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13 September 1968
Supreme Court 9 pages REV. FATHER W. PROOST AND ORS. Vs THE STATE OF BIHAR & ORS.
Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,GROVER, A.N. |
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11 September 1968
Supreme Court 7 pages INCOME TAX OFFICER Vs M.K. MOHAMMED KUNHI
Case number: Appeal (civil) 1164 of 1966 |
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11 September 1968
Supreme Court 4 pages VIJAY COTTON & OIL MILLS LTD. Vs THE STATE OF GUJARAT
Case number: Appeal (civil) 1948 of 1966 |
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10 September 1968
Supreme Court 4 pages COMMISSIONER OF INCOME-TAX, BANGALORE Vs THE UNION OF TILE EXPORTS, BANGALORE
Case number: Appeal (civil) 1769 of 1967 |
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10 September 1968
Supreme Court 8 pages ORIENTAL INVESTMENT CO. (P) LTD. Vs COMMISSIONER OF INCOME TAX, BOMBAY
Case number: Appeal (civil) 651 of 1967 |
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06 September 1968
Supreme Court 5 pages LAKHI PRASAD AGARWAL Vs NATHMAL DOKANIA
Case number: Appeal (civil) 20 of 1968 |
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06 September 1968
Supreme Court 10 pages THIRD INCOME-TAX OFFICER, MANGALORE Vs M. DAMODAR BHAT
Case number: Appeal (civil) 1654 of 1967 |
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06 September 1968
Supreme Court 7 pages H.L. SUD, INCOME-TAX OFFICER, BOMBAY Vs TATA ENGINEERING & LOCOMOTIVE CO. LTD.BOMBAY
Case number: Appeal (civil) 688-689 of 1968 |
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06 September 1968
Supreme Court 7 pages MUNICIPAL CORPORATION, INDORE Vs SHRI K.N. PALSHIKAR, INDORE
Case number: Appeal (civil) 1137 of 1965 |
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06 September 1968
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX, U.P. Vs M/S. MADAN GOPAL RADHEY LAL
Case number: Appeal (civil) 1764 of 1967 |
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06 September 1968
Supreme Court 5 pages COMMISSIONER OF WEALTH-TAX, MADRAS Vs SMT. MUTHUKRISHNA AMMAL
Case number: Appeal (civil) 1922 of 1967 |
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22 August 1968
Supreme Court 5 pages MAHARASHTRA STATE ROAD TRANSPORTCORPORATION Vs SHRI BALWANT REGULAR MOTOR SERVICE.AMRAVATI & ORS.
Case number: Appeal (civil) 825 of 1968 |
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21 August 1968
Supreme Court 12 pages MUSSAMIYA IMAM HAlDER BAX RAZVI Vs RABARI GOVINDHAI RATNABHAI & ORS.
Case number: Appeal (civil) 312 of 1966 |
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21 August 1968
Supreme Court 7 pages BALADIN RAM Vs COMMISSIONER OF INCOME-TAX, U.P.
Bench: GROVER,A.N. |
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20 August 1968
Supreme Court 6 pages STATE OF MADRAS Vs M/S.K.C.P. LTD.
Case number: Appeal (civil) 731 of 1966 |