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27 April 1967
Supreme Court 6 pages INCOME-TAX OFFICER, AGRA Vs RADHA KRISHAN
Case number: Appeal (civil) 1413 of 1966 |
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26 April 1967
Supreme Court 8 pages COMMISSIONER OF INCOME-TAX, BOMBAY CITY-1, BOMBAY Vs NATIONAL STORAGE PVT. LTD., BOMBAY
Case number: Appeal (civil) 1048 of 1966 |
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25 April 1967
Supreme Court 5 pages STATE OF MAHARASHTRA Vs JAMNABHAI PURSHOTTAM ASSAR
Case number: Appeal (crl.) 234 of 1964 |
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25 April 1967
Supreme Court 8 pages SUNDARAM & COMPANY (P.) LTD. MADURAI Vs COMMISSIONER OF INCOME-TAX, MADRAS
Case number: Appeal (civil) 2453 of 1966 |
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25 April 1967
Supreme Court 8 pages GURDIT SINGH Vs MST. ANGREZ KAUR alias GEJ KAUR alias MALANAND OTHERS
Case number: Appeal (civil) 852 of 1964 |
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24 April 1967
Supreme Court 9 pages DIRECTOR OF SUPPLIES & DISPOSALS, CALCUTTA Vs MEMBER, BOARD OF REVENUE, WEST BENGAL,CALCUTTA
Case number: Appeal (civil) 616 of 1966 |
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20 April 1967
Supreme Court 4 pages SARPANCH, LONAND GRAMPANCHAYAT Vs RAMGIRI GOSAVI & ANR.
Case number: Appeal (civil) 87 of 1966 |
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20 April 1967
Supreme Court 13 pages RAJA BAHADUR GIRIWAR PRASAD NARAIN SINGH Vs DUKHU LAL DAS & ORS.
Case number: Appeal (civil) 911 of 1964 |
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20 April 1967
Supreme Court 10 pages PYARE LAL ETC. Vs NEW DELHI MUNICIPAL COMMITTEE & ANR.
Case number: Appeal (civil) 486 of 1967 |
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20 April 1967
Supreme Court 10 pages CUSTODIAN OF EVACUEE PROPERTY PUNJAB & ORS. Vs JAFRAN BEGUM
Case number: Appeal (civil) 722 of 1964 |
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20 April 1967
Supreme Court 8 pages COMMISSIONER OF INCOME-TAX, KERALA Vs GEMINI CASHEW SALES CORPORATION, QUILON
Case number: Appeal (civil) 702 of 1966 |
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19 April 1967
Supreme Court 7 pages YUSUFALLI ESMAIL NAGREE Vs THE STATE OF MAHARASHTRA
Case number: Appeal (crl.) 213 of 1963 |
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19 April 1967
Supreme Court 7 pages RENTALA LATCHAIAH & ORS. Vs CHIMMAPUDI SUBRAHMANYAM
Case number: Appeal (civil) 611 of 1964 |
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19 April 1967
Supreme Court 4 pages STATE OF MAHARASHTRA Vs DR. R. B. CHOWDHARY & 2 ORS.
Case number: Appeal (civil) 11 of 1965 |
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19 April 1967
Supreme Court 4 pages SOLANA RAMACHANDRA RAO & ORS. Vs MADDI KUTUMBA RAO & ANR.
Case number: Appeal (civil) 805 of 1964 |