Showing 38041 - 38055 of 41947 judgements
16 December 1968
Supreme Court
26 pages
ROHTAS INDUSTRIES LTD. Vs S.D. AGARWAL & ANR.

Case number: Appeal (civil) 2274 of 1966

13 December 1968
Supreme Court
13 pages
OFFICIAL TRUSTEE, WEST BENGAL & ORS. Vs SACHINDRA NATH CHATTERJEE & ANR

Case number: Appeal (civil) 168 of 1966

13 December 1968
Supreme Court
8 pages
SUGRA BIBI Vs HAZI KUMMU MIA

Case number: Appeal (civil) 128 of 1966

13 December 1968
Supreme Court
7 pages
UNION OF INDIA, Vs MOTILAL PADAMPAT SUGAR MILLS CO. (P) LTD.

Case number: Appeal (civil) 732 of 1966

12 December 1968
Supreme Court
9 pages
T. S. BALIAH Vs T. S. RENGACHARI

Case number: Appeal (crl.) 130 of 1968

11 December 1968
Supreme Court
9 pages
STATE OF MYSORE & ANR. Vs D. ACHIAH CHETTY ETC.

Case number: Appeal (civil) 111 of 1966

09 December 1968
Supreme Court
13 pages
KOTESWAR VITTAL KAMATH Vs K. RANGAPA BALIGA & CO.

Case number: Appeal (civil) 693 of 1965

06 December 1968
Supreme Court
7 pages
SOLI PESTONJI MAJOO & ORS. Vs GANGADHAR KHEMKA

Case number: Appeal (civil) 24 of 1966

06 December 1968
Supreme Court
5 pages
UNION OF INDIA Vs RADHA KISSEN AGARWALLA & ANR.

Case number: Appeal (civil) 105 of 1966

05 December 1968
Supreme Court
11 pages
P. BHOOMA REDDY Vs STATE OF MYSORE & ORS.

Case number: Appeal (civil) 2095 of 1968

04 December 1968
Supreme Court
12 pages
B. SHANKARA RAO BADAMI & ORS. Vs STATE OF MYSORE & ANR.

Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,GROVER, A.N.
Case number: Writ Petition (Civil) 188-189 of 1968

03 December 1968
Supreme Court
6 pages
K. MANICKCHAND & ORS. Vs ELIAS SALEH MOHAMED SAlT & ORS.

Case number: Appeal (civil) 441 of 1965

03 December 1968
Supreme Court
17 pages
K. MANICKCHAND & ORS. Vs ELIAS SALEH MOHAMED SAIT & ANR.

Case number: Appeal (civil) 440 of 1965

03 December 1968
Supreme Court
9 pages
PAYMENT OF WAGES INSPECTOR Vs SURAJMAL MEHTA & ANR.

Case number: Appeal (civil) 1577 of 1966

03 December 1968
Supreme Court
3 pages
KAUSHALYA DEVI & ORS. Vs SHRI K.L. BANSAL

Case number: Appeal (civil) 98 of 1966