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26 February 1968
Supreme Court 8 pages INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs P. K. MUKHERJI AND ANR.
Case number: Appeal (civil) 426 of 1965 |
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23 February 1968
Supreme Court 9 pages WESTERN U.P. ELECTRIC POWER AND SUPPLY CO. LTD. Vs STATE OF U.P. & ORS.
Bench: WANCHOO, K.N. (CJ),SIKRI, S.M.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,VAIDYIALINGAM, C.A. |
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23 February 1968
Supreme Court 51 pages MUNICIPAL CORPORATION OF DELHI Vs BIRLA COTTON, SPINNING AND WEAVING MILLS, DELHIAND ANOTHER
Case number: Appeal (civil) 1857 of 1967 |
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22 February 1968
Supreme Court 4 pages AMOLAK CHAND Vs RAGHUVEER SINGH
Case number: Appeal (civil) 1352 of 1967 |
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22 February 1968
Supreme Court 10 pages STATE OF PUNJAB & ANR. Vs SHRI SUKH RAJ BAHADUR
Case number: Appeal (civil) 433 of 1965 |
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22 February 1968
Supreme Court 9 pages TARAK NATH GHOSH Vs STATE OF BIHAR & ORS.
Bench: WANCHOO, K.N. (CJ),SIKRI, S.M.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,VAIDYIALINGAM, C.A. |
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20 February 1968
Supreme Court 9 pages MULAMCHAND Vs STATE OF MADHYA PRADESH
Case number: Appeal (civil) 898 of 1965 |
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19 February 1968
Supreme Court 7 pages AMBALAL PURSHOTTAM ETC. Vs AHMEDABAD MUNICIPAL CORPORATION & ORS.
Bench: SHAH,J.C. |
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16 February 1968
Supreme Court 8 pages A. VISHWANATH RAO ETC. Vs THE STATE OF MYSORE & ORS.
Bench: RAMASWAMI,V. |
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13 February 1968
Supreme Court 8 pages DALPAT SINGH & ANR. Vs STATE OF RAJASTHAN
Case number: Appeal (crl.) 28 of 1965 |
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12 February 1968
Supreme Court 7 pages LACHHMAN DASS & OTHERS Vs MUNICIPAL COMMITTEE, JALALABAD & OTHERS
Case number: Appeal (civil) 1407,1569 of 1968 |
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12 February 1968
Supreme Court 22 pages NAIR SERVICE SOCIETY LTD. Vs REV. FATHER K. C. ALEXANDER & ORS.
Case number: Appeal (civil) 1632 of 1966 |
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12 February 1968
Supreme Court 0 pages LACHHMAN DASS & ORS. Vs MUNICIPAL COMMITTEE JALALBAD & ORS.
Bench: M. HIDAYATULLAH (CJ),S.M. SIKRI,R.S. BACHAWAT,G.K. MITTER,K.S. |
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09 February 1968
Supreme Court 5 pages MOTI LAL BANKER Vs MAHRAJ KUMAR MAHMOOD HASAN KHAN
Case number: Appeal (civil) 387 of 1965 |
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08 February 1968
Supreme Court 17 pages MAHARASHTRA STATE ELECTRICITY BOARD Vs KALYAN BOROUGH MUNICIPALITY & ANR.
Bench: WANCHOO, K.N. (CJ),SIKRI, S.M.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,VAIDYIALINGAM, C.A. |