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05 November 1962
Supreme Court 3 pages HEGGADE JANARDHAN SUBBARYE Vs THE STATE OF MYSORE AND ANOTHER(And connected petition)
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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02 November 1962
Supreme Court 9 pages THE PETLAD TURKEY RED DYE WORKS CO. LTD., PETLAD Vs THE COMMISSIONER OF INCOME-TAX,BOMBAY, AHMEDABAD
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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02 November 1962
Supreme Court 16 pages ANANT PRASAD LAKSHMINIVAS GENERIWAL Vs STATE OF ANDHRA PRADESH AND OTHERS(With connected Petition
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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01 November 1962
Supreme Court 5 pages TRAVANCORE RUBBER & TEA CO. LTD. & ANR. Vs STATE OF KERALA & ANR.
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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01 November 1962
Supreme Court 8 pages THE KARIMTHARUVI TEA ESTATES LTD., KOTTAYAM & ANR. Vs STATE OF KERALA & ORS.
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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01 November 1962
Supreme Court 9 pages OFFICIAL ASSIGNEE, HIGH COURT, BOMBAY Vs HARADAGIRI BASAVANNA GOWD AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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31 October 1962
Supreme Court 6 pages GANDHARA TRANSPORT CO. LTD., Vs THE STATE OF PUNJAB AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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30 October 1962
Supreme Court 7 pages O. K. GHOSH AND ANOTHER Vs E. X. JOSEPH
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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25 October 1962
Supreme Court 8 pages A. V. THOMAS & CO., LTD., ALLEPPEY Vs THE COMMISSIONER OF INCOME-TAX,(BANGALORE) KERALA
Bench: KAPUR,J.L. |
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24 October 1962
Supreme Court 10 pages T. V. V. NARASIMHAM AND OTHERS Vs THE STATE OF ORISSA
Case number: Appeal (civil) 147 of 1962 |
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23 October 1962
Supreme Court 13 pages ANAKAPALLA CO-OPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIE Vs WORKMEN
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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23 October 1962
Supreme Court 12 pages BAGALKOT CITY MUNICIPALITY Vs BAGALKOT CEMENT CO.
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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22 October 1962
Supreme Court 7 pages PYARE LAL BHARGAVA Vs STATE OF RAJASTHAN
Case number: Appeal (crl.) 2 of 1962 |
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19 October 1962
Supreme Court 8 pages UDIT NARAIN SINGH MALPAHARIA Vs ADDITIONAL MEMBER, BOARD OF REVENUE, BIHAR
Case number: Appeal (civil) 586 of 1962 |
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19 October 1962
Supreme Court 6 pages THE GURU ESTATE THROUGHDWARKADAS GURU AND OTHERS Vs THE COMMISSIONER OF INCOME-TAXBIHAR AND ORISSA
Case number: Appeal (civil) 248 of 1962 |