Showing 38791 - 38805 of 41947 judgements
29 August 1966
Supreme Court
5 pages
P. ARULSWAMI Vs THE STATE OF MADRAS

Case number: Appeal (crl.) 130 of 1964

26 August 1966
Supreme Court
9 pages
JIWANLAL ACHARIYA Vs RAMESHWARLAL AGARWALLA

Case number: Appeal (civil) 606 of 1966

26 August 1966
Supreme Court
8 pages
GAUDI RAMAMURTHY & ORS. Vs THE STATE OF ANDHRA PRADESH & ORS.

Case number: Appeal (civil) 501 of 1964

25 August 1966
Supreme Court
6 pages
N. S. SHETHNA Vs VINUBHAI HARILAL PANCHAL

Case number: Appeal (civil) 580 of 1964

25 August 1966
Supreme Court
6 pages
NAND KISHORE Vs RAM KISHAN & ANR.

Case number: Appeal (civil) 467 of 1966

24 August 1966
Supreme Court
4 pages
SHEW BUX MOHATO & ORS. Vs AJIT NATH DUTTA

Case number: Appeal (civil) 196 of 1964

24 August 1966
Supreme Court
8 pages
MST. RAMRATI KUER Vs DWARIKA PRASAD SINGH AND ORS.

Case number: Appeal (civil) 981 of 1964

24 August 1966
Supreme Court
6 pages
M. P. SHREEVASTAVA Vs MRS. VEENA

Case number: Appeal (civil) 609 of 1966

23 August 1966
Supreme Court
8 pages
SHIVNARAYAN KABRA Vs THE STATE OF MADRAS

Case number: Appeal (crl.) 20 of 1964

23 August 1966
Supreme Court
3 pages
MRS. MANORAMA S. MASUREKAR Vs MRS. DHANLAXMI G. SHAH AND ANR.

Case number: Appeal (civil) 469 of 1966

22 August 1966
Supreme Court
9 pages
SHRI MOULANA N. MALAK SAHEB (DEAD)BY LRS Vs SHRI J.R. TOONGAR .

Case number: C.A. No.-000498-000498 / 1964
Diary number: 60004 / 1964

22 August 1966
Supreme Court
6 pages
STATE OF MYSORE & ANR. Vs S. V. NARAYANAPPA

Case number: Appeal (civil) 1420 of 1966

22 August 1966
Supreme Court
7 pages
KHUB CHAND AND ORS. Vs STATE OF RAJASTHAN & ORS.

Case number: Appeal (civil) 85 of 1964

19 August 1966
Supreme Court
5 pages
FIRM MADANLAL ROSHANLAL MAHAJAN Vs HUKUMCHAND MILLS LTD., INDORE

Case number: Appeal (civil) 878 of 1964

11 August 1966
Supreme Court
11 pages
GIRJA NANDINI AND ORS. Vs BIJENDRA NARAIN CHOUDHURY

Case number: Appeal (civil) 756 of 1964