Showing 39961 - 39975 of 41947 judgements
24 September 1962
Supreme Court
18 pages
TATA IRON AND STEEL CO. LTD. Vs THE STATE OF BIHAR (And connected appeals)

Case number: Appeal (civil) 587 of 1961

24 September 1962
Supreme Court
0 pages
AMALGAMATED COALFIELDS LTD. & ANR. Vs JANAPADA SABHA CHHINDWARA

Bench: B.P. SINHA CJ,P.B. GAJENDRAGADKAR,K.N. WANCHOO,K.C.D. GUPTA,J.C.
Case number: Appeal (civil) 469-470 of 1962

17 September 1962
Supreme Court
9 pages
SOBHRAJ ODHARMAL Vs STATE OF RAJASTHAN

Case number: Appeal (civil) 471 of 1962

14 September 1962
Supreme Court
6 pages
GURBAKSH SINGH Vs NIKKA SINGH

Case number: Appeal (civil) 128 of 1960

13 September 1962
Supreme Court
9 pages
Mrs. V. G. PATERSON Vs Mr. O. V. FORBES & OTHERS

Case number: Appeal (crl.) 170 of 1961

12 September 1962
Supreme Court
8 pages
PARMANAND AND OTHERS Vs GANPATRAO AND OTHERS

Case number: Appeal (civil) 110 of 1960

11 September 1962
Supreme Court
10 pages
JYOTISH THAKUR AND OTHERS Vs TARAKANTJHA AND OTHERS

Case number: Appeal (civil) 443 of 1959

11 September 1962
Supreme Court
7 pages
STATE OF WEST BENGAL Vs TULSIDAS MUNDHRA

Case number: Appeal (crl.) 88 of 1962

11 September 1962
Supreme Court
10 pages
BRIDGE & ROOF CO. (INDIA) LTD Vs UNION OF INDIA

Case number: Writ Petition (Civil) 62 of 1962

07 September 1962
Supreme Court
13 pages
ADHYAKSHA MATHUR BABU'S SAKTI OUSHADHALAYA DACCA (P) LTD.A Vs UNION OF INDIA

Case number: Writ Petition (Civil) 344 of 1961

07 September 1962
Supreme Court
15 pages
RAI BAHADUR DIWAN BADRI DAS Vs THE INDUSTRIAL TRIBUNAL, PUNJAB

Case number: Appeal (civil) 20 of 1962

04 September 1962
Supreme Court
5 pages
RAJA BAHADUR DHANRAJ GIRJI Vs RAJA P. PARTHASARATHY RAYANIMVARU AND OTHERS.

31 August 1962
Supreme Court
10 pages
SHAM KARTIK SINGH Vs MATHURA

Case number: Appeal (civil) 484 of 1958

31 August 1962
Supreme Court
8 pages
GURSAHAI SAIGAL Vs COMMISSIONER OF INCOME-TAX, PUNJAB

Case number: Appeal (civil) 10 of 1962

30 August 1962
Supreme Court
15 pages
RAM SARUP Vs MUNSHI AND OTHERS(And Connected Appeals)

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 139 of 1961