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16 September 1964
Supreme Court 9 pages STATE OF RAJASTHAN Vs LEELA JAIN
Case number: Appeal (civil) 245 of 1962 |
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15 September 1964
Supreme Court 6 pages PRAVIN CHANDRA MODY Vs STATE OF ANDHRA PRADESH
Case number: Appeal (crl.) 49 of 1964 |
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11 September 1964
Supreme Court 3 pages COLLECTOR OF KAMRUP AND OTHERS Vs KAMAKHYA RAM BAROOAH AND OTHERS
Case number: Appeal (civil) 412 of 1962 |
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11 September 1964
Supreme Court 10 pages OFFICIAL RECEIVER, KANPUR AND ANOTHER Vs ABDUL SHAKUR AND OTHERS
Case number: Appeal (civil) 257 of 1962 |
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09 September 1964
Supreme Court 9 pages S. VARADARAJAN Vs STATE OF MADRAS
Case number: Appeal (crl.) 46 of 1963 |
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08 September 1964
Supreme Court 10 pages DAYA RAM AND OTHERS Vs SHYAM SUNDARI
Case number: Appeal (civil) 360 of 1962 |
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03 September 1964
Supreme Court 9 pages DEPUTY CUSTODIAN, EVACUEE PROPERTY, NEW DELHIAND OTHERS Vs OFFICIAL RECEIVER OF THE ESTATE OF DAULAT RAMSURANA,DELHI
Case number: Appeal (civil) 489 of 1962 |
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31 August 1964
Supreme Court 7 pages STATE OF BOMBAY (MAHARASHTRA) Vs SHIVBALAK GOURISHANKER DUBE & OTHERS
Case number: Appeal (civil) 269 of 1962 |
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31 August 1964
Supreme Court 13 pages GAMINI KRISHNAYYA AND OTHERS Vs CURZA SESHACHALAM AND OTHERS
Case number: Appeal (civil) 618 of 1961 |
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28 August 1964
Supreme Court 8 pages PENTAKOTA SRIRAKULU Vs THE CO-OPERATIVE MARKETING SOCIETY LTD.
Case number: Appeal (civil) 193 of 1962 |
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28 August 1964
Supreme Court 9 pages SHEOPAT SINGH Vs RAM PRATAP
Case number: Appeal (civil) 558 of 1964 |
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28 August 1964
Supreme Court 6 pages MALLAPPA BASAPPA DESAI Vs MALLAPPA VEERABHADRAPPA DESAI AND OTHERS
Case number: Appeal (civil) 553 of 1963 |
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24 August 1964
Supreme Court 35 pages STATE OF MAHARASHTRA Vs MAYER HANS GEORGE
Case number: Appeal (crl.) 218 of 1963 |
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24 August 1964
Supreme Court 6 pages KUMARANAND Vs BRIJ MOHAN LAL
Case number: Appeal (civil) 644 of 1964 |
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24 August 1964
Supreme Court 6 pages DEO CHAND Vs SHIV RAM
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