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15 April 1966
Supreme Court 6 pages COMMISSIONER OF WEALTH TAX WEST BENGAL Vs IMPERIAL TOBACCO CO. OF INDIA LTD.
Case number: Appeal (civil) 1062 of 1966 |
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07 April 1966
Supreme Court 9 pages VITHAL DAS Vs RUPCHAND & ORS.
Case number: Appeal (civil) 926 of 1965 |
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07 April 1966
Supreme Court 6 pages CHIEF CONSERVATOR OF FORESTS AND ORS. Vs RATTAN SINGH
Case number: Appeal (civil) 255 of 1964 |
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05 April 1966
Supreme Court 3 pages T.D.GOPALAN Vs COMMISSIONER OF HINDU RELIGIOUS & CHARITABLE ENDOWMENTS,
Case number: Appeal (civil) 230 of 1964 |
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04 April 1966
Supreme Court 7 pages PATEL RAMBHAI BACHARBHAI & ANR. Vs PATEL DAHYABHAI BECHARBHAI & ANR.
Case number: Appeal (civil) 386 of 1964 |
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01 April 1966
Supreme Court 7 pages VAJESINGH SALAMBHAI NAIK & ORS. Vs STATE OF GUJARAT & ANR.
Case number: Appeal (civil) 294 of 1964 |
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31 March 1966
Supreme Court 4 pages KUCHIYAN GOVINDA SWAMI Vs KALLIANI AMMA LEKSHMI AMMA AND ORS.
Case number: Appeal (civil) 225 of 1964 |
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31 March 1966
Supreme Court 7 pages GOPALAKRISHNA PILLAI AND OTHERS Vs MEENAKSHI AYAL AND OTHERS
Case number: Appeal (civil) 79 of 1964 |
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31 March 1966
Supreme Court 4 pages MRS. VEEDA MENEZES Vs YUSUF KHAN AND ANR.
Case number: Appeal (crl.) 209 of 1964 |
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31 March 1966
Supreme Court 4 pages THIRUNAGAR PANCHAYAT Vs MADURAI CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY
Case number: Appeal (civil) 374 of 1965 |
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30 March 1966
Supreme Court 4 pages BISWAMBAR ROY Vs GIRINDRA KUMAR PAUL
Case number: Appeal (civil) 891 of 1963 |
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30 March 1966
Supreme Court 5 pages GYASI RAM Vs BRIJ BHUSHAN DAS AND ORS.
Case number: Appeal (civil) 959 of 1964 |
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29 March 1966
Supreme Court 5 pages M/S. NANDRAM HUNATRAM, CALCUTTA Vs UNION OF INDIA & ANR.
Case number: Appeal (civil) 257 of 1964 |
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29 March 1966
Supreme Court 11 pages ELLERMAN & BUCKNALL STEAMSHIP CO. LTD. Vs SHA MISRIMAL BHERAJEE
Case number: Appeal (civil) 274 of 1964 |
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29 March 1966
Supreme Court 10 pages FIRM BANSIDHAR PREMSUKHDAS Vs STATE OF RAJASTHAN
Case number: Appeal (civil) 203 of 1964 |