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19 October 1962
Supreme Court 12 pages STATE OF ORISSA Vs BIDYABHUJSHAN MOHAPATRA
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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18 October 1962
Supreme Court 14 pages THE ENGINEERING MAZDOOR SABHA REPRESENTING WORKMEN EMPLOY Vs THE HIND CYCLES LTD., BOMBAY(And Connected Appeal)
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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15 October 1962
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX,BOMBAY CITY I, BOMBAY Vs AFCO (P) LTD., BOMBAY
Case number: Appeal (civil) 21 of 1962 |
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12 October 1962
Supreme Court 10 pages THE COMMISSIONER OF INCOME-TAX,BOMBAY CITY II, BOMBAY Vs M/s. JADAVJI NARSIDAS & CO.
Case number: Appeal (civil) 545 of 1961 |
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12 October 1962
Supreme Court 7 pages M. CHOCKALINGAM & ANOTHER Vs COMMISSIONER OF INCOME-TAX,MADRAS & ANOTHER
Case number: Appeal (civil) 37 of 1962 |
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12 October 1962
Supreme Court 9 pages UNION OF INDIA Vs DELHI CLOTH & GENERAL MILLS
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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11 October 1962
Supreme Court 8 pages JAGANNATH SONU PARKAR Vs STATE OF MAHARASHTRA
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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11 October 1962
Supreme Court 6 pages STATE OF KERALA Vs SHRI M. APPUKUTTY
Case number: Appeal (civil) 621 of 1961 |
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10 October 1962
Supreme Court 7 pages THE COMMISSIONER OF INCOME-TAX,BOMBAY CITY I, BOMBAY Vs AMARCHAND N. SHROFF, BY HIS HEIRSAND LEGAL REPRESENTATIVES
Case number: Appeal (civil) 15-19 of 1962 |
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10 October 1962
Supreme Court 14 pages ROOP CHAND Vs STATE OF PUNJAB
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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10 October 1962
Supreme Court 10 pages M/s. BHIKUSA YAMASA KAHATRIYA Vs SANGAMNER AKOLA TALUKA BIDIKAMGAR UNION
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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04 October 1962
Supreme Court 7 pages SHANTI PRASAD JAIN AND ANOTHER Vs DIRECTOR OF ENFORCEMENT, FOREIGN EXCHANGE REGULATION A
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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04 October 1962
Supreme Court 6 pages AMIR SINGH AND ANOTHER Vs RAM SINGH AND OTHERS(And connected appeals)
Case number: Appeal (civil) 436-438 of 1961 |
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28 September 1962
Supreme Court 8 pages SHABIR HUSSEIN BHOLU Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 92 of 1961 |
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28 September 1962
Supreme Court 10 pages DHANVANTRAI BALWANTRAI DESAI Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 218 of 1960 |