Showing 38761 - 38775 of 41947 judgements
22 September 1966
Supreme Court
6 pages
JAMUNA SINGH Vs STATE OF BIHAR

Case number: Appeal (crl.) 238 of 1964

22 September 1966
Supreme Court
6 pages
HUKUMCHAND MILLS LTD. Vs COMMISSIONER OF INCOME-TAX, CENTRAL BOMBAY & ORS.

Case number: Appeal (civil) 411 of 1965

21 September 1966
Supreme Court
8 pages
STATE OF ASSAM Vs RANGA MAHAMMAD AND ORS.

Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,SIKRI, S.M.,SHELAT, J.M.,MITTER, G.K.
Case number: Appeal (civil) 1367 of 1966

21 September 1966
Supreme Court
6 pages
BISWABAHAN DAS Vs GOPEN CHANDRA HAZARIKA & ORS.

Case number: Appeal (civil) 94 of 1966

21 September 1966
Supreme Court
13 pages
P.L. LAKHANPAL Vs UNION OF INDIA & ORS.

Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,SIKRI, S.M.,SHELAT, J.M.,MITTER, G.K.
Case number: Writ Petition (Civil) 137 of 1966

20 September 1966
Supreme Court
9 pages
TRAVANCORE SUGARS AND CHEMICALS LTD. Vs COMMISSIONER OF INCOME-TAX KERALA

Case number: Appeal (civil) 324 of 1965

20 September 1966
Supreme Court
7 pages
JUGAL KISHORE BALDEO SARAI Vs COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW

Case number: Appeal (civil) 594 of 1965

20 September 1966
Supreme Court
14 pages
MEGHRAJ KOTHARI Vs DELIMITATION COMMISSION & ORS.

Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,SIKRI, S.M.,SHELAT, J.M.,MITTER, G.K.
Case number: Appeal (civil) 843 of 1966

19 September 1966
Supreme Court
7 pages
SHREE MEENAKSHI MILLS LTD., MADURAI Vs COMMISSIONER OF INCOME-TAX, MADRAS

Case number: Appeal (civil) 557 of 1965

16 September 1966
Supreme Court
17 pages
RAJAANAND BRAHMA SHAH Vs STATE OF UTTAR PRADESH & ORS.

Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,SIKRI, S.M.,RAMASWAMI, V.,SHELAT, J.M.
Case number: Appeal (civil) 656 of 1964

16 September 1966
Supreme Court
10 pages
STATE OF UTTAR PRADESH Vs RAJA ANAND BRAHMA SHAH

Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,SIKRI, S.M.,RAMASWAMI, V.,SHELAT, J.M.
Case number: Appeal (civil) 653 of 1964

15 September 1966
Supreme Court
8 pages
AMMATHAYEE AMMAL & ANR. Vs KUMARESAN & OTHERS

Case number: Appeal (civil) 618 of 1964

15 September 1966
Supreme Court
5 pages
COMMISSIONER OF INCOME-TAX, U.P. Vs NAINITAL BANK LTD.

Case number: Appeal (civil) 601-602 of 1965

14 September 1966
Supreme Court
6 pages
HAR SWARUP & ANOTHER Vs BRIJ BHUSHAN SARAN & OTHERS

Case number: Appeal (civil) 1141 of 1965

14 September 1966
Supreme Court
10 pages
SUBHAS CHANDRA DAS MUSHIB Vs GANGA PROSAD DAS MUSHIB AND ORS.

Case number: Appeal (civil) 617 of 1964