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16 December 1968
Supreme Court 26 pages ROHTAS INDUSTRIES LTD. Vs S.D. AGARWAL & ANR.
Case number: Appeal (civil) 2274 of 1966 |
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13 December 1968
Supreme Court 13 pages OFFICIAL TRUSTEE, WEST BENGAL & ORS. Vs SACHINDRA NATH CHATTERJEE & ANR
Case number: Appeal (civil) 168 of 1966 |
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13 December 1968
Supreme Court 8 pages SUGRA BIBI Vs HAZI KUMMU MIA
Case number: Appeal (civil) 128 of 1966 |
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13 December 1968
Supreme Court 7 pages UNION OF INDIA, Vs MOTILAL PADAMPAT SUGAR MILLS CO. (P) LTD.
Case number: Appeal (civil) 732 of 1966 |
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12 December 1968
Supreme Court 9 pages T. S. BALIAH Vs T. S. RENGACHARI
Case number: Appeal (crl.) 130 of 1968 |
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11 December 1968
Supreme Court 9 pages STATE OF MYSORE & ANR. Vs D. ACHIAH CHETTY ETC.
Case number: Appeal (civil) 111 of 1966 |
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09 December 1968
Supreme Court 13 pages KOTESWAR VITTAL KAMATH Vs K. RANGAPA BALIGA & CO.
Case number: Appeal (civil) 693 of 1965 |
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06 December 1968
Supreme Court 7 pages SOLI PESTONJI MAJOO & ORS. Vs GANGADHAR KHEMKA
Case number: Appeal (civil) 24 of 1966 |
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06 December 1968
Supreme Court 5 pages UNION OF INDIA Vs RADHA KISSEN AGARWALLA & ANR.
Case number: Appeal (civil) 105 of 1966 |
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05 December 1968
Supreme Court 11 pages P. BHOOMA REDDY Vs STATE OF MYSORE & ORS.
Case number: Appeal (civil) 2095 of 1968 |
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04 December 1968
Supreme Court 12 pages B. SHANKARA RAO BADAMI & ORS. Vs STATE OF MYSORE & ANR.
Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,GROVER, A.N. |
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03 December 1968
Supreme Court 6 pages K. MANICKCHAND & ORS. Vs ELIAS SALEH MOHAMED SAlT & ORS.
Case number: Appeal (civil) 441 of 1965 |
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03 December 1968
Supreme Court 17 pages K. MANICKCHAND & ORS. Vs ELIAS SALEH MOHAMED SAIT & ANR.
Case number: Appeal (civil) 440 of 1965 |
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03 December 1968
Supreme Court 9 pages PAYMENT OF WAGES INSPECTOR Vs SURAJMAL MEHTA & ANR.
Case number: Appeal (civil) 1577 of 1966 |
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03 December 1968
Supreme Court 3 pages KAUSHALYA DEVI & ORS. Vs SHRI K.L. BANSAL
Case number: Appeal (civil) 98 of 1966 |