23 March 1964
Supreme Court
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MAHARAJ KUMAR TOKENDRA BIR SINGH Vs SECRETARY TO THE GOI MINISTRY OF HOME AFFAIRS & ANR.

Bench: P.B. GAJENDRAGADKAR (CJ),K.N. WANCHOO,J.C. SHAH,N.R. AYYANGAR,S.M.
Case number: Writ Petition (civil) 123 of 1963