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19 April 1962
Supreme Court 5 pages THE COLLECTOR OF CUSTOMS, MADRAS Vs K. GANGA SETTY
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA |
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19 April 1962
Supreme Court 6 pages KISHINCHAND CHELLARAM Vs COMMISSIONER OF INCOME-TAX,CENTRAL BOMBAY
Bench: SHAH,J.C. |
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19 April 1962
Supreme Court 8 pages FIRM GULAM HUSSAIN HAJI YAKUB &SONS Vs STATE OF RAJASTHAN
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA |
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19 April 1962
Supreme Court 4 pages G. GILDA TEXTILE AGENCY Vs STATE OF ANDHRA PRADESH
Case number: Appeal (civil) 397 of 1961 |
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18 April 1962
Supreme Court 4 pages RAM LAL KAPUR AND SONS (P) LTD. Vs RAM NATH AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA |
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18 April 1962
Supreme Court 10 pages SREE RAGHUTHILAKATHIRTHASREEPADANGALAVARU SWAMIJI Vs THE STATE OF MYSORE AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA |
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17 April 1962
Supreme Court 11 pages NEDUNURI KAMESWARAMMA Vs SAMPATI SUBBA RAO
Case number: Appeal (civil) 323 of 1960 |
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17 April 1962
Supreme Court 11 pages GAMBHIR MAL PANDIYA Vs J. K. JOTE MILLS CO., LTD., KANPUR AND ANOTHER
Case number: Appeal (civil) 19 of 1960 |
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17 April 1962
Supreme Court 4 pages M/S. SURAJMULL NAGARMULL Vs STATE OF WEST BENGAL
Case number: Appeal (civil) 403 of 1959 |
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17 April 1962
Supreme Court 7 pages RAMNATH VERMA Vs STATE OF RAJASTHAN
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA |
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17 April 1962
Supreme Court 5 pages THE CHIEF COMMISSIONER, AJMER Vs BRIJ NIWAS DAS
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA |
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17 April 1962
Supreme Court 5 pages THE GOVERNMENT OF ANDHRA PRADESH Vs SYED MOHD. KHAN
Case number: Appeal (civil) 258 of 1961 |
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16 April 1962
Supreme Court 7 pages MUNICIPAL CORPORATION OF THE CITY OF JABALPUR Vs STATE OF MADHYA PRADESH
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA |
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16 April 1962
Supreme Court 14 pages STATE OF WEST BENGAL Vs S. K. GHOSH
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA |
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16 April 1962
Supreme Court 0 pages DAYA Vs JOINT CHIEF CONTROLLER OF IMPORT & EXPORT
Bench: B.P. SINHA (CJ),K. SUBBARAO,N.R. AYYANGAR,J.R. MUDHOLKAR,T.L.V. |