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30 September 1964
Supreme Court 101 pages SPECIAL REFERENCE NO. 1 OF 1964 Vs
Bench: GAJENDRAGADKAR, P.B. (CJ),SARKAR, A.K.,SUBBARAO, K.,ANCHOO, K.N. & HIDAYATULLAH, M.,SHAH, J.C. & AYYANGAR, N.R. |
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29 September 1964
Supreme Court 8 pages LIFE INSURANCE CORPORATION OF INDIA Vs S. V. OAK AND ANOTHER
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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29 September 1964
Supreme Court 9 pages AMIN LAL Vs HUNNA MAL
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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29 September 1964
Supreme Court 14 pages KASTURILAL RALIA RAM JAIN Vs THE STATE OF UTTAR PRADESH
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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29 September 1964
Supreme Court 7 pages PANDHYAN INSURANCE CO. LTD. Vs COMMISSIONER OF INCOME-TAX, MADRAS
Case number: Appeal (civil) 816 of 1963 |
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28 September 1964
Supreme Court 6 pages C. CHANNABASAVAIAH Vs STATE OF MYSORE & OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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25 September 1964
Supreme Court 8 pages SUBHAS CHANDRA AND OTHERS Vs MUNICIPAL CORPORATION OF DELHI AND ANOTHER
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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25 September 1964
Supreme Court 9 pages COMMISSIONER OF INCOME-TAX, U.P. Vs NAINITAL BANK LTD.
Case number: Appeal (civil) 938 of 1963 |
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25 September 1964
Supreme Court 4 pages KUNWAR TRIVIKRAM NARAIN SINGH Vs STATE OF UTTAR PRADESH AND OTHERS
Case number: Appeal (civil) 799 of 1963 |
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24 September 1964
Supreme Court 11 pages HARISHCHANDRA Vs STATE OF MADHYA PRADESH
Case number: Appeal (crl.) 211 of 1962 |
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23 September 1964
Supreme Court 6 pages B. BASAVALINGAPPA Vs D. MUNICHINNAPPA
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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22 September 1964
Supreme Court 7 pages PADMAVATI R. SARAIYA AND OTHERS Vs COMMISSIONER OF INCOME-TAX BOMBAY CITY-1
Case number: Appeal (civil) 704-715 of 1963 |
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22 September 1964
Supreme Court 11 pages RAM RATAN alias RATAN AHIR AND OTHERS Vs THE STATE OF BIHAR AND ANOTHER
Case number: Appeal (crl.) 29 of 1963 |
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21 September 1964
Supreme Court 5 pages SHANKARLAL KACHRABHAI AND OTHERS Vs STATE OF GUJARAT
Case number: Appeal (crl.) 191 of 1962 |
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18 September 1964
Supreme Court 0 pages R.K. AGARWALLA & ORS. Vs STATE OF W.B. & ORS.
Bench: P.B. GAJENDRAGADKAR (CJ),K.N. WANCHOO,J.C. SHAH,R. DAYAL,N.R. |