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07 October 1964
Supreme Court 6 pages DEVILAL MODI, PROPRIETOR, M/S. DALURAM PANNALAL MODI Vs SALES TAX OFFICER, RATLAM AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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07 October 1964
Supreme Court 6 pages BISHUN NARAIN MISHRA Vs STATE OF UTTAR PRADESH AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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06 October 1964
Supreme Court 8 pages ADMINISTRATOR-GENERAL OF WEST BENGAL Vs COMMISSIONER OF INCOME-TAX, CALCUTTA
Bench: SIKRI,S.M. |
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06 October 1964
Supreme Court 7 pages SARDAR GOVINDRAO AND OTHERS Vs STATE OF MADHYA PRADESH
Bench: SINHA, BHUVNESHWAR P.(CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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06 October 1964
Supreme Court 6 pages KASHIRAM AGARWALA Vs UNION OF INDIA AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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06 October 1964
Supreme Court 9 pages COMMISSIONER OF INCOME-TAX, PUNJAB Vs R. D. AGGARWAL & COMPANY
Case number: Appeal (civil) 808 of 1963 |
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05 October 1964
Supreme Court 11 pages N. B. JEEJEEBHOY Vs ASSISTANT COLLECTOR, THANA PRANT, THANA
Bench: SUBBARAO, K.,WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,SIKRI, S.M. |
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05 October 1964
Supreme Court 18 pages P. VAJRAVELU MUDALIAR Vs SPECIAL DEPUTY COLLECTOR, MADRAS & ANR.
Bench: SUBBARAO, K.,WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,SIKRI, S.M. |
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05 October 1964
Supreme Court 11 pages STATE OF KERALA Vs K. M. CHARIA ABDULLAH & CO.
Case number: Appeal (civil) 466 of 1962 |
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05 October 1964
Supreme Court 8 pages M/S. MODI SPINNING & WEAVING MILLS CO., LTD. Vs COMMISSIONER OF INCOME-TAX, PUNJAB & ANR.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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05 October 1964
Supreme Court 9 pages COMMISSIONER, QUILON MUNICIPALITY, QUILON, ANDANOTHER Vs M/S. HARRISONS & CROSFIELD LTD.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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05 October 1964
Supreme Court 0 pages A.P. STATE ROAD TRANSPORT CORPN. & ANR. Vs SRI SATYANARAYANA TRANSPORTS PVT. LTD. GUNTUR & ORS.
Bench: P.B. GAJENDRAGADKAR (CJ),K.N. WANCHOO,M. HIDAYATULLAH,R. DAYAL,J.R. |
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01 October 1964
Supreme Court 13 pages COMMISSIONER OF INCOME-TAX, MADRAS Vs ANDHRA CHAMBER OF COMMERCE
Case number: Appeal (civil) 941 of 1963 |
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01 October 1964
Supreme Court 5 pages INDORE MALWA UNITED MILLS LTD., INDORE Vs STATE OF MADHYA BHARAT AND OTHERS
Case number: Appeal (civil) 1013 of 1963 |
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01 October 1964
Supreme Court 14 pages MUNCIPAL CORPORATION FOR GREATER BOMBAY Vs LALA PANCHAM OF BOMBAY & OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |