Showing 38101 - 38115 of 41947 judgements
28 October 1968
Supreme Court
10 pages
HIND TRADING COMPANY Vs UNION OF INDIA & ANR.

Case number: Appeal (civil) 1332 of 1966

25 October 1968
Supreme Court
7 pages
LALTA AND ORS. Vs STATE OF UTTAR PRADESH

Case number: Appeal (crl.) 185 of 1966

25 October 1968
Supreme Court
5 pages
ALMOHAN DAS AND ORS. Vs STATE OF WEST BENGAL

Case number: Appeal (crl.) 129 of 1966

24 October 1968
Supreme Court
5 pages
DATTARAYA S/O KESHAV TAWALAY Vs SHAIKH MAHBOOB SHAIKH ALl & ANR.

Case number: Appeal (civil) 329 of 1966

18 October 1968
Supreme Court
6 pages
DHANI DEVI Vs SANT BIHARI & ORS.

Case number: Appeal (civil) 1264 of 1968

18 October 1968
Supreme Court
22 pages
J.K. STEEL LTD. Vs UNION OF INDIA

Case number: Appeal (civil) 1263 of 1968

18 October 1968
Supreme Court
17 pages
ROMESH CHANDRA MEHTA Vs STATE OF WEST BENGAL

Bench: SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.
Case number: Appeal (crl.) 27 of 1967

17 October 1968
Supreme Court
4 pages
MOHAN MEAKIN BREWERIES LTD. Vs COMMISSIONER OF EXCISE, BIHAR & ORS.

Bench: HIDAYATULLAH, M. (CJ),SIKRI, S.M.,BACHAWAT, R.S.,MITTER, G.K.,HEGDE, K.S.
Case number: Writ Petition (Civil) 14 of 1968

17 October 1968
Supreme Court
7 pages
SURJA Vs HARDEVA AND ORS.

Case number: Appeal (civil) 778 of 1966

16 October 1968
Supreme Court
6 pages
BAHADUR SINGH & ANR. Vs MUNI SUBRAT DASS & ANR.

Case number: Appeal Civil 2464- 2465 of 1966

16 October 1968
Supreme Court
9 pages
ASSISTANT COLLECTOR OF CUSTOMS & ANR Vs U.L.R. MALWANI AND ANR.

Bench: SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.
Case number: Appeal (crl.) 15 of 1967

15 October 1968
Supreme Court
9 pages
MAHADEO Vs SHANTIBHAI AND ORS.

Case number: Appeal (civil) 1832 of 1967

15 October 1968
Supreme Court
9 pages
NANI GOPAL MITRA Vs THE STATE OF BIHAR

Case number: Appeal (crl.) 181 of 1965

15 October 1968
Supreme Court
16 pages
STATE OF MAHARASHTRA Vs MUMBAI UPNAGAR GRAMODYOG SANGH

Case number: Appeal (civil) 1654 of 1966

11 October 1968
Supreme Court
11 pages
BADRI PRASAD Vs STATE OF MADHYA PRADESH & ANR.

Bench: SIKRI,S.M.
Case number: Appeal Civil 18 of 1966