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14 November 1962
Supreme Court 20 pages THE AHMEDABAD MFG. & CALICOPRINTING CO., LTD. Vs S. C. MEHTA, INCOME-TAX OFFICERAND ANOTHER
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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14 November 1962
Supreme Court 7 pages BHOJU MANDAL Vs DEBNATH BHAGAT
Case number: Appeal (civil) 204 of 1960 |
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14 November 1962
Supreme Court 16 pages C. ABDUL SHUKOOR SAHEB Vs ARJI PAPA RAO AND OTHERS
Case number: Appeal (civil) 164 of 1962 |
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14 November 1962
Supreme Court 5 pages HAJI T. J. ABDUL SHAKOOR AND OTHERS Vs BIJAY KUMAR KAPUR AND OTHERS
Case number: Appeal (civil) 176 of 1960 |
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13 November 1962
Supreme Court 5 pages MAULUD AHMAD Vs STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 97 of 1961 |
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13 November 1962
Supreme Court 6 pages GAJENDRA NARAIN SINGH Vs JOHRI MAL PRAHLAD RAI
Case number: Appeal (civil) 268 of 1960 |
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13 November 1962
Supreme Court 9 pages FRENCH MOTOR CAR CO., LIMITED Vs WORKMEN
Case number: Appeal (civil) 391 of 1962 |
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09 November 1962
Supreme Court 6 pages VIRUPAXAPPA VEERAPPA KADAMPUR Vs THE STATE OF MYSORE
Case number: Appeal (crl.) 144 of 1961 |
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09 November 1962
Supreme Court 4 pages ANANGA BIJOY MITTRA Vs TATA IRON & STEEL CO., LTD.
Case number: Appeal (civil) 286 of 1960 |
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09 November 1962
Supreme Court 10 pages MOHMEDALLI AND OTHERS Vs UNION OF INDIA AND ANOTHER
Case number: Writ Petition (Civil) 56 of 1962 |
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08 November 1962
Supreme Court 8 pages THE NEPTUNE ASSURANCE CO. LTD. Vs THE LIFE INSURANCE CORPORATION OF INDIA AND, ANOTHER
Case number: Appeal (civil) 386 of 1961 |
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08 November 1962
Supreme Court 7 pages CHIMANDAS BAGOMAL SINDHI Vs JOGESHWAR AND ANOTHER
Case number: Appeal (civil) 201 of 1960 |
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07 November 1962
Supreme Court 10 pages AJIT KUMAR PALIT Vs STATE OF WEST BENGAL
Case number: Appeal (crl.) 188 of 1961 |
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07 November 1962
Supreme Court 25 pages MAHENDRA LAL JAINI Vs THE STATE OF UTTAR PRADESH AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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06 November 1962
Supreme Court 17 pages PREM CHAND GARG Vs EXCISE COMMISSIONER, U. P., ALLAHABAD
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |