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02 December 1968
Supreme Court 13 pages NISHI KANT JHA Vs STATE OF BLIHAR
Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,GROVER, A.N. |
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29 November 1968
Supreme Court 13 pages R.M. SESHADRI Vs G. VASANTHA PAI
Case number: Appeal (civil) 1519 of 1968 |
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29 November 1968
Supreme Court 6 pages PRABHAKAR V. SINARI Vs SHANKER ANANT VERLEKAR
Case number: Appeal (crl.) 152 of 1967 |
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28 November 1968
Supreme Court 8 pages STATE OF ANDHRA PRADESH Vs KOKKILIAGADA MEERAYYA AND ANR.
Case number: Appeal (crl.) 207 of 1967 |
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28 November 1968
Supreme Court 6 pages PARSRAM AND ANR. Vs SHIVCHAND AND ORS.
Case number: Appeal (civil) 1869 of 1967 |
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27 November 1968
Supreme Court 5 pages GOKA RAMALINGAM Vs BODDU ABRAHAM & ANR.
Case number: Appeal (civil) 61 of 1968 |
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27 November 1968
Supreme Court 14 pages PARRY & CO. LTD. Vs P.C. PAL & ORS.
Case number: Appeal (civil) 284 of 1967 |
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27 November 1968
Supreme Court 5 pages SHASHIBUSHAN PRASAD MISILRA & ANR. Vs BABUJI RAI & ORS.
Case number: Appeal (civil) 1110 of 1965 |
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27 November 1968
Supreme Court 9 pages L.D. HEALY Vs STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 138 of 1966 |
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27 November 1968
Supreme Court 0 pages KUSHRO S. GANDHI & ORS. Vs N.A. GAJDAR & ORS.
Case number: Appeal (civil) 632 of 1962 |
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26 November 1968
Supreme Court 8 pages COMMISSIONER OF SALES TAX, MADHYA PRADESH,INDORE Vs MADHYA PRADESH ELECTRICITY BOARD, JABALPUR
Case number: Appeal (civil) 1153 of 1968 |
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26 November 1968
Supreme Court 6 pages K.BRAHMA SURAIAH & ANR. Vs LAKSHMINARAYANA
Case number: Appeal (crl.) 183 of 1966 |
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26 November 1968
Supreme Court 12 pages TARAPORE & CO., MADRAS Vs M/S. V/O TRACTORS EXPORT, MOSCOW AND ANR.
Case number: Appeal (civil) 2251 of 1968 |
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26 November 1968
Supreme Court 7 pages WORKMEN OF INDIAN EXPRESS (P) LTD. Vs THE MANAGEMENT
Case number: Appeal (civil) 1733 of 1967 |
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25 November 1968
Supreme Court 10 pages BOARD OF DIRECTORS OF THE SOUTH ARCOT ELEC-TRICITY DISTRIB Vs N.K. MOHAMMAD KHAN, ETC.
Case number: Appeal Civil 2455-2540 of 1966 |