Showing 38506 - 38520 of 41947 judgements
25 July 1967
Supreme Court
6 pages
NATIONAL ENGINEERING INDUSTRIES LTD. Vs HANUMAN

Case number: Appeal (civil) 549 of 1967

21 July 1967
Supreme Court
6 pages
COMMISSIONER OF INCOME-TAX BOMBAY CITY & SUBURBAN DISTRIC Vs HUKAMCHAND MILLS LTD. INDORE

Case number: Appeal (civil) 2178 of 1966

19 July 1967
Supreme Court
4 pages
DWARAMPUDI NAGARATNAMBA Vs KUNUKU RAMAYYA & ANR.

Case number: Appeal (civil) 83 of 1965

19 July 1967
Supreme Court
6 pages
COMMISSIONER OF INCOME-TAX, GUJARAT AHMEDABAD Vs TEJAJI FARASRAM KHARAWALLA LTD.

Case number: Appeal (civil) 819 of 1966

19 July 1967
Supreme Court
7 pages
MADRAS CO-OPERATIVE CENTRAL LAND MORTGAGE BANK LTD. Vs COMMISSIONER OF INCOME-TAX, MADRAS

Case number: Appeal (civil) 1975 of 1966

18 July 1967
Supreme Court
6 pages
BHANJI BAGAWANDAS Vs COMMISSIONER OF INCOME-TAX, MADRAS

Bench: RAMASWAMI,V.
Case number: Appeal Civil 1984 of 1966

18 July 1967
Supreme Court
6 pages
COMMISSIONER OF INCOME-TAX, GUJARAT Vs A. RAMAN & COMPANY

Case number: Appeal (civil) 768 of 1966

18 July 1967
Supreme Court
3 pages
THE VIth INCOME-TAX OFFICER, CITY CIRCLE II-A, ABANGALORE Vs K.Y. PILLAIAH & SONS

Case number: Appeal (civil) 2177 of 1966

18 July 1967
Supreme Court
5 pages
ZILA PARISHAD MORADABAD Vs NUNDAN SUGAR MILLS, AMROHA

Case number: Appeal (civil) 596 of 1966

18 July 1967
Supreme Court
7 pages
B.M. LALL (DEAD) BY L. RS. Vs DUNLOP RUBBER & CO. LTD. & ORS.

Case number: Appeal (civil) 2253 of 1967

05 May 1967
Supreme Court
0 pages
PUSHALAL MANSINGHKA (P) LTD. Vs COMMISSIONER OF INCOME-TAX, DELHI,RAJASTHAN & M.P.

Case number: Appeal (civil) 557 of 1966

05 May 1967
Supreme Court
7 pages
JAI CHARAN LAL Vs STATE OF U.P. & ORS.

Case number: Appeal (civil) 199 of 1967

05 May 1967
Supreme Court
9 pages
M/S. KILLICK NIXON & COMPANY Vs COMMISSIONER OF INCOME-TAX, BOMBAY

Case number: Appeal (civil) 1919 of 1966

05 May 1967
Supreme Court
4 pages
COMMISSIONER OF INCOME-TAX, MADRAS Vs MAHALAKSHMI TEXTILE MILLS

Case number: Appeal (civil) 784 of 1966

05 May 1967
Supreme Court
10 pages
COMMISSIONER OF INCOME-TAX, GUJARAT Vs JAYANTILAL AMRATLAL, AHMEDABAD

Case number: Appeal (civil) 474 of 1966