Showing 40066 - 40080 of 41947 judgements
19 April 1962
Supreme Court
5 pages
THE COLLECTOR OF CUSTOMS, MADRAS Vs K. GANGA SETTY

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 588 of 1960

19 April 1962
Supreme Court
6 pages
KISHINCHAND CHELLARAM Vs COMMISSIONER OF INCOME-TAX,CENTRAL BOMBAY

Bench: SHAH,J.C.
Case number: Appeal Civil 2728 of 1972

19 April 1962
Supreme Court
8 pages
FIRM GULAM HUSSAIN HAJI YAKUB &SONS Vs STATE OF RAJASTHAN

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 300 of 1960

19 April 1962
Supreme Court
4 pages
G. GILDA TEXTILE AGENCY Vs STATE OF ANDHRA PRADESH

Case number: Appeal (civil) 397 of 1961

18 April 1962
Supreme Court
4 pages
RAM LAL KAPUR AND SONS (P) LTD. Vs RAM NATH AND OTHERS

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 476 of 1961

18 April 1962
Supreme Court
10 pages
SREE RAGHUTHILAKATHIRTHASREEPADANGALAVARU SWAMIJI Vs THE STATE OF MYSORE AND OTHERS

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 537 of 1960

17 April 1962
Supreme Court
11 pages
NEDUNURI KAMESWARAMMA Vs SAMPATI SUBBA RAO

Case number: Appeal (civil) 323 of 1960

17 April 1962
Supreme Court
11 pages
GAMBHIR MAL PANDIYA Vs J. K. JOTE MILLS CO., LTD., KANPUR AND ANOTHER

Case number: Appeal (civil) 19 of 1960

17 April 1962
Supreme Court
4 pages
M/S. SURAJMULL NAGARMULL Vs STATE OF WEST BENGAL

Case number: Appeal (civil) 403 of 1959

17 April 1962
Supreme Court
7 pages
RAMNATH VERMA Vs STATE OF RAJASTHAN

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 142 of 1962

17 April 1962
Supreme Court
5 pages
THE CHIEF COMMISSIONER, AJMER Vs BRIJ NIWAS DAS

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 310 of 1961

17 April 1962
Supreme Court
5 pages
THE GOVERNMENT OF ANDHRA PRADESH Vs SYED MOHD. KHAN

Case number: Appeal (civil) 258 of 1961

16 April 1962
Supreme Court
7 pages
MUNICIPAL CORPORATION OF THE CITY OF JABALPUR Vs STATE OF MADHYA PRADESH

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 212 of 1962

16 April 1962
Supreme Court
14 pages
STATE OF WEST BENGAL Vs S. K. GHOSH

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (crl.) 140 of 1959

16 April 1962
Supreme Court
0 pages
DAYA Vs JOINT CHIEF CONTROLLER OF IMPORT & EXPORT

Bench: B.P. SINHA (CJ),K. SUBBARAO,N.R. AYYANGAR,J.R. MUDHOLKAR,T.L.V.
Case number: Appeal (civil) 226 of 1961