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27 April 1962
Supreme Court 10 pages AMRITDHARA PHARMACY Vs SATYADEO GUPTA
Bench: DAS,S.K. |
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27 April 1962
Supreme Court 5 pages SEWA SINGH Vs STATE OF PUNJAB
Case number: Appeal (crl.) 60 of 1962 |
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27 April 1962
Supreme Court 7 pages THE REGIONAL SETTLEMENT COMMISSIONER Vs SUNDERDAS BHASIN
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA |
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27 April 1962
Supreme Court 10 pages CHINNA GOWDA Vs STATE OF MYSORE
Case number: Appeal (crl.) 172-173 of 1961 |
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27 April 1962
Supreme Court 11 pages DOKKU BHUSHAYYA Vs KATRAGADDA RAMAKRISHNAYYA
Case number: Appeal (civil) 483 of 1957 |
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26 April 1962
Supreme Court 5 pages S. S. GAREWAL Vs MESSRS. BHOWRA KANKANEE COLLERIES
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA |
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26 April 1962
Supreme Court 21 pages V. T. S. CHANDARASEKHARA MUDALIAR (DIED) AND OTHERS. Vs KULANDAIVELU MUDALIAR AND OTHERS.
Case number: Appeal (civil) 289 of 1959 |
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26 April 1962
Supreme Court 5 pages BALESHWAR RAI AND OTHERS Vs THE STATE OF BIHAR
Case number: Appeal (crl.) 176-178 of 1961 |
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24 April 1962
Supreme Court 7 pages T. R. BHAVANI SHANKAR JOSHI Vs SOMASUNDARA MOOPANAR
Case number: Appeal (civil) 54 of 1959 |
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24 April 1962
Supreme Court 10 pages M. G. AGARWAL Vs STATE OF MAHARASHTRA
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA |
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23 April 1962
Supreme Court 30 pages LACHHMAN DAS ON BEHALF OF FIRMTILAK RAM RAM BUX Vs STATE OF PUNJAB AND OTHERS[And Connected Petition And Appe
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA |
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23 April 1962
Supreme Court 4 pages THE KALYAN PEOPLE'S CO-OPERATIVE BANK Vs DULHANBIBI AQUAL AMINSAHEB PATIL
Case number: Appeal (civil) 555 of 1960 |
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23 April 1962
Supreme Court 9 pages UPPER DOAB SUGAR MILLS LTD. Vs SHAHDARA (DELHI) SAHARANPURLIGHT RAILWAY COMPANY LTD.
Case number: Appeal (civil) 0 of 1962 |
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19 April 1962
Supreme Court 20 pages SHANTI PRASAD JAIN Vs THE DIRECTOR OF ENFORCEMENT
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA |
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19 April 1962
Supreme Court 7 pages VITHAL YESHWANT JATHAR Vs SHIKANDARKHAN MAKHTUMKHANSARDESAI
Case number: Appeal (civil) 379 of 1957 |