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08 August 1966
Supreme Court 14 pages CHANDRA MOHAN Vs STATE OF UTTAR PRADESH & ORS.
Bench: K. SUBBA RAO, CJ,M. HIDAYATULLAH,S.M. SIKRI,V. RAMASWAMI,J.M. SHELAT |
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05 August 1966
Supreme Court 45 pages JALAN TRADING CO. (PRIVATE LTD.) Vs MILL MAZDOOR UNION(With Connected Petitions)
Bench: WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V. |
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05 August 1966
Supreme Court 8 pages FAQIR CHAND Vs HARNAM KAUR & ANR.
Case number: Appeal (civil) 572 of 1963 |
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04 August 1966
Supreme Court 7 pages SATRUGHAN ISSER Vs SMT. SUBUJPARI & OTHERS
Case number: Appeal (civil) 939 of 1963 |
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02 August 1966
Supreme Court 5 pages BASANT SINGH Vs JANKI SINGH AND ORS.
Case number: Appeal (civil) 19 of 1963 |
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28 July 1966
Supreme Court 7 pages PAMPAPATHY Vs STATE OF MYSORE
Case number: Appeal (crl.) 121 of 1966 |
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28 July 1966
Supreme Court 4 pages STATE OF MADHYA PRADESH Vs AZAD BHARAT FINANCE CO. & ANR.
Case number: Appeal (crl.) 97 of 1964 |
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27 July 1966
Supreme Court 8 pages JAICHAND LALL SETHIA Vs STATE OF WEST BENGAL & ORS.
Bench: WANCHOO, K.N.,HIDAYATULLAH, M.,SIKRI, S.M.,RAMASWAMI, V.,SHELAT, J.M. |
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19 July 1966
Supreme Court 10 pages FATEHCHAND MURLIDHAR AND ANR. Vs COMMISSIONER OF INCOME-TAX, CALCUTTA
Case number: Appeal (civil) 1108-1110 of 1964 |
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06 May 1966
Supreme Court 15 pages MAHANT SHRI SRINIVASA RAMANUJ DAS Vs SURAJNARAYAN DASS & ANR.
Bench: SARKAR, A.K. (CJ),HIDAYATULLAH, M.,BACHAWAT, R.S.,SHELAT, J.M.,DAYAL, RAGHUBAR |
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06 May 1966
Supreme Court 16 pages H. B. YESHWANT RAO GHORPADE Vs THE COMMISSIONER OF WEALTH TAX, BANGALORE
Case number: Appeal (civil) 1133-1134 of 1965 |
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06 May 1966
Supreme Court 16 pages STATE OF JAMMU AND KASHMIR Vs BAKSHI GHULAM MOHAMMAD
Bench: SARKAR, A.K. (CJ),MUDHOLKAR, J.R.,BACHAWAT, R.S.,SHELAT, J.M.,DAYAL, RAGHUBAR |
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05 May 1966
Supreme Court 7 pages RAMCHANDRA AGGARWAL AND ANR. Vs STATE OF UTTAR PRADESH & ANR.
Case number: Appeal (crl.) 113 of 1965 |
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05 May 1966
Supreme Court 6 pages INDIAN CHEMICAL PRODUCTS Vs STATE OF ORISSA & ANR.
Case number: Appeal (civil) 303 of 1963 |
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05 May 1966
Supreme Court 6 pages KUPPA GOUNDAN & ANR. Vs M.S.P. RAJESH
Case number: Appeal (crl.) 69 of 1966 |