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26 September 1968
Supreme Court 5 pages MOHD. USMAN MILITARY CONTRACTOR, JHANSI Vs UNION OF INDIA, MINISTRY OF DEFENCE
Case number: Appeal (civil) 14 of 1968 |
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25 September 1968
Supreme Court 8 pages UNION OF INDIA Vs SALWEEN TIMBER CONSTRUCTION (INDIA) & ORS.
Case number: Appeal (civil) 549 of 1966 |
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25 September 1968
Supreme Court 7 pages STATE BANK OF INDIA Vs RAJENDRA KUMAR SINGH & ORS.
Case number: Appeal (crl.) 32 of 1965 |
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25 September 1968
Supreme Court 5 pages JAIMAL & ANR. Vs FINANCIAL COMMISSIONER, PUNJAB & ORS.
Case number: Appeal (civil) 2354 of 1966 |
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24 September 1968
Supreme Court 8 pages HARI CHAND AGGARWAL Vs BATALA ENGINEERING CO, LTD.
Case number: Appeal (civil) 681 of 1966 |
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24 September 1968
Supreme Court 7 pages M/S. JAIPUR UDYOG LTD. & ANR. Vs COMMISSIONER OF INCOME-TAX, DELHI, RAJASTHANAND ANOTHER
Case number: Appeal (civil) 586 of 1967 |
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20 September 1968
Supreme Court 14 pages SOM DATT DATTA Vs UNION OF INDIA AND ORS.
Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,GROVER, A.N. |
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19 September 1968
Supreme Court 10 pages MUNICIPAL CORPORATION OF DELHI Vs KISHAN DAS & ANOTHER
Case number: Appeal (civil) 1049 of 1968 |
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19 September 1968
Supreme Court 7 pages V. SANJEEVARAYA MUDALIAR Vs N.A. RAGHAVACHARY
Case number: Appeal (civil) 776 of 1966 |
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18 September 1968
Supreme Court 24 pages MANAGEMENT SHAHDARA (DELHI) SAHARANPURLIGHT RAILWAY CO., L Vs S.S. RAILWAY WORKERS' UNION
Case number: Appeal (civil) 27 of 1968 |
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16 September 1968
Supreme Court 15 pages BENGAL CHEMICAL & PHARMACEUTICAL WORKS LTD. Vs ITS WORKMEN
Case number: Appeal (civil) 660 of 1966 |
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16 September 1968
Supreme Court 8 pages BIBHUTI BHUSAN DAS GUPTA AND ANR. Vs STATE OF WEST BENGAL
Bench: BACHAWAT,R.S. |
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13 September 1968
Supreme Court 6 pages JOSHBHAI CHUNIBHAI PATEL Vs ANWAR BEG A. MIRZA
Case number: Appeal (civil) 799 of 1968 |
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13 September 1968
Supreme Court 7 pages KONAPPA RUDRAPPA NADGOUDA Vs VISHWANATH REDDY & ANR.
Case number: Review Petition (Civil) 54 of 1968 |
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13 September 1968
Supreme Court 6 pages VIDYA SAGAR JOSHI Vs SURINDER NATH GAUTAM
Case number: Appeal (civil) 853 of 1968 |