Showing 38281 - 38295 of 41947 judgements
26 March 1968
Supreme Court
5 pages
KIRPAL SINGH DUGGAL Vs MUNICIPAL BOARD, GHAZIABAD

Case number: Appeal (civil) 725 of 1965

26 March 1968
Supreme Court
8 pages
T. K. LAKSHMANA IYER & ORS. Vs STATE OF MADRAS & ORS.

Bench: HIDAYATULLAH, M. (CJ),BACHAWAT, R.S.,VAIDYIALINGAM, C.A.,HEGDE, K.S.,GROVER, A.N.
Case number: Appeal (civil) 484 of 1965

26 March 1968
Supreme Court
7 pages
LAKHAN LAL AND OTHERS ETC. Vs THE STATE OF BIHAR AND OTHERS ETC.

Bench: HIDAYATULLAH, M. (CJ),BACHAWAT, R.S.,VAIDYIALINGAM, C.A.,HEGDE, K.S.,GROVER, A.N.
Case number: Writ Petition (Civil) 103 of 1967

22 March 1968
Supreme Court
8 pages
MOHAR RAI & BHARATH RAI Vs THE STATE OF BIHAR

Case number: Appeal (crl.) 159 of 1965

22 March 1968
Supreme Court
11 pages
TIKA RAM & SONS LTD. ETC. Vs THE COMMISSIONER OF SALES TAX U.P., LUCKNOW

Case number: Appeal (civil) 1682 of 1967

22 March 1968
Supreme Court
6 pages
LAJWANTI Vs LAL CHAND AND ORS.

Case number: Appeal (civil) 687 of 1965

21 March 1968
Supreme Court
9 pages
STATE OF MADHYA PRADESH Vs RANOJIRAO SHINDE & ANR.

Bench: HIDAYATULLAH, M. (CJ),BACHAWAT, R.S.,VAIDYIALINGAM, C.A.,HEGDE, K.S.,GROVER, A.N.
Case number: Appeal (civil) 1730 of 1966

21 March 1968
Supreme Court
7 pages
NATH SINGH AND OTHERS Vs THE BOARD OF REVENUE AND OTHERS

Case number: Appeal (civil) 621 of 1965

20 March 1968
Supreme Court
7 pages
GODHRA BOROUGH MUNICIPALITY Vs GODHRA ELECTRICITY CO. LTD.

Case number: Appeal (civil) 631 of 1965

19 March 1968
Supreme Court
7 pages
GORANTLA THATAIAH Vs THOTAKURA VENKATA SUBBAIAH & ORS.

Case number: Appeal (civil) 431 of 1965

19 March 1968
Supreme Court
8 pages
G. NARAYANA RAJU Vs G. CHAMARAJU & OTHERS

Case number: Appeal (civil) 613 of 1965

19 March 1968
Supreme Court
5 pages
STATE OF KERALA Vs P. P. HASSAN KOYA

Case number: Appeal (civil) 588 of 1965

19 March 1968
Supreme Court
8 pages
FORT GLOSTER INDUSTRIES LTD. Vs SETHIA MERCANTILE (P) LTD.

Case number: Appeal (civil) 573 of 1965

13 March 1968
Supreme Court
3 pages
STATE OF GUJARAT Vs CHINUBHAI GOPALDAS

Case number: Appeal (crl.) 162 of 1965

13 March 1968
Supreme Court
6 pages
ISHWARDAS Vs MAHARASHTRA REVENUE TRIBUNAL & ORS.

Bench: HIDAYATULLAH, M. (CJ),BACHAWAT, R.S.,VAIDYIALINGAM, C.A.,HEGDE, K.S.,GROVER, A.N.
Case number: Appeal (civil) 641 of 1966