|
30 September 1966
Supreme Court 5 pages STATE OF MYSORE Vs GUDUTHUR THIMMAPPA & SON, & ANR.
Case number: Appeal (civil) 714 of 1965 |
|
30 September 1966
Supreme Court 8 pages STATE OF GUJARAT Vs M/S. RAIPUR MANUFACTURING COMPANY LTD.
Case number: Appeal (civil) 603 of 1965 |
|
27 September 1966
Supreme Court 13 pages GULABHAI VALLABHBHAI DESAI ETC. Vs UNION OF INDIA & ORS.
Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,SIKRI, S.M.,RAMASWAMI, V.,SHELAT, J.M. |
|
27 September 1966
Supreme Court 6 pages SRICHAND K. KHETWANI Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 184 of 1964 |
|
27 September 1966
Supreme Court 5 pages S. NARAYANAPPA & ORS. Vs COMMISSIONER OF INCOME-TAX, BANGALORE
Case number: Appeal (civil) 562 of 1965 |
|
26 September 1966
Supreme Court 0 pages M/S. GURUSWAMY & CO.ETC. Vs STATE OF MYSORE & ORS.
Case number: Appeal (civil) 1580-1588 of 1966 |
|
26 September 1966
Supreme Court 0 pages SHINDE BROTHERS Vs DY. COMMISSIONER RAICHUR & ORS.
Bench: K. SUBBA RAO CJI,M. HIDAYATULLAH,S. M. SIKRI,R.S. BACHAWAT,RAGHUBAR |
|
26 September 1966
Supreme Court 4 pages KRISHNAMURTHY @ TAILOR KRISHNAN Vs PUBLIC PROSECUTOR, MADRAS
Case number: Appeal (crl.) 251 of 1964 |
|
26 September 1966
Supreme Court 5 pages STATE OF GUJARAT Vs M/S. KAILASH ENGINEERING CO.
Case number: Appeal (civil) 945 of 1965 |
|
23 September 1966
Supreme Court 20 pages M. L. SETHI Vs R. P. KAPUR & ANR.
Case number: Appeal (crl.) 110 of 1965 |
|
23 September 1966
Supreme Court 7 pages MESSRS. ASSOCIATED CLOTHIERS LTD. Vs COMMISSIONER OF INCOME-TAX, CALCUTTA
Case number: Appeal (civil) 969 of 1965 |
|
23 September 1966
Supreme Court 11 pages STATE OF ASSAM ETC. Vs KRIPANATH SARMA & ORS. ETC.
Case number: Appeal (civil) 950 of 1966 |
|
23 September 1966
Supreme Court 9 pages RAGHUBANS NARAIN SINGH Vs THE UTTAR PRADESH GOVERNMENT THROUGH COLLECTOR OF BIJNOR
Case number: Appeal (civil) 82 of 1964 |
|
23 September 1966
Supreme Court 4 pages STATE OF ASSAM Vs HORIZON UNION & ANR
Case number: Appeal (civil) 1565 of 1966 |
|
22 September 1966
Supreme Court 8 pages MANUJENDRA DUTT Vs PURENDU PROSAD ROY CHOWDHURY & ORS.
Case number: Appeal (civil) 586 of 1964 |