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22 November 1968
Supreme Court 25 pages J.K. (BOMBAY) (P) LTD. Vs NEW KAISER-I-HIND SPG. & WVG. CO. LTD. & ORS. ETC.
Case number: Appeal (civil) 1399 of 1968 |
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22 November 1968
Supreme Court 4 pages DURGA PRASHAD Vs CHIEF CONTROLLER OF IMPORTS & EXPORTS & ORS.
Case number: Appeal (civil) 1116 of 1965 |
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22 November 1968
Supreme Court 33 pages TILOKCHAND MOTICHAND & ORS. Vs H.B. MUNSHI & ANR.
Bench: M. HIDAYATULLAH, CJ,S.M. SIKRI,R.S. BACHAWAT,G.K. MITTER,K.S. HEGDE |
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21 November 1968
Supreme Court 14 pages PURTABPORE CO. LTD. Vs CANE COMMISSIONER OF BIHAR & ORS.
Case number: Appeal (civil) 1464 of 1968 |
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20 November 1968
Supreme Court 7 pages BAI RADHA Vs STATE OF GUJARAT
Bench: GROVER,A.N. |
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20 November 1968
Supreme Court 5 pages B.C. MOHINDRA Vs THE MUNICIPAL BOARD, SAHARANPUR
Case number: Appeal (civil) 1036 of 1966 |
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19 November 1968
Supreme Court 13 pages PERSPECTIVE PUBLICATIONS (P) LTD. & ANR. Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 159 of 1966 |
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19 November 1968
Supreme Court 11 pages GURUJI SHRIHAR BALIRAM JIVATODE Vs VITHALRAO & ORS.
Case number: Appeal (civil) 1778 of 1967 |
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19 November 1968
Supreme Court 10 pages STATE OF GUJARAT Vs DR. R.B. CHANDRACHUD
Case number: Appeal (civil) 579 of 1965 |
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19 November 1968
Supreme Court 23 pages UNION OF INDIA & ORS. Vs M/S. RAI BAHADUR SHREE RAM DURGA PRASAD (P)LTD. & ORS.
Case number: Appeal (civil) 45 of 1968 |
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15 November 1968
Supreme Court 17 pages MANAGEMENT OF FERTILIZER CORPORATION OFINDIA Vs THE WORKMEN
Case number: Appeal (civil) 131 of 1968 |
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15 November 1968
Supreme Court 6 pages TARAPORE & CO. Vs M/S. V/O TRACTORS EXPORT, MOSCOW & ANR.
Bench: SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S.,GROVER, A.N. |
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13 November 1968
Supreme Court 6 pages M.C. VERGHESE Vs T.J. PONNAN & ANR.
Case number: Appeal (crl.) 46 of 1967 |
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12 November 1968
Supreme Court 9 pages AKHTAR ALAM Vs THE STATE OF BIHAR
Case number: Appeal (crl.) 207 of 1966 |
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08 November 1968
Supreme Court 6 pages AGRA ELECTRIC SUPPLY CO. LTD. Vs THE LABOUR COURT, MEERUT & ANR.
Case number: Appeal (civil) 1631 of 1967 |