|
29 August 1966
Supreme Court 5 pages P. ARULSWAMI Vs THE STATE OF MADRAS
Case number: Appeal (crl.) 130 of 1964 |
|
26 August 1966
Supreme Court 9 pages JIWANLAL ACHARIYA Vs RAMESHWARLAL AGARWALLA
Case number: Appeal (civil) 606 of 1966 |
|
26 August 1966
Supreme Court 8 pages GAUDI RAMAMURTHY & ORS. Vs THE STATE OF ANDHRA PRADESH & ORS.
Case number: Appeal (civil) 501 of 1964 |
|
25 August 1966
Supreme Court 6 pages N. S. SHETHNA Vs VINUBHAI HARILAL PANCHAL
Case number: Appeal (civil) 580 of 1964 |
|
25 August 1966
Supreme Court 6 pages NAND KISHORE Vs RAM KISHAN & ANR.
Case number: Appeal (civil) 467 of 1966 |
|
24 August 1966
Supreme Court 4 pages SHEW BUX MOHATO & ORS. Vs AJIT NATH DUTTA
Case number: Appeal (civil) 196 of 1964 |
|
24 August 1966
Supreme Court 8 pages MST. RAMRATI KUER Vs DWARIKA PRASAD SINGH AND ORS.
Case number: Appeal (civil) 981 of 1964 |
|
24 August 1966
Supreme Court 6 pages M. P. SHREEVASTAVA Vs MRS. VEENA
Case number: Appeal (civil) 609 of 1966 |
|
23 August 1966
Supreme Court 8 pages SHIVNARAYAN KABRA Vs THE STATE OF MADRAS
Case number: Appeal (crl.) 20 of 1964 |
|
23 August 1966
Supreme Court 3 pages MRS. MANORAMA S. MASUREKAR Vs MRS. DHANLAXMI G. SHAH AND ANR.
Case number: Appeal (civil) 469 of 1966 |
|
22 August 1966
Supreme Court 9 pages SHRI MOULANA N. MALAK SAHEB (DEAD)BY LRS Vs SHRI J.R. TOONGAR .
Case number: C.A. No.-000498-000498 / 1964 |
|
22 August 1966
Supreme Court 6 pages STATE OF MYSORE & ANR. Vs S. V. NARAYANAPPA
Case number: Appeal (civil) 1420 of 1966 |
|
22 August 1966
Supreme Court 7 pages KHUB CHAND AND ORS. Vs STATE OF RAJASTHAN & ORS.
Case number: Appeal (civil) 85 of 1964 |
|
19 August 1966
Supreme Court 5 pages FIRM MADANLAL ROSHANLAL MAHAJAN Vs HUKUMCHAND MILLS LTD., INDORE
Case number: Appeal (civil) 878 of 1964 |
|
11 August 1966
Supreme Court 11 pages GIRJA NANDINI AND ORS. Vs BIJENDRA NARAIN CHOUDHURY
Case number: Appeal (civil) 756 of 1964 |