Showing 38116 - 38130 of 41947 judgements
10 October 1968
Supreme Court
13 pages
SAMPAT PRAKASH Vs STATE OF JAMMU & KASHMIR & ANR.

Bench: HIDAYATULLAH, M. (CJ),SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K.,VAIDYIALINGAM, C.A.
Case number: Writ Petition (Civil) 111 of 1968

10 October 1968
Supreme Court
4 pages
RAMA SHANKAR SINGH & ANR. Vs MST. SHYAMLATA DEVI AND ORS.

Case number: Appeal (civil) 23 of 1966

10 October 1968
Supreme Court
6 pages
THE PREMIER AUTOMOBILES LTD. Vs S.N. SHRIVASTAVA & ANR.

Bench: SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.
Case number: Writ Petition (Civil) 67 of 1965

08 October 1968
Supreme Court
6 pages
ARJAN SINGH AND ANR. Vs THE STATE OF PUNJAB AND ORS.

Case number: Appeal (civil) 463 of 1966

07 October 1968
Supreme Court
4 pages
UNION OF INDIA & ORS. Vs K. RAJAPPA MENON

Case number: Appeal (civil) 1064 of 1966

06 October 1968
Supreme Court
9 pages
COMMISSIONER OF INCOME TAX, PATIALA Vs PATIALA FLOUR MILLS CO. PVT. LTD., PATIALA

Case number: Appeal (civil) 2395 of 1977

27 September 1968
Supreme Court
30 pages
DELHI CLOTH & GENERAL MILLS CO., LTD. Vs WORKMEN AND ORS. ETC.

Case number: Appeal (civil) 2168 of 1967

27 September 1968
Supreme Court
9 pages
BHAGWAN DAS Vs PARAS NATH

Case number: Appeal (civil) 1617 of 1968

27 September 1968
Supreme Court
8 pages
HARNATH SINGH Vs STATE OF MADHYA PRADESH

Bench: SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.
Case number: Appeal (crl.) 130 of 1966

27 September 1968
Supreme Court
6 pages
WORKMEN OF THE INDIAN LEAF TOBACCO DEVELOPMENT COMPAN Vs MANAGEMENT OF THE INDIAN LEAF TOBACCO DEVELOPMENT CO. LTD

Case number: Appeal (civil) 556 of 1966

27 September 1968
Supreme Court
9 pages
MANAGER, M/S. PYARCHAND KESARIMAL PONWAL BIDI FACTORY Vs OMKAR LAXMAN THANGE & ORS.

Case number: Appeal (civil) 793 of 1966

27 September 1968
Supreme Court
10 pages
HARDEODAS JAGANNATH Vs STATE OF ASSAM & ORS.

Bench: SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.
Case number: Appeal (civil) 2403 of 1966

27 September 1968
Supreme Court
7 pages
HANSRAJ GORDHANDAS Vs H. H. DAVE, ASSISTANT COLLECTOR OF CENTRAL EXCISE

Bench: SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.
Case number: Appeal (civil) 1649 of 1965

27 September 1968
Supreme Court
8 pages
SATISH KUMAR & ORS. Vs SURINDER KUMAR & ORS.

Case number: Appeal (civil) 822 of 1966

26 September 1968
Supreme Court
5 pages
CALTEX (INDIA) LTD. Vs BHAGWAN DEVI MARODIA

Case number: Appeal (civil) 2347 of 1966