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30 August 1962
Supreme Court 13 pages REV. SIDHAJBHAI SABHAI AND OTHERS V. Vs STATE OF BOMBAY AND ANOTHER
Case number: Writ Petition (Civil) 76 of 1957 |
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29 August 1962
Supreme Court 5 pages BHIVA DOULU PATIL Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 174 of 1961 |
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29 August 1962
Supreme Court 13 pages KHANDIGE SHAM BHAT AND OTHERS Vs THE AGRICULTURAL INCOME TAX OFFICER
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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28 August 1962
Supreme Court 5 pages R. G. JACOB Vs UNION OF INDIA
Case number: Appeal (crl.) 116 of 1961 |
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28 August 1962
Supreme Court 5 pages STATE TRADING CORPORATIONOF INDIA LTD. Vs STATE OF MYSORE
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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28 August 1962
Supreme Court 9 pages THE CEMENT MARKETING CO., OF INDIALTD. AND ANOTHER Vs THE STATE OF MYSORE AND ANOTHER
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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28 August 1962
Supreme Court 10 pages BABU SINGH Vs STATE OF PUNJAB
Case number: Appeal (crl.) 121, 140 of 1960 |
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27 August 1962
Supreme Court 6 pages THE BOARD OF HIGH SCHOOL & INTER-MEDIATE EDUCATION U. P. Vs BAGLESHWAR PRASAD & OTHERS
Case number: Appeal (civil) 328 of 1962 |
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27 August 1962
Supreme Court 15 pages ISHWARI PRASAD MISHRA Vs MOHAMMAD ISA
Case number: Appeal (civil) 630 of 1960 |
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27 August 1962
Supreme Court 4 pages MADAN GOPAL Vs STATE OF PUNJAB
Bench: B.P. SINHA, CJ,SUBBARAO, K.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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24 August 1962
Supreme Court 7 pages STATE OF MADHYA PRADESH Vs ABDEALI
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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22 August 1962
Supreme Court 10 pages V. NARASIMHA RAJU Vs V. GURUMURTHY RAJU AND OTHERS
Case number: Appeal (civil) 494 of 1957 |
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21 August 1962
Supreme Court 5 pages NARAIN SINGH Vs STATE OF PUNJAB
Case number: Appeal (crl.) 218 of 1959 |
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21 August 1962
Supreme Court 11 pages NATIONAL IRON AND STEEL CO. LTD. Vs THEIR WORKMEN
Case number: Appeal (civil) 208 of 1962 |
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21 August 1962
Supreme Court 6 pages THE PROVINCIAL TRANSPORT SERVICE Vs STATE INDUSTRIAL COURT
Case number: Appeal (civil) 504 of 1961 |