Showing 38011 - 38025 of 41947 judgements
04 February 1969
Supreme Court
10 pages
M. L. ABDUL JABHAR SAHIB Vs H. V. VENKATA SASTRI & SONS & ORS.

Case number: Appeal (civil) 272 of 1966

04 February 1969
Supreme Court
7 pages
STATE OF RAJASTHAN Vs MAN INDUSTRIAL CORPORATION LTD.

Case number: Appeal (civil) 812 of 1966

03 February 1969
Supreme Court
7 pages
RAGHUNATH & ORS. Vs KEDAR NATH

Case number: Appeal (civil) 457 of 1966

03 February 1969
Supreme Court
7 pages
GANESH PRASAD DIXIT Vs COMMISSIONER OF SALES TAX, MADHYA PRADESH

Case number: Appeal (civil) 940 of 1966

31 January 1969
Supreme Court
10 pages
ABDUL KARIM AND OTHERS Vs STATE OF WEST BENGAL

Bench: RAMASWAMI,V.
Case number: Writ Petition (Civil) 327 of 1968

31 January 1969
Supreme Court
9 pages
PADRAUNA RAJKRISHNA SUGAR WORKS LTD. & ORS. Vs LAND REFORMS COMMISSIONER, U.P. & ORS.

Case number: Appeal (civil) 130 of 1966

30 January 1969
Supreme Court
6 pages
DURGA DAS KHANNA Vs COMMISSIONER OF INCOME-TAX, CALCUTTA

Case number: Appeal (civil) 873 of 1966

30 January 1969
Supreme Court
13 pages
MUNICIPAL COMMITTEE, AMRITSAR & ANR. Vs STATE OF PUNJAB & ORS.

Case number: Writ Petition (Civil) 295 of 1968

29 January 1969
Supreme Court
8 pages
SIHOR ELECTRICITY WORKS LTD. Vs THE GUJARAT ELECTRICITY BOARD AND ANR.

Case number: Appeal (civil) 452 of 1966

27 January 1969
Supreme Court
11 pages
D. R. GURUSHANTAPPA Vs ABDUL KHUDDUS ANWAR & ORS.

Case number: Appeal (civil) 718 of 1968

24 January 1969
Supreme Court
7 pages
SHEODHAN SINGH Vs MOHAN LAL GAUTAM

Case number: Appeal (civil) 1564 of 1968

24 January 1969
Supreme Court
14 pages
KANTI PRASAD JAYSHANKER YAGNIK Vs PURSHOTTAMDAS RANCHHODDAS PATEL AND OTHERS

Case number: Appeal (civil) 979 of 1968

17 January 1969
Supreme Court
7 pages
STATE OF UTTAR PRADESH & ORS. Vs HARISH CHANDRA SINGH

Case number: Appeal (civil) 834 of 1966

16 January 1969
Supreme Court
5 pages
MUNICIPAL BOARD, SITAPUR Vs PRAYAG NARAIN SAIGAL & FIRM MOOSARAMBHAGWANDAS

Case number: Appeal (civil) 847 of 1966

16 January 1969
Supreme Court
12 pages
RASHBIHARI PANDA ETC. Vs STATE OF ORISSA

Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,GROVER, A.N.
Case number: Appeal (civil) 1472 of 1968