Showing 38806 - 38820 of 41947 judgements
08 August 1966
Supreme Court
14 pages
CHANDRA MOHAN Vs STATE OF UTTAR PRADESH & ORS.

Bench: K. SUBBA RAO, CJ,M. HIDAYATULLAH,S.M. SIKRI,V. RAMASWAMI,J.M. SHELAT
Case number: Appeal (civil) 1136 of 1966

05 August 1966
Supreme Court
45 pages
JALAN TRADING CO. (PRIVATE LTD.) Vs MILL MAZDOOR UNION(With Connected Petitions)

Bench: WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.
Case number: Appeal (civil) 187 of 1966

05 August 1966
Supreme Court
8 pages
FAQIR CHAND Vs HARNAM KAUR & ANR.

Case number: Appeal (civil) 572 of 1963

04 August 1966
Supreme Court
7 pages
SATRUGHAN ISSER Vs SMT. SUBUJPARI & OTHERS

Case number: Appeal (civil) 939 of 1963

02 August 1966
Supreme Court
5 pages
BASANT SINGH Vs JANKI SINGH AND ORS.

Case number: Appeal (civil) 19 of 1963

28 July 1966
Supreme Court
7 pages
PAMPAPATHY Vs STATE OF MYSORE

Case number: Appeal (crl.) 121 of 1966

28 July 1966
Supreme Court
4 pages
STATE OF MADHYA PRADESH Vs AZAD BHARAT FINANCE CO. & ANR.

Case number: Appeal (crl.) 97 of 1964

27 July 1966
Supreme Court
8 pages
JAICHAND LALL SETHIA Vs STATE OF WEST BENGAL & ORS.

Bench: WANCHOO, K.N.,HIDAYATULLAH, M.,SIKRI, S.M.,RAMASWAMI, V.,SHELAT, J.M.
Case number: Appeal (crl.) 110 of 1966

19 July 1966
Supreme Court
10 pages
FATEHCHAND MURLIDHAR AND ANR. Vs COMMISSIONER OF INCOME-TAX, CALCUTTA

Case number: Appeal (civil) 1108-1110 of 1964

06 May 1966
Supreme Court
15 pages
MAHANT SHRI SRINIVASA RAMANUJ DAS Vs SURAJNARAYAN DASS & ANR.

Bench: SARKAR, A.K. (CJ),HIDAYATULLAH, M.,BACHAWAT, R.S.,SHELAT, J.M.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 205 of 1964

06 May 1966
Supreme Court
16 pages
H. B. YESHWANT RAO GHORPADE Vs THE COMMISSIONER OF WEALTH TAX, BANGALORE

Case number: Appeal (civil) 1133-1134 of 1965

06 May 1966
Supreme Court
16 pages
STATE OF JAMMU AND KASHMIR Vs BAKSHI GHULAM MOHAMMAD

Bench: SARKAR, A.K. (CJ),MUDHOLKAR, J.R.,BACHAWAT, R.S.,SHELAT, J.M.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 1102 of 1966

05 May 1966
Supreme Court
7 pages
RAMCHANDRA AGGARWAL AND ANR. Vs STATE OF UTTAR PRADESH & ANR.

Case number: Appeal (crl.) 113 of 1965

05 May 1966
Supreme Court
6 pages
INDIAN CHEMICAL PRODUCTS Vs STATE OF ORISSA & ANR.

Case number: Appeal (civil) 303 of 1963

05 May 1966
Supreme Court
6 pages
KUPPA GOUNDAN & ANR. Vs M.S.P. RAJESH

Case number: Appeal (crl.) 69 of 1966