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14 September 1966
Supreme Court 7 pages UNION OF INDIA Vs BUNGO STEEL FURNITURE PVT. LTD.
Case number: Appeal (civil) 373 of 1965 |
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13 September 1966
Supreme Court 7 pages SUKH LAL AND ORS. Vs STATE BANK OF INDIA AND ORS.
Case number: Appeal (civil) 582 of 1964 |
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12 September 1966
Supreme Court 3 pages CHERUMANALIL LAKSHMI AND ORS. Vs MULIVIL KUNNINAMKANDY NARAYANI AND ORS.
Case number: Appeal (civil) 567 of 1964 |
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12 September 1966
Supreme Court 4 pages CENTRAL BANK OF INDIA Vs SHRI GOKAL CHAND
Case number: Appeal (civil) 1339 of 1966 |
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12 September 1966
Supreme Court 6 pages WAZIRCHAND MAHAJAN AND ANR. Vs UNION OF INDIA
Case number: Appeal (civil) 601 of 1964 |
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06 September 1966
Supreme Court 9 pages RAMBARAN PROSAD Vs RAM MOHIT HAZRA & ORS.
Case number: Appeal (civil) 609 of 1964 |
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06 September 1966
Supreme Court 11 pages SRI VEDAGIRI LAKSHMI NARASIMHA SWAMI TEMPLE Vs INDURU PATTABHIRAMI REDDY
Case number: Appeal (civil) 605 of 1964 |
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06 September 1966
Supreme Court 5 pages KUPPUSWAMY CHETTIAR Vs A.S. P. A. ARUMUGAM CHETTIAR AND ANOTHER
Case number: Appeal (civil) 521 of 1964 |
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05 September 1966
Supreme Court 8 pages STATE OF MADHYA PRADESH Vs KALURAM
Case number: Appeal (civil) 559 of 1964 |
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05 September 1966
Supreme Court 10 pages UNION OF INDIA Vs THE METAL CORPORATION OF INDIA LTD. & ANR.
Case number: Appeal (civil) 1222 of 1966 |
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05 September 1966
Supreme Court 6 pages STATE OF GUJARAT Vs VINAYA CHANDRA CHHOTA LAL PATNI
Case number: Appeal (crl.) 43 of 1964 |
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02 September 1966
Supreme Court 5 pages CHHI RAM Vs STATE OF PUNJAB
Case number: Appeal (crl.) 177 of 1964 |
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02 September 1966
Supreme Court 14 pages GOMATHINAYAGAM PILLAI AND ORS. Vs PALLANISWAMI NADAR
Case number: Appeal (civil) 1043 of 1965 |
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31 August 1966
Supreme Court 4 pages CHOUTHI PARSAD GUPTA Vs UNION OF INDIA AND ORS.
Case number: Appeal (civil) 556 of 1964 |
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31 August 1966
Supreme Court 14 pages BAKHSHISH SINGH DHALIWAL Vs THE STATE OF PUNJAB
Case number: Appeal (crl.) 150 of 1962 |