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28 October 1968
Supreme Court 10 pages HIND TRADING COMPANY Vs UNION OF INDIA & ANR.
Case number: Appeal (civil) 1332 of 1966 |
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25 October 1968
Supreme Court 7 pages LALTA AND ORS. Vs STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 185 of 1966 |
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25 October 1968
Supreme Court 5 pages ALMOHAN DAS AND ORS. Vs STATE OF WEST BENGAL
Case number: Appeal (crl.) 129 of 1966 |
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24 October 1968
Supreme Court 5 pages DATTARAYA S/O KESHAV TAWALAY Vs SHAIKH MAHBOOB SHAIKH ALl & ANR.
Case number: Appeal (civil) 329 of 1966 |
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18 October 1968
Supreme Court 6 pages DHANI DEVI Vs SANT BIHARI & ORS.
Case number: Appeal (civil) 1264 of 1968 |
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18 October 1968
Supreme Court 22 pages J.K. STEEL LTD. Vs UNION OF INDIA
Case number: Appeal (civil) 1263 of 1968 |
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18 October 1968
Supreme Court 17 pages ROMESH CHANDRA MEHTA Vs STATE OF WEST BENGAL
Bench: SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S.,GROVER, A.N. |
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17 October 1968
Supreme Court 4 pages MOHAN MEAKIN BREWERIES LTD. Vs COMMISSIONER OF EXCISE, BIHAR & ORS.
Bench: HIDAYATULLAH, M. (CJ),SIKRI, S.M.,BACHAWAT, R.S.,MITTER, G.K.,HEGDE, K.S. |
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17 October 1968
Supreme Court 7 pages SURJA Vs HARDEVA AND ORS.
Case number: Appeal (civil) 778 of 1966 |
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16 October 1968
Supreme Court 6 pages BAHADUR SINGH & ANR. Vs MUNI SUBRAT DASS & ANR.
Case number: Appeal Civil 2464- 2465 of 1966 |
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16 October 1968
Supreme Court 9 pages ASSISTANT COLLECTOR OF CUSTOMS & ANR Vs U.L.R. MALWANI AND ANR.
Bench: SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S.,GROVER, A.N. |
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15 October 1968
Supreme Court 9 pages MAHADEO Vs SHANTIBHAI AND ORS.
Case number: Appeal (civil) 1832 of 1967 |
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15 October 1968
Supreme Court 9 pages NANI GOPAL MITRA Vs THE STATE OF BIHAR
Case number: Appeal (crl.) 181 of 1965 |
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15 October 1968
Supreme Court 16 pages STATE OF MAHARASHTRA Vs MUMBAI UPNAGAR GRAMODYOG SANGH
Case number: Appeal (civil) 1654 of 1966 |
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11 October 1968
Supreme Court 11 pages BADRI PRASAD Vs STATE OF MADHYA PRADESH & ANR.
Bench: SIKRI,S.M. |