Showing 40021 - 40035 of 41947 judgements
04 May 1962
Supreme Court
15 pages
KHARDAH COMPANY LTD. Vs RAYMON & CO. (INDIA) PRIVATE, LTD.

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 98 of 1960

04 May 1962
Supreme Court
89 pages
R. VISWANATHAN Vs RUKN-UL-MULK SYED ABDUL WAJID

Case number: Appeal (civil) 277 of 1958

04 May 1962
Supreme Court
6 pages
STATE OF MADHYA PRADESH Vs YAKINUDDIN

Case number: Appeal (civil) 229 of 1961

04 May 1962
Supreme Court
0 pages
WAVERLY JUTE MILLS CO. LTD. Vs RAYMON & COMPANY (INDIA) PVT. LTD.

Bench: B.P. SINHA (CJ),K. SUBBARAO,N.R. AYYANGAR,J.R. MUDHOLKAR,T.L.V.
Case number: Appeal (civil) 389-392 of 1960

03 May 1962
Supreme Court
3 pages
RAM AUTAR Vs STATE OF U. P.

Case number: Appeal (crl.) 79 of 1960

03 May 1962
Supreme Court
5 pages
DAHYA LAL AND OTHERS Vs RASUL MOHAMMED ABDUL RAHIM

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.
Case number: Appeal (civil) 516 of 1960

03 May 1962
Supreme Court
11 pages
Dr. C. ANNACHERIAM AND ANOTHER Vs ACHOTHA MENON AND OTHERS

Case number: Appeal (civil) 426 of 1960

03 May 1962
Supreme Court
6 pages
THE COMMISSIONER OF INCOME-TAX Vs THE MYSORE SUGAR CO., LTD.

Case number: Appeal (civil) 435 of 1961

03 May 1962
Supreme Court
13 pages
M/S. AMARCHAND LALITKUMAR Vs SHREE AMBICA JUTE MILLS LTD.

Case number: Appeal (civil) 640 of 1961

03 May 1962
Supreme Court
7 pages
STATE OF MYSORE Vs S. S. MAKAPUR

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 400 of 1960

03 May 1962
Supreme Court
4 pages
THE NATIONAL STEEL WORKS LTD. Vs COMMISSIONER OF INCOME-TAX, BOMBAY

Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 544 of 1961

03 May 1962
Supreme Court
19 pages
KALI PADA CHOWDHURY Vs UNION OF INDIA

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.
Case number: Appeal (crl.) 51 of 1962

03 May 1962
Supreme Court
8 pages
NAND KUMAR & OTHERS Vs STATE OF RAJASTHAN

Case number: Appeal (crl.) 181 of 1961

03 May 1962
Supreme Court
6 pages
PRABHU Vs STATE OF U. P.

Case number: Appeal (crl.) 50 of 1962

03 May 1962
Supreme Court
10 pages
JIA LAL Vs THE DELHI ADMINISTRATION

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (crl.) 69 of 1961