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13 February 1969
Supreme Court 4 pages FIRM ISHARDAS DEVI CHAND & ANR. Vs R. B. PARKASH CHAND & ANR.
Case number: Appeal (civil) 1709 of 1968 |
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12 February 1969
Supreme Court 3 pages DY. COMMISSIONER OF AGRICULTURAL INCOME TAX,AND SALES TAX Vs M/S. PALAMPADAM PLANTATIONS LTD., KOTTAYAM
Case number: Appeal (civil) 1058 of 1967 |
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12 February 1969
Supreme Court 5 pages M. R. GOYEL, PROP. M/S MILKHIRAM BROS. BOMBAY Vs THE COMMISSIONER OF INCOME TAX, BOMBAY CITY 1, BOMBAY
Case number: Appeal (civil) 681 of 1968 |
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12 February 1969
Supreme Court 9 pages P. M. MOHAMMAD MEERAKHAN Vs COMMISSIONER OF INCOME-TAX, ERNAKULAM
Case number: Appeal (civil) 1230 of 1967 |
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12 February 1969
Supreme Court 6 pages DELHI ADMINISTRATION Vs CHANAN SHAH
Case number: Appeal (civil) 277 of 1966 |
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12 February 1969
Supreme Court 38 pages SAMANT N. BALAKRISHNA ETC. Vs GEORGE FERNANDEZ AND ORS. ETC.
Case number: Appeal (civil) 895 of 1968 |
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11 February 1969
Supreme Court 5 pages SHEIKH ABDUL REHMAN Vs JAGAT RAM ARYAN
Case number: Appeal (civil) 1527 of 1968 |
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10 February 1969
Supreme Court 5 pages MODI SPINNING & WEAVING MILLS CO. LTD. Vs INCOME-TAX OFFICER, SPECIAL INVESTIGATIONCIRCLE (B), MEERU
Case number: Appeal (civil) 890 of 1968 |
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06 February 1969
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX, BANGALORE Vs SHRI D. C. SHAH
Case number: Appeal (civil) 817 of 1966 |
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06 February 1969
Supreme Court 5 pages VISWESARDAS GOKULDAS Vs B. K. NARAYAN SINGH & ANR.
Case number: Appeal (civil) 1851 of 1968 |
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06 February 1969
Supreme Court 7 pages SAMPAT PRAKASH Vs STATE OF JAMMU & KASHMIR
Case number: Writ Petition (Civil) 361 of 1968 |
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05 February 1969
Supreme Court 8 pages NATIONAL & GRINDLAYS BANK LTD. Vs THE MUNICIPAL CORPORATION OF GREATERBOMBAY
Case number: Appeal (civil) 462 of 1966 |
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04 February 1969
Supreme Court 8 pages HOOGLY TRUST (PRIVATE) LTD. Vs COMMISSIONER OF INCOME-TAX, WEST BENGAL ANDANDAMAN AND NIC
Case number: Appeal (civil) 1659 of 1968 |
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04 February 1969
Supreme Court 9 pages RAILWAY BOARD, REPRESENTING THE UNION OFINDIA, NEW DELHI A Vs NIRANJAN SINGH
Case number: Appeal (civil) 1206 of 1966 |
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04 February 1969
Supreme Court 20 pages KHAJE KHANAVAR KHADERKHAN HUSSAIN KHANAND OTHERS Vs SIDDAVANBALLI NIJALINGAPPA & ANR.
Case number: Appeal (civil) 1621 of 1967 |