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13 January 1969
Supreme Court 28 pages STATE OF GUJARAT Vs SHRI SHANTILAL MANGALDAS & ORS.
Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,GROVER, A.N. |
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10 January 1969
Supreme Court 18 pages STATE OF WEST BENGAL Vs JUGAL KISHORE MORE & ANR.
Case number: Appeal (crl.) 14 of 1968 |
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10 January 1969
Supreme Court 10 pages VALLABHAI NATHABHAI Vs BAI JIVI & ORS.
Case number: Appeal (civil) 104 of 1966 |
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09 January 1969
Supreme Court 8 pages MUDIGOWDA GOWDAPPA SANKH & ORS. Vs RAMCHANDRA RAVAGOWDA SANKH & ANR.
Case number: Appeal (civil) 339 of 1966 |
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09 January 1969
Supreme Court 0 pages WIRE-NETTING STORES AND ANOTHER Vs DELHI DEVELOPMENT AUTHORITY AND OTHERS
Bench: M. HIDAYATULLAH CJI,J.C. SHAH,V. RAMASWAMI,G.K. MITTER,A.N. GROVER |
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09 January 1969
Supreme Court 46 pages MAGANBHAI ISHWARBHAI PATEL Vs UNION OF INDIA AND ANR.
Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,GROVER, A.N. |
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08 January 1969
Supreme Court 8 pages PIARA SINGH Vs STATE OF PUNJAB
Bench: RAMASWAMI,V. |
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07 January 1969
Supreme Court 7 pages SAMPAT SINGH Vs STATE OF RAJASTHAN
Case number: Appeal (crl.) 146 of 1967 |
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07 January 1969
Supreme Court 10 pages MANUBHAI, NANDLAL AMERSEY Vs POPATIAL MANILAL JOSHI & ORS.
Case number: Appeal (civil) 1438 of 1968 |
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20 December 1968
Supreme Court 12 pages PIERCE LESLIE & CO. LTD. Vs VIOLET OUCHTERLONY WAPSHAREAND OTHERS VICE VERSA
Case number: Appeal (civil) 1174 of 1965 |
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20 December 1968
Supreme Court 11 pages RAMARAO & ANR. Vs NARAYAN & ANR.
Case number: Appeal (crl.) 51 of 1967 |
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19 December 1968
Supreme Court 9 pages WORKMEN OF GUJARAT ELECTRICITY BOARD,BARODA Vs THE GUJARAT ELECTRICITY BOARD, BARODA
Case number: Appeal (civil) 2431 of 1966 |
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19 December 1968
Supreme Court 8 pages KANGRA VALLEY SLATE CO. LTD. Vs STATE OF PUNJAB & ORS.
Case number: Appeal (civil) 1034 of 1966 |
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18 December 1968
Supreme Court 10 pages IN THE MATTER OF MADHU LIMAYE & ORS. Vs
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17 December 1968
Supreme Court 13 pages IN RE: SUSHANTA GOSWAMI AND OTHERS Vs
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