Judgements

N. MASTHAN SAHIB Vs CHIEF COMMISSIONER, PONDICHERRY

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 42 of 1961

A. N. D'SILVA Vs UNION OF INDIA

Case number: Appeal (civil) 322 of 1959

Jethanand Betab Vs Hon'ble Judges of the Punjab High Court and Anr.

Bench: P.B. Gajendragadkar,A.K. Sarkar,K.N. Wanchoo,K.C.D. Gupta,N.R.
Case number: Appeal (civil) 490 of 1960

JETHA NAND Vs THE HON'BLE JUDGES OF THE PUNJAB HIGH COURT

SATISH CHURAN LAW Vs H. K. GANGULY

Case number: Appeal (civil) 521 of 1961

HARI SHANKAR Vs RAO GIRDHARI LAL CHOWDHURY

Case number: Appeal (civil) 94 of 1959

M/S. MATHRA PRASHAD AND SONS. Vs STATE OF PUNJAB

Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R.
Case number: Appeal (civil) 9 of 1961

STATE OF WEST BENGAL Vs M/S. B. K. MONDAL AND SONS

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 286 of 1958

KARIMBIL KUNHIKOMAN Vs STATE OF KERALA

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Writ Petition (Civil) 114 of 1961

PURUSHOTHAMAN NAMBUDIRI Vs THE STATE OF KERALA

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Writ Petition (Civil) 105 of 1961

R. L. ARORA Vs STATE OF U. P.

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 446 of 1959

RAJA RAM MAHADEV PARANJYPE AND OTHERS Vs ABA MARUTI MALI AND OTHERS

Case number: Appeal (civil) 258 of 1959

NILKANTH PRASAD AND OTHERS Vs STATE OF BIHAR

Case number: Appeal (civil) 534 of 1961

C. P. C. MOTOR SERVICE, MYSORE Vs THE STATE OF MYSORE AND ANOTHER

Case number: Appeal (civil) 180 of 1961

SMT. SITABATI DEBI &.ANR. Vs STATE OF WEST BENGAL & ANR.

Case number: Appeal (civil) 322 of 1961