|
07 October 1966
Supreme Court 7 pages COMMISSIONER OF INCOME-TAX, GUJARAT Vs GIRDHARDAS & COMPANY PRIVATE LTD.
Case number: Appeal (civil) 690 of 1965 |
|
06 October 1966
Supreme Court 7 pages STANDARD MILLS CO. LTD. Vs COMMISSIONER OF WEALTH-TAX, BOMBAY CITY
Case number: Appeal (civil) 1129 of 1965 |
|
05 October 1966
Supreme Court 6 pages COMMISSIONER OF WEALTH TAX, MADRAS Vs RAMARAJU SURGICAL COTTON MILLS, LTD.
Case number: Appeal (civil) 674 of 1965 |
|
05 October 1966
Supreme Court 8 pages SHYAM SUNDER Vs SATYA KETU & ORS.
Case number: Appeal (civil) 204 of 1966 |
|
05 October 1966
Supreme Court 12 pages M/s. BHARAT BARREL & DRUM MFG. CO. Vs L. K. BOSE & ORS.
Case number: Appeal (civil) 928 of 1965 |
|
04 October 1966
Supreme Court 6 pages STATE OF MADRAS Vs MADURAI MILLS CO., LTD.
Case number: Appeal (civil) 539 of 1965 |
|
04 October 1966
Supreme Court 5 pages S. SRINIVASAN Vs COMMISSIONER OF INCOME-TAX, MADRAS
Case number: Appeal (civil) 556 of 1965 |
|
04 October 1966
Supreme Court 6 pages SRINIVASAVARDACHARUR AND ORS. Vs GOPALA MENON AND ORS.
Case number: Appeal (civil) 636 of 1964 |
|
03 October 1966
Supreme Court 12 pages BIHAR MINES LTD. Vs UNION OF INDIA
Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,SIKRI, S.M.,BACHAWAT, R.S.,DAYAL, RAGHUBAR |
|
03 October 1966
Supreme Court 10 pages GUJARAT POTTERY WORKS Vs B. P. SOOD, CONTROLLER OF MINING LEASES FOR INDIA & ORS.
Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,SIKRI, S.M.,BACHAWAT, R.S.,DAYAL, RAGHUBAR |
|
03 October 1966
Supreme Court 8 pages COMMISSIONER OF INCOME-TAX, CALCUTTA Vs BIDHU BHUSHAN SARKAR (DEAD) THROUGH HIS LEGAL REPRESENTATI
Case number: Appeal (civil) 401 of 1965 |
|
03 October 1966
Supreme Court 6 pages STATE OF ASSAM & ORS. Vs SHRI KANAK CHANDRA DUTTA
Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,SIKRI, S.M.,BACHAWAT, R.S.,DAYAL, RAGHUBAR |
|
03 October 1966
Supreme Court 22 pages HINDUSTAN ANTIBIOTICS LTD. Vs THE WORKMEN & ORS.
Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,SIKRI, S.M.,BACHAWAT, R.S.,DAYAL, RAGHUBAR |
|
30 September 1966
Supreme Court 8 pages SAMYUKTA SOCIALIST PARTY Vs ELECTION COMMISSION OF INDIA & ANR.
Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,SIKRI, S.M.,BACHAWAT, R.S.,DAYAL, RAGHUBAR |
|
30 September 1966
Supreme Court 8 pages BUNGO STEEL FURNITURE PVT. LTD. Vs UNION OF INDIA
Case number: Appeal (civil) 754 of 1964 |