Showing 40036 - 40050 of 41947 judgements
03 May 1962
Supreme Court
9 pages
JAGANNATH PRASAD Vs THE STATE OF UTTAR PRADESH

Case number: Appeal (crl.) 152 of 1959

02 May 1962
Supreme Court
11 pages
JETMULL BHOJRAJ Vs THE DARJEELING HIMALAYAN RAILWAY CO. LTD. AND OTHERS

Case number: Appeal (civil) 402 of 1959

02 May 1962
Supreme Court
33 pages
SMT. SOMAVANTI AND OTHERS Vs THE STATE OF PUNJAB AND OTHERS(And Connected Petitions)

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA
Case number: Writ Petition (Civil) 246 of 1961

02 May 1962
Supreme Court
16 pages
M/S. WEST RAMNAD ELECTRIC DISTRIBUTION CO. LTD. Vs STATE OF MADRAS

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 512 of 1960

02 May 1962
Supreme Court
8 pages
THAKUR SUKHPAL SINGH Vs THAKUR KALYAN SINGH

Case number: Appeal (civil) 469 of 1960

02 May 1962
Supreme Court
10 pages
BIRLA COTTON SPINNING &WEAVING MILLS Vs WORKMEN AND OTHERS

Bench: GAJENDRAGADKAR, P.B. (CJ),SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 104 of 1962

02 May 1962
Supreme Court
6 pages
MOHANLAL CHUNILAL KOTHARI Vs TRIBHOVAN HARIBHAI TAMBOLI

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 282 of 1959

01 May 1962
Supreme Court
4 pages
UNION OF INDIA Vs M/s. UDHO RAM & SONS

Case number: Appeal (civil) 581 of 1960

01 May 1962
Supreme Court
6 pages
SHRI RAJA DURGA SINGH OF SOLAN Vs THOLU

Case number: Appeal (civil) 382 of 1960

01 May 1962
Supreme Court
38 pages
LAXMAN BALWANT BHOPATKAR ( Since deceased ) By ANOTHE Vs THE CHARITY COMMISSIONER, BOMBAY

Case number: Appeal (civil) 313 of 1958

30 April 1962
Supreme Court
4 pages
HANSRAJ NATHU RAM Vs LALJI RAJA & SONS OF BANKURA

Bench: KAPUR, J.L.,SARKAR, A.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 173 of 1956

30 April 1962
Supreme Court
23 pages
RAJ RAJENDRA SARDAR MALOJI MARSINGH RAO SHITOLE Vs SRI SHANKAR SARAN AND ORS.

Bench: KAPUR, J.L.,SARKAR, A.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 24 of 1960

30 April 1962
Supreme Court
2 pages
SHALIGRAM Vs DAULAT RAM

Case number: Appeal (civil) 225 of 1961

30 April 1962
Supreme Court
7 pages
COLLECTOR OF CUSTOMS, CALCUTTA Vs EAST INDIA COMMERCIAL CO. LTD.

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 383 of 1961

30 April 1962
Supreme Court
7 pages
KUMAR BIMAL CHANDRA SINHA Vs STATE OF ORISSA

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 177 of 1960