Showing 39976 - 39990 of 41947 judgements
30 August 1962
Supreme Court
13 pages
REV. SIDHAJBHAI SABHAI AND OTHERS V. Vs STATE OF BOMBAY AND ANOTHER

Case number: Writ Petition (Civil) 76 of 1957

29 August 1962
Supreme Court
5 pages
BHIVA DOULU PATIL Vs STATE OF MAHARASHTRA

Case number: Appeal (crl.) 174 of 1961

29 August 1962
Supreme Court
13 pages
KHANDIGE SHAM BHAT AND OTHERS Vs THE AGRICULTURAL INCOME TAX OFFICER

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Writ Petition (Civil) 103 of 1961

28 August 1962
Supreme Court
5 pages
R. G. JACOB Vs UNION OF INDIA

Case number: Appeal (crl.) 116 of 1961

28 August 1962
Supreme Court
5 pages
STATE TRADING CORPORATIONOF INDIA LTD. Vs STATE OF MYSORE

Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR
Case number: Writ Petition (Civil) 65 of 1960

28 August 1962
Supreme Court
9 pages
THE CEMENT MARKETING CO., OF INDIALTD. AND ANOTHER Vs THE STATE OF MYSORE AND ANOTHER

Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 255 of 1961

28 August 1962
Supreme Court
10 pages
BABU SINGH Vs STATE OF PUNJAB

Case number: Appeal (crl.) 121, 140 of 1960

27 August 1962
Supreme Court
6 pages
THE BOARD OF HIGH SCHOOL & INTER-MEDIATE EDUCATION U. P. Vs BAGLESHWAR PRASAD & OTHERS

Case number: Appeal (civil) 328 of 1962

27 August 1962
Supreme Court
15 pages
ISHWARI PRASAD MISHRA Vs MOHAMMAD ISA

Case number: Appeal (civil) 630 of 1960

27 August 1962
Supreme Court
4 pages
MADAN GOPAL Vs STATE OF PUNJAB

Bench: B.P. SINHA, CJ,SUBBARAO, K.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 329 of 1960

24 August 1962
Supreme Court
7 pages
STATE OF MADHYA PRADESH Vs ABDEALI

Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 373 of 1961

22 August 1962
Supreme Court
10 pages
V. NARASIMHA RAJU Vs V. GURUMURTHY RAJU AND OTHERS

Case number: Appeal (civil) 494 of 1957

21 August 1962
Supreme Court
5 pages
NARAIN SINGH Vs STATE OF PUNJAB

Case number: Appeal (crl.) 218 of 1959

21 August 1962
Supreme Court
11 pages
NATIONAL IRON AND STEEL CO. LTD. Vs THEIR WORKMEN

Case number: Appeal (civil) 208 of 1962

21 August 1962
Supreme Court
6 pages
THE PROVINCIAL TRANSPORT SERVICE Vs STATE INDUSTRIAL COURT

Case number: Appeal (civil) 504 of 1961