Showing 38536 - 38550 of 41947 judgements
27 April 1967
Supreme Court
6 pages
INCOME-TAX OFFICER, AGRA Vs RADHA KRISHAN

Case number: Appeal (civil) 1413 of 1966

26 April 1967
Supreme Court
8 pages
COMMISSIONER OF INCOME-TAX, BOMBAY CITY-1, BOMBAY Vs NATIONAL STORAGE PVT. LTD., BOMBAY

Case number: Appeal (civil) 1048 of 1966

25 April 1967
Supreme Court
5 pages
STATE OF MAHARASHTRA Vs JAMNABHAI PURSHOTTAM ASSAR

Case number: Appeal (crl.) 234 of 1964

25 April 1967
Supreme Court
8 pages
SUNDARAM & COMPANY (P.) LTD. MADURAI Vs COMMISSIONER OF INCOME-TAX, MADRAS

Case number: Appeal (civil) 2453 of 1966

25 April 1967
Supreme Court
8 pages
GURDIT SINGH Vs MST. ANGREZ KAUR alias GEJ KAUR alias MALANAND OTHERS

Case number: Appeal (civil) 852 of 1964

24 April 1967
Supreme Court
9 pages
DIRECTOR OF SUPPLIES & DISPOSALS, CALCUTTA Vs MEMBER, BOARD OF REVENUE, WEST BENGAL,CALCUTTA

Case number: Appeal (civil) 616 of 1966

20 April 1967
Supreme Court
4 pages
SARPANCH, LONAND GRAMPANCHAYAT Vs RAMGIRI GOSAVI & ANR.

Case number: Appeal (civil) 87 of 1966

20 April 1967
Supreme Court
13 pages
RAJA BAHADUR GIRIWAR PRASAD NARAIN SINGH Vs DUKHU LAL DAS & ORS.

Case number: Appeal (civil) 911 of 1964

20 April 1967
Supreme Court
10 pages
PYARE LAL ETC. Vs NEW DELHI MUNICIPAL COMMITTEE & ANR.

Case number: Appeal (civil) 486 of 1967

20 April 1967
Supreme Court
10 pages
CUSTODIAN OF EVACUEE PROPERTY PUNJAB & ORS. Vs JAFRAN BEGUM

Case number: Appeal (civil) 722 of 1964

20 April 1967
Supreme Court
8 pages
COMMISSIONER OF INCOME-TAX, KERALA Vs GEMINI CASHEW SALES CORPORATION, QUILON

Case number: Appeal (civil) 702 of 1966

19 April 1967
Supreme Court
7 pages
YUSUFALLI ESMAIL NAGREE Vs THE STATE OF MAHARASHTRA

Case number: Appeal (crl.) 213 of 1963

19 April 1967
Supreme Court
7 pages
RENTALA LATCHAIAH & ORS. Vs CHIMMAPUDI SUBRAHMANYAM

Case number: Appeal (civil) 611 of 1964

19 April 1967
Supreme Court
4 pages
STATE OF MAHARASHTRA Vs DR. R. B. CHOWDHARY & 2 ORS.

Case number: Appeal (civil) 11 of 1965

19 April 1967
Supreme Court
4 pages
SOLANA RAMACHANDRA RAO & ORS. Vs MADDI KUTUMBA RAO & ANR.

Case number: Appeal (civil) 805 of 1964