Showing 40081 - 40095 of 41947 judgements
15 April 1962
Supreme Court
11 pages
AMAR NATH DOGRA Vs UNION OF INDIA

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 417 of 1961

12 April 1962
Supreme Court
9 pages
KAPUR CHAND GODHA Vs MIR NAWAB HIMAYATALIKHAN AZAMJAH

Case number: Appeal (civil) 52 of 1960

12 April 1962
Supreme Court
10 pages
HINDUSTAN IDEAL INSURANCE CO. LTD. Vs LIFE INSURANCE CORPORATION OF INDIA

Case number: Appeal (civil) 82 of 1960

12 April 1962
Supreme Court
3 pages
STATE OF WEST BENGAL Vs S. N. BASAK

Case number: Appeal (crl.) 30 of 1961

12 April 1962
Supreme Court
4 pages
ACHYUT ADHICARY Vs STATE OF WEST BENGAL

Bench: KAPUR,J.L.
Case number: Appeal Criminal 115 of 1960

11 April 1962
Supreme Court
12 pages
THE WORKMEN OF WESTERN INDIA MATCH CO. LTD. Vs THE WESTERN INDIA MATCH CO. LTD.,

Case number: Appeal (civil) 429 of 1961

11 April 1962
Supreme Court
15 pages
KUNJ BEHARILAL AGARWAL Vs UNION OF INDIA

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA
Case number: Writ Petition (Civil) 264 of 1961

11 April 1962
Supreme Court
32 pages
DR. INDRAMANI PYARELAL GUPTA Vs W. R. NATHU AND OTHERS.

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 109 of 1957

11 April 1962
Supreme Court
9 pages
J.PANDURANGARAO Vs ANDHRA PRADESH PUBLIC SERVICECOMMISSION

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Writ Petition (Civil) 355 of 1961

11 April 1962
Supreme Court
19 pages
M/s. TULSIDAS KHIMJI Vs THEIR WORKMEN

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 503 of 1961

10 April 1962
Supreme Court
0 pages
SMT UJJAM BAI Vs STATE OF U.P.

Bench: S.K. Das,J. L. Kapur,A.K. Sarkar,K. Subba Rao,M. Hidayatullah
Case number: Writ Petition (civil) 79 of 1959

10 April 1962
Supreme Court
5 pages
M/S. CHHOTABHAI JETHABHAI PATEL & CO. Vs STATE OF UTTAR PRADESH

Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,SUBBARAO, K.,HIDAYATULLAH, M. & AYYANGAR, N.R. & MUDHOLKAR, J.R.
Case number: Writ Petition (Civil) 195 of 1959

10 April 1962
Supreme Court
6 pages
RADHAKRISHNADAS Vs KALURAM

Case number: Appeal (civil) 49 of 1958

09 April 1962
Supreme Court
88 pages
THE AUTOMOBILE TRANSPORT(RAJASTHAN) LTD. Vs THE STATE OF RAJASTHAN AND OTHERS(And Connected Appeals)

Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,SARKAR, A.K.,SUBBARAO, K.,HIDAYATULLAH, M. & AYYANGAR, N.R. & MUDHOLKAR, J.R.
Case number: Appeal (civil) 42 of 1959

09 April 1962
Supreme Court
13 pages
NAWAB ZAIN YAR JUNG AND OTHERS Vs THE DIRECTOR OF ENDOWMENTS AND OTHERS

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 109 of 1961