Showing 40096 - 40110 of 41947 judgements
09 April 1962
Supreme Court
8 pages
MST. KHARBUJA KUER Vs JANGBAHADUR RAI

Case number: Appeal (civil) 522 of 1959

09 April 1962
Supreme Court
12 pages
THE HIGH COURT, CALCUTTA Vs AMAL KUMAR ROY

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 193 of 1961

06 April 1962
Supreme Court
6 pages
STATE OF BOMBAY Vs SARDAR VENKAT RAO KRISHNA RAO GUJAR

Case number: Appeal (civil) 455 of 1959

06 April 1962
Supreme Court
8 pages
SUKHBANS SINGH Vs STATE OF PUNJAB

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 412 of 1960

06 April 1962
Supreme Court
8 pages
EAST INDIA TOBACCO CO. Vs STATE OF ANDHRA PRADESH

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 290 of 1961

05 April 1962
Supreme Court
81 pages
R. K. DALMIA Vs DELHI ADMINISTRATION

Case number: Appeal (crl.) 7 of 1961

04 April 1962
Supreme Court
6 pages
TRUST MAI LACHMI SIALKOTI BRADRI Vs THE CHAIRMAN, AMRITSAR IMPPOVEMENTTRUST

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 331 of 1961

04 April 1962
Supreme Court
14 pages
RAJA JAGANNATH BAKSH SINGH Vs THE STATE OF UTTAR PRADESH AND ANOTHER

Bench: MAJMUDAR S.B. (J),SARKAR, A.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Writ Petition (Civil) 327 of 1960

03 April 1962
Supreme Court
9 pages
THE STATE OF MADHYA PRADESH Vs BINOD MILLS COMPANY LTD.

Bench: GAJENDRAGADKAR, P.B. (CJ),SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 228 of 1960

03 April 1962
Supreme Court
6 pages
THE CANTONMENT BOARD, AMBALA CANTT. Vs DIPAK PARKASH AND OTHERS

Case number: Appeal (civil) 538 of 1960

02 April 1962
Supreme Court
7 pages
STATE OF ANDHRA PRADESH Vs KOLLA SREERAMA MURTHY

Case number: Appeal (civil) 368 of 1961

02 April 1962
Supreme Court
7 pages
STATE OF ANDHRA PRADESH Vs DUVVURU BALARAMI REDDY

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 252 of 1958

30 March 1962
Supreme Court
5 pages
CENTRAL POTTERIES LTD. Vs STATE OF MAHARASHTRA & OTHERS

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 205 of 1961

30 March 1962
Supreme Court
7 pages
STATE OF ANDHRA PRADESH Vs KANNAPALLI CHINNA VENKATACHALAMAYYA SASTRI

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 242 of 1960

29 March 1962
Supreme Court
5 pages
STATE OF BIHAR Vs MANGAL SAO

Case number: Appeal (crl.) 222 of 1960