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28 September 1962
Supreme Court 4 pages KANWAL LAL Vs STATE OF PUNJAB
Case number: Appeal (crl.) 106 of 1961 |
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28 September 1962
Supreme Court 22 pages M. R. BALAJI AND OTHERS Vs STATE OF MYSORE
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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28 September 1962
Supreme Court 7 pages STATE OF MADHYA PRADESH Vs PEER MOHD. & ANOTHER.
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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27 September 1962
Supreme Court 7 pages HAZARI LAL Vs STATE OF BIHAR
Case number: Appeal (crl.) 35-36 of 1961 |
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27 September 1962
Supreme Court 7 pages RADHAKISHAN Vs STATE OF U. P.
Case number: Appeal (crl.) 160 of 1960 |
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27 September 1962
Supreme Court 16 pages TULSI RAM Vs STATE OF U. P.
Case number: Appeal (crl.) 62 of 1958 |
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27 September 1962
Supreme Court 20 pages PIONEER TRADERS AND OTHERS Vs CHIEF CONTROLLER OF IMPORTS ANDEXPORTS PONDICHERRY
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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26 September 1962
Supreme Court 4 pages CHIMANLAL JAGJIVANDAS SHETH Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 107 of 1961 |
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26 September 1962
Supreme Court 14 pages RAMRAO JANKIRAM KADAM Vs STATE OF BOMBAY
Case number: Appeal (civil) 67 of 1956 |
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26 September 1962
Supreme Court 8 pages Y. LAKSHMINARAYANA REDDYAND OTHERS Vs THE STATE OF ANDHRA PRADESH
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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26 September 1962
Supreme Court 16 pages SWAMI MOTOR TRANSPORT (P) LTD.AND ANOTHER Vs SRI SANKARASWAMIGAL MUTTAND ANOTHER(And Connected Appeals)
Case number: Appeal (civil) 228 of 1962 |
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25 September 1962
Supreme Court 5 pages M/s. MANGALORE GANESH BEDI WORKS Vs THE STATE OF MYSORE & ANOTHER
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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25 September 1962
Supreme Court 6 pages UNION TERRITORY OF TRIPURA,AGARTALA Vs GOPAL CHANDER DUTTA CHOUDHURY
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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25 September 1962
Supreme Court 15 pages JASWANT SUGAR MILLS LTD., MEERUT Vs LAKSHMICHAND AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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25 September 1962
Supreme Court 9 pages KHEM CHAND Vs UNION OF INDIA
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |