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05 May 1967
Supreme Court 7 pages STATE OF BOMBAY (NOW GUJARAT) Vs MEMON MAHOMED HAJI HASAM
Case number: Appeal (civil) 215 of 1961 |
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04 May 1967
Supreme Court 5 pages GUMMANNA SHETTY & ORS. Vs NAGAVENIAMMA
Case number: Appeal (civil) 910 of 1964 |
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04 May 1967
Supreme Court 6 pages RATILAL BHANJI MITHANI Vs ASSTT. COLLECTOR OF CUSTOMS, BOMBAY & ANR.
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K. |
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04 May 1967
Supreme Court 5 pages THE VISHNU PRATAP SUGAR WORKS (P) LTD. Vs THE CHIEF INSPECTOR OF STAMPS, U.P.
Case number: Appeal (civil) 1968 of 1966 |
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04 May 1967
Supreme Court 4 pages NARAIN LAL & ORS. Vs SUNDER LAL (DEAD) & ORS.
Case number: Appeal (civil) 767 of 1964 |
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04 May 1967
Supreme Court 13 pages THE ANDHRA PRABHA LTD. & ORS. Vs SECRETARY, MADRAS UNION OF JOURNALISTS & ORS.
Case number: Appeal (civil) 1078 of 1965 |
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03 May 1967
Supreme Court 9 pages SECRETARY, HOME (ENDOWMENTS), ANDHRA PRADESH Vs DIGYADARSAM RAJINDRA RAM DASJEE
Case number: Appeal (civil) 2586 of 1966 |
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03 May 1967
Supreme Court 5 pages HULAS RAI BAIJ NATH Vs FIRM K. B. BASS & CO..
Case number: Appeal (civil) 897 of 1964 |
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02 May 1967
Supreme Court 9 pages COMMISSIONER OF INCOME TAX, HYDERABAD Vs M/S. MOTOR AND GENERAL STORES (P.) LTD.
Case number: Appeal (civil) 819 of 1966 |
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02 May 1967
Supreme Court 5 pages STATE OF ANDHRA PRADESH Vs MADIGA BOOSENA & ORS.
Case number: Appeal (crl.) 6 of 1965 |
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02 May 1967
Supreme Court 6 pages G. EKAMBARAPPA & ORS. Vs EXCESS PROFITS TAX OFFICER, BELLARY
Case number: Appeal (civil) 185 of 1966 |
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02 May 1967
Supreme Court 7 pages COLLECTOR OF AURANGABAD & ANR. Vs CENTRAL BANK OF INDIA & ANR.
Case number: Appeal (civil) 1128 of 1965 |
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01 May 1967
Supreme Court 6 pages STATE OF UTTAR PRADESH & ANR. Vs SRI C.S. SHARMA
Case number: Appeal (civil) 1260 of 1966 |
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01 May 1967
Supreme Court 13 pages KALAWATI DEVI HARLALKA Vs COMMISSIONER OF INCOME-TAX, WEST BENGAL & ORS.
Case number: Appeal (civil) 1421 of 1966 |
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27 April 1967
Supreme Court 5 pages KAMLA PRASAD SINGH Vs HARI NATH SINGH & ANR.
Case number: Appeal (crl.) 244 of 1964 |