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22 September 1966
Supreme Court 6 pages JAMUNA SINGH Vs STATE OF BIHAR
Case number: Appeal (crl.) 238 of 1964 |
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22 September 1966
Supreme Court 6 pages HUKUMCHAND MILLS LTD. Vs COMMISSIONER OF INCOME-TAX, CENTRAL BOMBAY & ORS.
Case number: Appeal (civil) 411 of 1965 |
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21 September 1966
Supreme Court 8 pages STATE OF ASSAM Vs RANGA MAHAMMAD AND ORS.
Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,SIKRI, S.M.,SHELAT, J.M.,MITTER, G.K. |
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21 September 1966
Supreme Court 6 pages BISWABAHAN DAS Vs GOPEN CHANDRA HAZARIKA & ORS.
Case number: Appeal (civil) 94 of 1966 |
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21 September 1966
Supreme Court 13 pages P.L. LAKHANPAL Vs UNION OF INDIA & ORS.
Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,SIKRI, S.M.,SHELAT, J.M.,MITTER, G.K. |
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20 September 1966
Supreme Court 9 pages TRAVANCORE SUGARS AND CHEMICALS LTD. Vs COMMISSIONER OF INCOME-TAX KERALA
Case number: Appeal (civil) 324 of 1965 |
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20 September 1966
Supreme Court 7 pages JUGAL KISHORE BALDEO SARAI Vs COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW
Case number: Appeal (civil) 594 of 1965 |
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20 September 1966
Supreme Court 14 pages MEGHRAJ KOTHARI Vs DELIMITATION COMMISSION & ORS.
Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,SIKRI, S.M.,SHELAT, J.M.,MITTER, G.K. |
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19 September 1966
Supreme Court 7 pages SHREE MEENAKSHI MILLS LTD., MADURAI Vs COMMISSIONER OF INCOME-TAX, MADRAS
Case number: Appeal (civil) 557 of 1965 |
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16 September 1966
Supreme Court 17 pages RAJAANAND BRAHMA SHAH Vs STATE OF UTTAR PRADESH & ORS.
Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,SIKRI, S.M.,RAMASWAMI, V.,SHELAT, J.M. |
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16 September 1966
Supreme Court 10 pages STATE OF UTTAR PRADESH Vs RAJA ANAND BRAHMA SHAH
Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,SIKRI, S.M.,RAMASWAMI, V.,SHELAT, J.M. |
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15 September 1966
Supreme Court 8 pages AMMATHAYEE AMMAL & ANR. Vs KUMARESAN & OTHERS
Case number: Appeal (civil) 618 of 1964 |
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15 September 1966
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX, U.P. Vs NAINITAL BANK LTD.
Case number: Appeal (civil) 601-602 of 1965 |
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14 September 1966
Supreme Court 6 pages HAR SWARUP & ANOTHER Vs BRIJ BHUSHAN SARAN & OTHERS
Case number: Appeal (civil) 1141 of 1965 |
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14 September 1966
Supreme Court 10 pages SUBHAS CHANDRA DAS MUSHIB Vs GANGA PROSAD DAS MUSHIB AND ORS.
Case number: Appeal (civil) 617 of 1964 |