Showing 39916 - 39930 of 41947 judgements
05 November 1962
Supreme Court
3 pages
HEGGADE JANARDHAN SUBBARYE Vs THE STATE OF MYSORE AND ANOTHER(And connected petition)

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.
Case number: Writ Petition (Civil) 130 of 1962

02 November 1962
Supreme Court
9 pages
THE PETLAD TURKEY RED DYE WORKS CO. LTD., PETLAD Vs THE COMMISSIONER OF INCOME-TAX,BOMBAY, AHMEDABAD

Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 158 of 1962

02 November 1962
Supreme Court
16 pages
ANANT PRASAD LAKSHMINIVAS GENERIWAL Vs STATE OF ANDHRA PRADESH AND OTHERS(With connected Petition

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.
Case number: Appeal Civil 140162 of 1960

01 November 1962
Supreme Court
5 pages
TRAVANCORE RUBBER & TEA CO. LTD. & ANR. Vs STATE OF KERALA & ANR.

Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR
Case number: Writ Petition (Civil) 237 of 1961

01 November 1962
Supreme Court
8 pages
THE KARIMTHARUVI TEA ESTATES LTD., KOTTAYAM & ANR. Vs STATE OF KERALA & ORS.

Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR
Case number: Writ Petition (Civil) 234 of 1961

01 November 1962
Supreme Court
9 pages
OFFICIAL ASSIGNEE, HIGH COURT, BOMBAY Vs HARADAGIRI BASAVANNA GOWD AND OTHERS

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.
Case number: Appeal (civil) 291 of 1960

31 October 1962
Supreme Court
6 pages
GANDHARA TRANSPORT CO. LTD., Vs THE STATE OF PUNJAB AND OTHERS

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.
Case number: Appeal (civil) 200 of 1962

30 October 1962
Supreme Court
7 pages
O. K. GHOSH AND ANOTHER Vs E. X. JOSEPH

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.
Case number: Appeal (civil) 378 of 1962

25 October 1962
Supreme Court
8 pages
A. V. THOMAS & CO., LTD., ALLEPPEY Vs THE COMMISSIONER OF INCOME-TAX,(BANGALORE) KERALA

Bench: KAPUR,J.L.
Case number: Appeal Civil 214 of 1962

24 October 1962
Supreme Court
10 pages
T. V. V. NARASIMHAM AND OTHERS Vs THE STATE OF ORISSA

Case number: Appeal (civil) 147 of 1962

23 October 1962
Supreme Court
13 pages
ANAKAPALLA CO-OPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIE Vs WORKMEN

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 224 of 1962

23 October 1962
Supreme Court
12 pages
BAGALKOT CITY MUNICIPALITY Vs BAGALKOT CEMENT CO.

Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 327 of 1962

22 October 1962
Supreme Court
7 pages
PYARE LAL BHARGAVA Vs STATE OF RAJASTHAN

Case number: Appeal (crl.) 2 of 1962

19 October 1962
Supreme Court
8 pages
UDIT NARAIN SINGH MALPAHARIA Vs ADDITIONAL MEMBER, BOARD OF REVENUE, BIHAR

Case number: Appeal (civil) 586 of 1962

19 October 1962
Supreme Court
6 pages
THE GURU ESTATE THROUGHDWARKADAS GURU AND OTHERS Vs THE COMMISSIONER OF INCOME-TAXBIHAR AND ORISSA

Case number: Appeal (civil) 248 of 1962