX, MADRAS
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R. |
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19 December 1961
Supreme Court 6 pages RAM SINGH Vs STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 89 of 1961 |
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18 December 1961
Supreme Court 10 pages HIS HOLINESS SRI VISHWOTHAMA THIRTHA SWAMIAR OFSODE MUTT Vs THE STATE OF MYSORE
Case number: Appeal (civil) 84 of 1959 |
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15 December 1961
Supreme Court 4 pages SUPREME COURT REPORTS [1962] SUPP.DR. RAI SHIVENDRA BAHADU Vs THE GOVERNING BODY OF THE NALANDA COLLEGE
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R. |
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13 December 1961
Supreme Court 10 pages SHYAMAPADA CHAKRABERTTY AND OTHERS Vs THE CONTROLLER OF INSURANCE, GOVERNMENT OF INDIASIMLA AND
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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13 December 1961
Supreme Court 8 pages RAJA SAILENDRA NARAYAN BHANJ DEO Vs KUMAR JAGAT KISHORE PRASAD NARAYAN SINGH
Case number: Appeal (civil) 246 of 1959 |
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12 December 1961
Supreme Court 13 pages JUGGILAL KAMLAPAT Vs GENERAL FIBRE DEALERS LTD (AND CONNECTED APPEAL)
Case number: Appeal (civil) 309 of 1959 |
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12 December 1961
Supreme Court 7 pages THE STATE OF BOMBAY Vs F.A.ABRAHAM
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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11 December 1961
Supreme Court 12 pages KALYAN SINGH Vs STATE OF U. P.
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,SHAH, J.C.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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11 December 1961
Supreme Court 49 pages CHHOTABHAI JETHABHAI PATEL AND CO. Vs THE UNION OF INDIA AND ANTHER,
Bench: IMAM, SYED JAFFER,KAPUR, J.L.,GUPTA, K.C. DAS,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA |
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11 December 1961
Supreme Court 19 pages GIAN SINGH Vs THE STATE OF PUNJAB
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C.,DAYAL, RAGHUBAR |