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25 July 1967
Supreme Court 6 pages NATIONAL ENGINEERING INDUSTRIES LTD. Vs HANUMAN
Case number: Appeal (civil) 549 of 1967 |
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21 July 1967
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX BOMBAY CITY & SUBURBAN DISTRIC Vs HUKAMCHAND MILLS LTD. INDORE
Case number: Appeal (civil) 2178 of 1966 |
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19 July 1967
Supreme Court 4 pages DWARAMPUDI NAGARATNAMBA Vs KUNUKU RAMAYYA & ANR.
Case number: Appeal (civil) 83 of 1965 |
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19 July 1967
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX, GUJARAT AHMEDABAD Vs TEJAJI FARASRAM KHARAWALLA LTD.
Case number: Appeal (civil) 819 of 1966 |
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19 July 1967
Supreme Court 7 pages MADRAS CO-OPERATIVE CENTRAL LAND MORTGAGE BANK LTD. Vs COMMISSIONER OF INCOME-TAX, MADRAS
Case number: Appeal (civil) 1975 of 1966 |
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18 July 1967
Supreme Court 6 pages BHANJI BAGAWANDAS Vs COMMISSIONER OF INCOME-TAX, MADRAS
Bench: RAMASWAMI,V. |
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18 July 1967
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX, GUJARAT Vs A. RAMAN & COMPANY
Case number: Appeal (civil) 768 of 1966 |
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18 July 1967
Supreme Court 3 pages THE VIth INCOME-TAX OFFICER, CITY CIRCLE II-A, ABANGALORE Vs K.Y. PILLAIAH & SONS
Case number: Appeal (civil) 2177 of 1966 |
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18 July 1967
Supreme Court 5 pages ZILA PARISHAD MORADABAD Vs NUNDAN SUGAR MILLS, AMROHA
Case number: Appeal (civil) 596 of 1966 |
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18 July 1967
Supreme Court 7 pages B.M. LALL (DEAD) BY L. RS. Vs DUNLOP RUBBER & CO. LTD. & ORS.
Case number: Appeal (civil) 2253 of 1967 |
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05 May 1967
Supreme Court 0 pages PUSHALAL MANSINGHKA (P) LTD. Vs COMMISSIONER OF INCOME-TAX, DELHI,RAJASTHAN & M.P.
Case number: Appeal (civil) 557 of 1966 |
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05 May 1967
Supreme Court 7 pages JAI CHARAN LAL Vs STATE OF U.P. & ORS.
Case number: Appeal (civil) 199 of 1967 |
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05 May 1967
Supreme Court 9 pages M/S. KILLICK NIXON & COMPANY Vs COMMISSIONER OF INCOME-TAX, BOMBAY
Case number: Appeal (civil) 1919 of 1966 |
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05 May 1967
Supreme Court 4 pages COMMISSIONER OF INCOME-TAX, MADRAS Vs MAHALAKSHMI TEXTILE MILLS
Case number: Appeal (civil) 784 of 1966 |
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05 May 1967
Supreme Court 10 pages COMMISSIONER OF INCOME-TAX, GUJARAT Vs JAYANTILAL AMRATLAL, AHMEDABAD
Case number: Appeal (civil) 474 of 1966 |