|
09 April 1962
Supreme Court 8 pages MST. KHARBUJA KUER Vs JANGBAHADUR RAI
Case number: Appeal (civil) 522 of 1959 |
|
09 April 1962
Supreme Court 12 pages THE HIGH COURT, CALCUTTA Vs AMAL KUMAR ROY
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA |
|
06 April 1962
Supreme Court 6 pages STATE OF BOMBAY Vs SARDAR VENKAT RAO KRISHNA RAO GUJAR
Case number: Appeal (civil) 455 of 1959 |
|
06 April 1962
Supreme Court 8 pages SUKHBANS SINGH Vs STATE OF PUNJAB
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA |
|
06 April 1962
Supreme Court 8 pages EAST INDIA TOBACCO CO. Vs STATE OF ANDHRA PRADESH
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA |
|
05 April 1962
Supreme Court 81 pages R. K. DALMIA Vs DELHI ADMINISTRATION
Case number: Appeal (crl.) 7 of 1961 |
|
04 April 1962
Supreme Court 6 pages TRUST MAI LACHMI SIALKOTI BRADRI Vs THE CHAIRMAN, AMRITSAR IMPPOVEMENTTRUST
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA |
|
04 April 1962
Supreme Court 14 pages RAJA JAGANNATH BAKSH SINGH Vs THE STATE OF UTTAR PRADESH AND ANOTHER
Bench: MAJMUDAR S.B. (J),SARKAR, A.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
|
03 April 1962
Supreme Court 9 pages THE STATE OF MADHYA PRADESH Vs BINOD MILLS COMPANY LTD.
Bench: GAJENDRAGADKAR, P.B. (CJ),SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
|
03 April 1962
Supreme Court 6 pages THE CANTONMENT BOARD, AMBALA CANTT. Vs DIPAK PARKASH AND OTHERS
Case number: Appeal (civil) 538 of 1960 |
|
02 April 1962
Supreme Court 7 pages STATE OF ANDHRA PRADESH Vs KOLLA SREERAMA MURTHY
Case number: Appeal (civil) 368 of 1961 |
|
02 April 1962
Supreme Court 7 pages STATE OF ANDHRA PRADESH Vs DUVVURU BALARAMI REDDY
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA |
|
30 March 1962
Supreme Court 5 pages CENTRAL POTTERIES LTD. Vs STATE OF MAHARASHTRA & OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA |
|
30 March 1962
Supreme Court 7 pages STATE OF ANDHRA PRADESH Vs KANNAPALLI CHINNA VENKATACHALAMAYYA SASTRI
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA |
|
29 March 1962
Supreme Court 5 pages STATE OF BIHAR Vs MANGAL SAO
Case number: Appeal (crl.) 222 of 1960 |