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05 May 1966
Supreme Court 6 pages ABHOY PADA SARA Vs SUDHIR KUMAR MONDAL
Bench: SARKAR, A.K. (CJ),MUDHOLKAR, J.R.,BACHAWAT, R.S.,SHELAT, J.M.,DAYAL, RAGHUBAR |
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04 May 1966
Supreme Court 32 pages THE BARIUM CHEMICALS LTD. AND ANR. Vs THE COMPANY LAW BOARD AND OTHERS
Bench: SARKAR, A.K. (CJ),HIDAYATULLAH, M.,MUDHOLKAR, J.R.,BACHAWAT, R.S.,SHELAT, J.M. |
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04 May 1966
Supreme Court 14 pages NANIKANT AMBALAL MODY Vs COMMISSIONER OF INCOME-TAX, BOMBAY
Case number: Appeal (civil) 731 of 1964 |
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28 April 1966
Supreme Court 8 pages STATE OF PUNJAB Vs MAJOR SINGH
Case number: Appeal (crl.) 54 of 1964 |
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27 April 1966
Supreme Court 6 pages JAHURI SAH & ORS. Vs DWARKA PRASAD JHUNJHUNWALA & ORS.
Case number: Appeal (civil) 193 of 1964 |
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26 April 1966
Supreme Court 9 pages VERUAREDDI RAMARAGHAVA REDDY AND ORS. Vs KONDURU SESHU REDDY AND 2 ORS.
Case number: Appeal (civil) 265 of 1964 |
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25 April 1966
Supreme Court 5 pages STATE OF BIHAR Vs S. K. ROY
Case number: Appeal (crl.) 158 of 1965 |
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22 April 1966
Supreme Court 18 pages STATE OF MADHYA PRADESH Vs SHOBHARAM AND ORS.
Bench: A.K. SARKAR, CJ,M. HIDAYATULLAH,J.R. MUDHOLKAR,R.S. BACHAWAT,J.M. SHELAT |
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22 April 1966
Supreme Court 8 pages KALARIMADATHIL UNNI Vs STATE OF KERALA
Case number: Appeal (crl.) 102-103 of 1965 |
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20 April 1966
Supreme Court 6 pages WAR PROFITS TAX COMMISSIONER, MADHYA PRADESH,INDORE Vs M/S. RINODRAM BALCHAND OF UJJAIN
Case number: Appeal (civil) 225 of 1965 |
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20 April 1966
Supreme Court 8 pages UTTAR PRADESH CO-OPERATIVE FEDERATION LTD. Vs M/S SUNDER BROTHERS OF DELHI
Case number: Appeal (civil) 426 of 1964 |
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19 April 1966
Supreme Court 6 pages P. L. LAKHANPAL Vs UNION OF INDIA
Bench: SARKAR, A.K. (CJ),HIDAYATULLAH, M.,BACHAWAT, R.S.,SHELAT, J.M.,DAYAL, RAGHUBAR |
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19 April 1966
Supreme Court 11 pages THE STATE OF MADRAS Vs M/S. RADIO AND ELECTRICALS LTD. ETC.
Case number: Appeal (civil) 334 of 1965 |
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19 April 1966
Supreme Court 0 pages GOPI RAM Vs STATE OF RAJASTHAN & ORS.
Bench: A.K. SARKAR (CJ),J.R. MUDHOLKAR,R.S. BACHAWAT,J.M. SHELAT,R. DAYAL |
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18 April 1966
Supreme Court 9 pages RAM PRASAD DAGDURAM Vs VIJAY KUMAR MOTILAL MIRAKHANWALA & ORS.
Case number: Appeal (civil) 1046 of 1963 |