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15 April 1962
Supreme Court 11 pages AMAR NATH DOGRA Vs UNION OF INDIA
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA |
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12 April 1962
Supreme Court 9 pages KAPUR CHAND GODHA Vs MIR NAWAB HIMAYATALIKHAN AZAMJAH
Case number: Appeal (civil) 52 of 1960 |
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12 April 1962
Supreme Court 10 pages HINDUSTAN IDEAL INSURANCE CO. LTD. Vs LIFE INSURANCE CORPORATION OF INDIA
Case number: Appeal (civil) 82 of 1960 |
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12 April 1962
Supreme Court 3 pages STATE OF WEST BENGAL Vs S. N. BASAK
Case number: Appeal (crl.) 30 of 1961 |
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12 April 1962
Supreme Court 4 pages ACHYUT ADHICARY Vs STATE OF WEST BENGAL
Bench: KAPUR,J.L. |
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11 April 1962
Supreme Court 12 pages THE WORKMEN OF WESTERN INDIA MATCH CO. LTD. Vs THE WESTERN INDIA MATCH CO. LTD.,
Case number: Appeal (civil) 429 of 1961 |
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11 April 1962
Supreme Court 15 pages KUNJ BEHARILAL AGARWAL Vs UNION OF INDIA
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA |
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11 April 1962
Supreme Court 32 pages DR. INDRAMANI PYARELAL GUPTA Vs W. R. NATHU AND OTHERS.
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA |
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11 April 1962
Supreme Court 9 pages J.PANDURANGARAO Vs ANDHRA PRADESH PUBLIC SERVICECOMMISSION
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA |
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11 April 1962
Supreme Court 19 pages M/s. TULSIDAS KHIMJI Vs THEIR WORKMEN
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA |
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10 April 1962
Supreme Court 0 pages SMT UJJAM BAI Vs STATE OF U.P.
Bench: S.K. Das,J. L. Kapur,A.K. Sarkar,K. Subba Rao,M. Hidayatullah |
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10 April 1962
Supreme Court 5 pages M/S. CHHOTABHAI JETHABHAI PATEL & CO. Vs STATE OF UTTAR PRADESH
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,SUBBARAO, K.,HIDAYATULLAH, M. & AYYANGAR, N.R. & MUDHOLKAR, J.R. |
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10 April 1962
Supreme Court 6 pages RADHAKRISHNADAS Vs KALURAM
Case number: Appeal (civil) 49 of 1958 |
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09 April 1962
Supreme Court 88 pages THE AUTOMOBILE TRANSPORT(RAJASTHAN) LTD. Vs THE STATE OF RAJASTHAN AND OTHERS(And Connected Appeals)
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,SARKAR, A.K.,SUBBARAO, K.,HIDAYATULLAH, M. & AYYANGAR, N.R. & MUDHOLKAR, J.R. |
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09 April 1962
Supreme Court 13 pages NAWAB ZAIN YAR JUNG AND OTHERS Vs THE DIRECTOR OF ENDOWMENTS AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA |