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03 May 1962
Supreme Court 9 pages JAGANNATH PRASAD Vs THE STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 152 of 1959 |
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02 May 1962
Supreme Court 11 pages JETMULL BHOJRAJ Vs THE DARJEELING HIMALAYAN RAILWAY CO. LTD. AND OTHERS
Case number: Appeal (civil) 402 of 1959 |
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02 May 1962
Supreme Court 33 pages SMT. SOMAVANTI AND OTHERS Vs THE STATE OF PUNJAB AND OTHERS(And Connected Petitions)
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA |
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02 May 1962
Supreme Court 16 pages M/S. WEST RAMNAD ELECTRIC DISTRIBUTION CO. LTD. Vs STATE OF MADRAS
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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02 May 1962
Supreme Court 8 pages THAKUR SUKHPAL SINGH Vs THAKUR KALYAN SINGH
Case number: Appeal (civil) 469 of 1960 |
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02 May 1962
Supreme Court 10 pages BIRLA COTTON SPINNING &WEAVING MILLS Vs WORKMEN AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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02 May 1962
Supreme Court 6 pages MOHANLAL CHUNILAL KOTHARI Vs TRIBHOVAN HARIBHAI TAMBOLI
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA |
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01 May 1962
Supreme Court 4 pages UNION OF INDIA Vs M/s. UDHO RAM & SONS
Case number: Appeal (civil) 581 of 1960 |
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01 May 1962
Supreme Court 6 pages SHRI RAJA DURGA SINGH OF SOLAN Vs THOLU
Case number: Appeal (civil) 382 of 1960 |
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01 May 1962
Supreme Court 38 pages LAXMAN BALWANT BHOPATKAR ( Since deceased ) By ANOTHE Vs THE CHARITY COMMISSIONER, BOMBAY
Case number: Appeal (civil) 313 of 1958 |
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30 April 1962
Supreme Court 4 pages HANSRAJ NATHU RAM Vs LALJI RAJA & SONS OF BANKURA
Bench: KAPUR, J.L.,SARKAR, A.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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30 April 1962
Supreme Court 23 pages RAJ RAJENDRA SARDAR MALOJI MARSINGH RAO SHITOLE Vs SRI SHANKAR SARAN AND ORS.
Bench: KAPUR, J.L.,SARKAR, A.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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30 April 1962
Supreme Court 2 pages SHALIGRAM Vs DAULAT RAM
Case number: Appeal (civil) 225 of 1961 |
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30 April 1962
Supreme Court 7 pages COLLECTOR OF CUSTOMS, CALCUTTA Vs EAST INDIA COMMERCIAL CO. LTD.
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA |
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30 April 1962
Supreme Court 7 pages KUMAR BIMAL CHANDRA SINHA Vs STATE OF ORISSA
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA |