Showing 38746 - 38760 of 41947 judgements
30 September 1966
Supreme Court
5 pages
STATE OF MYSORE Vs GUDUTHUR THIMMAPPA & SON, & ANR.

Case number: Appeal (civil) 714 of 1965

30 September 1966
Supreme Court
8 pages
STATE OF GUJARAT Vs M/S. RAIPUR MANUFACTURING COMPANY LTD.

Case number: Appeal (civil) 603 of 1965

27 September 1966
Supreme Court
13 pages
GULABHAI VALLABHBHAI DESAI ETC. Vs UNION OF INDIA & ORS.

Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,SIKRI, S.M.,RAMASWAMI, V.,SHELAT, J.M.
Case number: Writ Petition (Civil) 148 of 1962

27 September 1966
Supreme Court
6 pages
SRICHAND K. KHETWANI Vs STATE OF MAHARASHTRA

Case number: Appeal (crl.) 184 of 1964

27 September 1966
Supreme Court
5 pages
S. NARAYANAPPA & ORS. Vs COMMISSIONER OF INCOME-TAX, BANGALORE

Case number: Appeal (civil) 562 of 1965

26 September 1966
Supreme Court
0 pages
M/S. GURUSWAMY & CO.ETC. Vs STATE OF MYSORE & ORS.

Case number: Appeal (civil) 1580-1588 of 1966

26 September 1966
Supreme Court
0 pages
SHINDE BROTHERS Vs DY. COMMISSIONER RAICHUR & ORS.

Bench: K. SUBBA RAO CJI,M. HIDAYATULLAH,S. M. SIKRI,R.S. BACHAWAT,RAGHUBAR
Case number: Appeal (civil) 1580-1586 of 1966

26 September 1966
Supreme Court
4 pages
KRISHNAMURTHY @ TAILOR KRISHNAN Vs PUBLIC PROSECUTOR, MADRAS

Case number: Appeal (crl.) 251 of 1964

26 September 1966
Supreme Court
5 pages
STATE OF GUJARAT Vs M/S. KAILASH ENGINEERING CO.

Case number: Appeal (civil) 945 of 1965

23 September 1966
Supreme Court
20 pages
M. L. SETHI Vs R. P. KAPUR & ANR.

Case number: Appeal (crl.) 110 of 1965

23 September 1966
Supreme Court
7 pages
MESSRS. ASSOCIATED CLOTHIERS LTD. Vs COMMISSIONER OF INCOME-TAX, CALCUTTA

Case number: Appeal (civil) 969 of 1965

23 September 1966
Supreme Court
11 pages
STATE OF ASSAM ETC. Vs KRIPANATH SARMA & ORS. ETC.

Case number: Appeal (civil) 950 of 1966

23 September 1966
Supreme Court
9 pages
RAGHUBANS NARAIN SINGH Vs THE UTTAR PRADESH GOVERNMENT THROUGH COLLECTOR OF BIJNOR

Case number: Appeal (civil) 82 of 1964

23 September 1966
Supreme Court
4 pages
STATE OF ASSAM Vs HORIZON UNION & ANR

Case number: Appeal (civil) 1565 of 1966

22 September 1966
Supreme Court
8 pages
MANUJENDRA DUTT Vs PURENDU PROSAD ROY CHOWDHURY & ORS.

Case number: Appeal (civil) 586 of 1964