Showing 40051 - 40065 of 41947 judgements
27 April 1962
Supreme Court
10 pages
AMRITDHARA PHARMACY Vs SATYADEO GUPTA

Bench: DAS,S.K.
Case number: Appeal Civil 22 of 1960

27 April 1962
Supreme Court
5 pages
SEWA SINGH Vs STATE OF PUNJAB

Case number: Appeal (crl.) 60 of 1962

27 April 1962
Supreme Court
7 pages
THE REGIONAL SETTLEMENT COMMISSIONER Vs SUNDERDAS BHASIN

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 294 of 1960

27 April 1962
Supreme Court
10 pages
CHINNA GOWDA Vs STATE OF MYSORE

Case number: Appeal (crl.) 172-173 of 1961

27 April 1962
Supreme Court
11 pages
DOKKU BHUSHAYYA Vs KATRAGADDA RAMAKRISHNAYYA

Case number: Appeal (civil) 483 of 1957

26 April 1962
Supreme Court
5 pages
S. S. GAREWAL Vs MESSRS. BHOWRA KANKANEE COLLERIES

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 526 of 1959

26 April 1962
Supreme Court
21 pages
V. T. S. CHANDARASEKHARA MUDALIAR (DIED) AND OTHERS. Vs KULANDAIVELU MUDALIAR AND OTHERS.

Case number: Appeal (civil) 289 of 1959

26 April 1962
Supreme Court
5 pages
BALESHWAR RAI AND OTHERS Vs THE STATE OF BIHAR

Case number: Appeal (crl.) 176-178 of 1961

24 April 1962
Supreme Court
7 pages
T. R. BHAVANI SHANKAR JOSHI Vs SOMASUNDARA MOOPANAR

Case number: Appeal (civil) 54 of 1959

24 April 1962
Supreme Court
10 pages
M. G. AGARWAL Vs STATE OF MAHARASHTRA

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (crl.) 176 of 1959

23 April 1962
Supreme Court
30 pages
LACHHMAN DAS ON BEHALF OF FIRMTILAK RAM RAM BUX Vs STATE OF PUNJAB AND OTHERS[And Connected Petition And Appe

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA
Case number: Writ Petition (Civil) 92 of 1959

23 April 1962
Supreme Court
4 pages
THE KALYAN PEOPLE'S CO-OPERATIVE BANK Vs DULHANBIBI AQUAL AMINSAHEB PATIL

Case number: Appeal (civil) 555 of 1960

23 April 1962
Supreme Court
9 pages
UPPER DOAB SUGAR MILLS LTD. Vs SHAHDARA (DELHI) SAHARANPURLIGHT RAILWAY COMPANY LTD.

Case number: Appeal (civil) 0 of 1962

19 April 1962
Supreme Court
20 pages
SHANTI PRASAD JAIN Vs THE DIRECTOR OF ENFORCEMENT

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 319 of 1961

19 April 1962
Supreme Court
7 pages
VITHAL YESHWANT JATHAR Vs SHIKANDARKHAN MAKHTUMKHANSARDESAI

Case number: Appeal (civil) 379 of 1957