Showing 38131 - 38145 of 41947 judgements
26 September 1968
Supreme Court
5 pages
MOHD. USMAN MILITARY CONTRACTOR, JHANSI Vs UNION OF INDIA, MINISTRY OF DEFENCE

Case number: Appeal (civil) 14 of 1968

25 September 1968
Supreme Court
8 pages
UNION OF INDIA Vs SALWEEN TIMBER CONSTRUCTION (INDIA) & ORS.

Case number: Appeal (civil) 549 of 1966

25 September 1968
Supreme Court
7 pages
STATE BANK OF INDIA Vs RAJENDRA KUMAR SINGH & ORS.

Case number: Appeal (crl.) 32 of 1965

25 September 1968
Supreme Court
5 pages
JAIMAL & ANR. Vs FINANCIAL COMMISSIONER, PUNJAB & ORS.

Case number: Appeal (civil) 2354 of 1966

24 September 1968
Supreme Court
8 pages
HARI CHAND AGGARWAL Vs BATALA ENGINEERING CO, LTD.

Case number: Appeal (civil) 681 of 1966

24 September 1968
Supreme Court
7 pages
M/S. JAIPUR UDYOG LTD. & ANR. Vs COMMISSIONER OF INCOME-TAX, DELHI, RAJASTHANAND ANOTHER

Case number: Appeal (civil) 586 of 1967

20 September 1968
Supreme Court
14 pages
SOM DATT DATTA Vs UNION OF INDIA AND ORS.

Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,GROVER, A.N.
Case number: Writ Petition (Civil) 118 of 1968

19 September 1968
Supreme Court
10 pages
MUNICIPAL CORPORATION OF DELHI Vs KISHAN DAS & ANOTHER

Case number: Appeal (civil) 1049 of 1968

19 September 1968
Supreme Court
7 pages
V. SANJEEVARAYA MUDALIAR Vs N.A. RAGHAVACHARY

Case number: Appeal (civil) 776 of 1966

18 September 1968
Supreme Court
24 pages
MANAGEMENT SHAHDARA (DELHI) SAHARANPURLIGHT RAILWAY CO., L Vs S.S. RAILWAY WORKERS' UNION

Case number: Appeal (civil) 27 of 1968

16 September 1968
Supreme Court
15 pages
BENGAL CHEMICAL & PHARMACEUTICAL WORKS LTD. Vs ITS WORKMEN

Case number: Appeal (civil) 660 of 1966

16 September 1968
Supreme Court
8 pages
BIBHUTI BHUSAN DAS GUPTA AND ANR. Vs STATE OF WEST BENGAL

Bench: BACHAWAT,R.S.
Case number: Appeal Criminal 73 of 1966

13 September 1968
Supreme Court
6 pages
JOSHBHAI CHUNIBHAI PATEL Vs ANWAR BEG A. MIRZA

Case number: Appeal (civil) 799 of 1968

13 September 1968
Supreme Court
7 pages
KONAPPA RUDRAPPA NADGOUDA Vs VISHWANATH REDDY & ANR.

Case number: Review Petition (Civil) 54 of 1968

13 September 1968
Supreme Court
6 pages
VIDYA SAGAR JOSHI Vs SURINDER NATH GAUTAM

Case number: Appeal (civil) 853 of 1968