Showing 38821 - 38835 of 41947 judgements
05 May 1966
Supreme Court
6 pages
ABHOY PADA SARA Vs SUDHIR KUMAR MONDAL

Bench: SARKAR, A.K. (CJ),MUDHOLKAR, J.R.,BACHAWAT, R.S.,SHELAT, J.M.,DAYAL, RAGHUBAR
Case number: Appeal Civil 931 of 1965

04 May 1966
Supreme Court
32 pages
THE BARIUM CHEMICALS LTD. AND ANR. Vs THE COMPANY LAW BOARD AND OTHERS

Bench: SARKAR, A.K. (CJ),HIDAYATULLAH, M.,MUDHOLKAR, J.R.,BACHAWAT, R.S.,SHELAT, J.M.
Case number: Appeal (civil) 381 of 1966

04 May 1966
Supreme Court
14 pages
NANIKANT AMBALAL MODY Vs COMMISSIONER OF INCOME-TAX, BOMBAY

Case number: Appeal (civil) 731 of 1964

28 April 1966
Supreme Court
8 pages
STATE OF PUNJAB Vs MAJOR SINGH

Case number: Appeal (crl.) 54 of 1964

27 April 1966
Supreme Court
6 pages
JAHURI SAH & ORS. Vs DWARKA PRASAD JHUNJHUNWALA & ORS.

Case number: Appeal (civil) 193 of 1964

26 April 1966
Supreme Court
9 pages
VERUAREDDI RAMARAGHAVA REDDY AND ORS. Vs KONDURU SESHU REDDY AND 2 ORS.

Case number: Appeal (civil) 265 of 1964

25 April 1966
Supreme Court
5 pages
STATE OF BIHAR Vs S. K. ROY

Case number: Appeal (crl.) 158 of 1965

22 April 1966
Supreme Court
18 pages
STATE OF MADHYA PRADESH Vs SHOBHARAM AND ORS.

Bench: A.K. SARKAR, CJ,M. HIDAYATULLAH,J.R. MUDHOLKAR,R.S. BACHAWAT,J.M. SHELAT
Case number: Appeal (crl.) 20 of 1965

22 April 1966
Supreme Court
8 pages
KALARIMADATHIL UNNI Vs STATE OF KERALA

Case number: Appeal (crl.) 102-103 of 1965

20 April 1966
Supreme Court
6 pages
WAR PROFITS TAX COMMISSIONER, MADHYA PRADESH,INDORE Vs M/S. RINODRAM BALCHAND OF UJJAIN

Case number: Appeal (civil) 225 of 1965

20 April 1966
Supreme Court
8 pages
UTTAR PRADESH CO-OPERATIVE FEDERATION LTD. Vs M/S SUNDER BROTHERS OF DELHI

Case number: Appeal (civil) 426 of 1964

19 April 1966
Supreme Court
6 pages
P. L. LAKHANPAL Vs UNION OF INDIA

Bench: SARKAR, A.K. (CJ),HIDAYATULLAH, M.,BACHAWAT, R.S.,SHELAT, J.M.,DAYAL, RAGHUBAR
Case number: Writ Petition (Civil) 47 of 1966

19 April 1966
Supreme Court
11 pages
THE STATE OF MADRAS Vs M/S. RADIO AND ELECTRICALS LTD. ETC.

Case number: Appeal (civil) 334 of 1965

19 April 1966
Supreme Court
0 pages
GOPI RAM Vs STATE OF RAJASTHAN & ORS.

Bench: A.K. SARKAR (CJ),J.R. MUDHOLKAR,R.S. BACHAWAT,J.M. SHELAT,R. DAYAL
Case number: Writ Petition (civil) 14 of 1966

18 April 1966
Supreme Court
9 pages
RAM PRASAD DAGDURAM Vs VIJAY KUMAR MOTILAL MIRAKHANWALA & ORS.

Case number: Appeal (civil) 1046 of 1963