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17 January 1962
Supreme Court 7 pages THE INCOME TAX OFFICER CIRCLE II MADURA, ANDANOTHER Vs M. R. VIDYASAGAR
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R. |
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16 January 1962
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX KERALA Vs HELEN RUBBER INDUSTRIES LTD.
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R. |
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16 January 1962
Supreme Court 7 pages P. V. RAGHAVA REDDI AND ANOTHER Vs COMMISSIONER OF INCOME-TAX
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R. |
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16 January 1962
Supreme Court 2 pages SOUTHERN ROADWAYS PRIVATE LTD. Vs UNION OF INDIA AND ANOTHER
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16 January 1962
Supreme Court 4 pages M/s. STEELWORTH LTD. Vs STATE OF ASSAM
Bench: B.P. SINHA, CJ,J.L. KAPUR,M. HIDAYATULLAH,J.C. SHAH,J.R. MUDHOLKAR |
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15 January 1962
Supreme Court 13 pages MITHOOLAL NAYAK Vs LIFE INSURANCE CORPORATION OF INDIA
Case number: Appeal (civil) 224 of 1959 |
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11 January 1962
Supreme Court 12 pages THE JUMMA MASJID, MERCARA Vs KODIMANIANDRA DEVIAH
Case number: Appeal (civil) 207 of 1956 |
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09 January 1962
Supreme Court 8 pages THE COMMSSIONER OF INCOME TAX, MADRAS AND ANOTHER Vs S.V. ANGIDI CHETTIAR
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R. |
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09 January 1962
Supreme Court 39 pages SARDAR SYEDNA TAHER SAIFUDDIN SAHEB Vs THE STATE OF BOMBAY
Bench: SINHA, BHUVNESHWAR P.(CJ),SARKAR, A.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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31 December 1961
Supreme Court 13 pages BHAIYALAL SHUKLA Vs STATE OF MADHYA PRADESH
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R. |
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22 December 1961
Supreme Court 44 pages MAHARANA SHRI JAYVANTSINGHJI RANMALSINGHJI ETC. Vs THE STATE OF GUJRAT
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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22 December 1961
Supreme Court 16 pages STATE OF ORRISSA Vs BHUPENDRA KUMAR BOSE
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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22 December 1961
Supreme Court 14 pages THE POOHARI FAKIR SADAVARTHY OF BONDILIPURAM Vs THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLEENDOWMENTS
Case number: Appeal (civil) 87 of 1959 |
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22 December 1961
Supreme Court 7 pages ARJUN PRASAD Vs SHANTILAL SHANKARLAL SHAH AND OTHERS(AND CONNECTED APPEAL)
Bench: GUPTA,K.C. DAS |
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21 December 1961
Supreme Court 10 pages THE MUNICIPALITY OF ANAND Vs STATE OF BOMBAY
Bench: SINHA, BHUVNESHWAR P.(CJ),SARKAR, A.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |