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10 October 1968
Supreme Court 13 pages SAMPAT PRAKASH Vs STATE OF JAMMU & KASHMIR & ANR.
Bench: HIDAYATULLAH, M. (CJ),SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K.,VAIDYIALINGAM, C.A. |
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10 October 1968
Supreme Court 4 pages RAMA SHANKAR SINGH & ANR. Vs MST. SHYAMLATA DEVI AND ORS.
Case number: Appeal (civil) 23 of 1966 |
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10 October 1968
Supreme Court 6 pages THE PREMIER AUTOMOBILES LTD. Vs S.N. SHRIVASTAVA & ANR.
Bench: SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S.,GROVER, A.N. |
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08 October 1968
Supreme Court 6 pages ARJAN SINGH AND ANR. Vs THE STATE OF PUNJAB AND ORS.
Case number: Appeal (civil) 463 of 1966 |
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07 October 1968
Supreme Court 4 pages UNION OF INDIA & ORS. Vs K. RAJAPPA MENON
Case number: Appeal (civil) 1064 of 1966 |
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06 October 1968
Supreme Court 9 pages COMMISSIONER OF INCOME TAX, PATIALA Vs PATIALA FLOUR MILLS CO. PVT. LTD., PATIALA
Case number: Appeal (civil) 2395 of 1977 |
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27 September 1968
Supreme Court 30 pages DELHI CLOTH & GENERAL MILLS CO., LTD. Vs WORKMEN AND ORS. ETC.
Case number: Appeal (civil) 2168 of 1967 |
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27 September 1968
Supreme Court 9 pages BHAGWAN DAS Vs PARAS NATH
Case number: Appeal (civil) 1617 of 1968 |
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27 September 1968
Supreme Court 8 pages HARNATH SINGH Vs STATE OF MADHYA PRADESH
Bench: SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S.,GROVER, A.N. |
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27 September 1968
Supreme Court 6 pages WORKMEN OF THE INDIAN LEAF TOBACCO DEVELOPMENT COMPAN Vs MANAGEMENT OF THE INDIAN LEAF TOBACCO DEVELOPMENT CO. LTD
Case number: Appeal (civil) 556 of 1966 |
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27 September 1968
Supreme Court 9 pages MANAGER, M/S. PYARCHAND KESARIMAL PONWAL BIDI FACTORY Vs OMKAR LAXMAN THANGE & ORS.
Case number: Appeal (civil) 793 of 1966 |
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27 September 1968
Supreme Court 10 pages HARDEODAS JAGANNATH Vs STATE OF ASSAM & ORS.
Bench: SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S.,GROVER, A.N. |
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27 September 1968
Supreme Court 7 pages HANSRAJ GORDHANDAS Vs H. H. DAVE, ASSISTANT COLLECTOR OF CENTRAL EXCISE
Bench: SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S.,GROVER, A.N. |
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27 September 1968
Supreme Court 8 pages SATISH KUMAR & ORS. Vs SURINDER KUMAR & ORS.
Case number: Appeal (civil) 822 of 1966 |
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26 September 1968
Supreme Court 5 pages CALTEX (INDIA) LTD. Vs BHAGWAN DEVI MARODIA
Case number: Appeal (civil) 2347 of 1966 |